High Courts23 Dec 2010Allowed
Smt. Premawati Vs Jagdish Prasad and Others
Allahabad High Court · (2011) 2 CivCC 482 : (2011) 112 RD 651
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 107Transfer of Property Act, 1882 — Section 52
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 2 of 226
High Courts23 Dec 2010Allowed
Shardindu Vs State of U.P. and Others
Allahabad High Court · (2011) 1 ADJ 422
Uttar Pradesh Government Servants (Discipline and Appeal) Rules, 1999 — Rule 7
High Courts23 Dec 2010
Commissioner of Wealth Tax Vs N.L. Bhargava
Allahabad High Court · (2010) 12 AHC CK 0028
Estate Duty Act, 1953 — Section 22Hindu Adoptions and Maintenance Act, 1956 — Section 12C
High Courts23 Dec 2010Disposed Of
Controllar of Estate Vs N.C. Bhargava
Allahabad High Court · (2010) 12 AHC CK 0020
Estate Duty Act, 1953 — Section 22, 63(6)Hindu Adoptions and Maintenance Act, 1956 — Section 12Income Tax Act, 1961 — Section 1, 2, 4, 6, 66
High Courts23 Dec 2010
Commissioner of C. Ex., Meerut Vs Modi Xerox Ltd.
Allahabad High Court · (2012) 275 ELT 406
High Courts23 Dec 2010Dismissed
Govind Bhawan Karyalaya Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ADJ 357 : (2011) 2 LLJ 769 : (2011) 1 UPLBEC 403
Minimum Wages Act, 1948 — Section 2, 3, 3(1), 3(2), 4
High Courts22 Dec 2010Allowed
Dr. Gaurav Mishra and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 1 UPLBEC 665
Constitution of India, 1950 — Article 226Uttar Pradesh Higher Education Services Commission Act, 1980 — Section 12, 12(3), 12(4), 13, 31E
High Courts22 Dec 2010Allowed
Murari Lal Vs Sub Divisional Officer/Sub Divisional Magistrate and Others
Allahabad High Court · (2011) 1 ACR 369 : (2011) 6 RCR(Civil) 2437 : (2011) 112 RD 704
Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 285, 285(H), 285(I)
High Courts22 Dec 2010
State of U.P. and Another Vs Additional District Judge and Another
Allahabad High Court · (2011) 2 ADJ 233 : (2011) 2 ADJ 117
Constitution of India, 1950 — Article 226Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(1), 10(3), 10(5), 10(6), 35Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 3, 4
High Courts22 Dec 2010
Karuna Shankar Vs Additional Civil Judge (J.D.) and Others
Allahabad High Court · (2011) 112 RD 536
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts22 Dec 2010Dismissed
Father Thomas Vs State of U.P. and Another
Allahabad High Court · (2011) 2 ACR 1457 : (2011) 1 ADJ 333 : (2011) CriLJ 2278 : (2011) 3 KLT 36 SN : (2011) 3 RCR(Criminal) 160 : (2011) 3 RCR(Criminal) 160 : (2011) 1 UPLBEC 1
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154(1), 154(3), 156(1), 156(3), 173Penal Code, 1860 (IPC) — Section 120, 34
High Courts22 Dec 2010Allowed
Asha Ram Chauhan Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ADJ 455
Allahabad High Court Rules, 1952 — Rule 5Constitution of India, 1950 — Article 226Uttar Pradesh Intermediate Education Act, 1921 — Section 16E(10)
High Courts22 Dec 2010Disposed Of
Shamim Ahamad and Others Vs State of U.P.and Others
Allahabad High Court · (2010) 12 AHC CK 0167
High Courts22 Dec 2010Dismissed
Anand Ram Nagar Vs Banaras State Bank Ltd., Varanasi and Another
Allahabad High Court · (2010) 12 AHC CK 0163
High Courts22 Dec 2010Dismissed
State of U.P.through Secretary, Avas Govt.of U.P., Lucknow and another Vs Addl.District Judge, Court No.11, Allahabad and others
Allahabad High Court · (2010) 12 AHC CK 0156
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(1), 10(3), 10(5), 10(6), 8Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 3, 4
High Courts22 Dec 2010Disposed Of
Bengali Baboo Vs Bangali Mal Gupta
Allahabad High Court · (2010) 12 AHC CK 0148
High Courts22 Dec 2010Dismissed
Uma Shanker Pandey Vs State Bank of India & Ors.
Allahabad High Court · (2010) 12 AHC CK 0142
State Bank of India Act, 1955 — Section 43
High Courts22 Dec 2010Disposed Of
Babli and Another Vs State of U.P.And Another
Allahabad High Court · (2010) 12 AHC CK 0140
High Courts22 Dec 2010Disposed Of
Soni Agrawal Vs State of U.P. & Another
Allahabad High Court · (2010) 12 AHC CK 0123
High Courts22 Dec 2010Dismissed
Hakim S/o.Shrijumman Vs State of U.P.and others
Allahabad High Court · (2011) 8 RCR(Criminal) 1713
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 190, 200