High Courts08 Dec 2010Dismissed
Prem Narain Shukla Vs State of U.P. and Others
Allahabad High Court · (2010) 12 AHC CK 0090
Uttar Pradesh Reorganisation Act, 2000 — Section 73
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 9 of 226
High Courts08 Dec 2010Allowed
Vijay Kumar Vs State of U.P.
Allahabad High Court · (2010) 12 AHC CK 0081
Constitution of India, 1950 — Article 14
High Courts08 Dec 2010Dismissed
Uma Devi Vs State of U.P. and Others
Allahabad High Court · (2011) 5 ADJ 667 : (2011) 3 AWC 3059 : (2011) 129 FLR 676
Uttar Pradesh Secondary Education Services Commission Rules, 1983 — Rule 11, 13, 14, 2
High Courts08 Dec 2010Allowed
Union of India (UOI) and Others Vs Krishna Nath Chaturvedi and Others
Allahabad High Court · (2010) 12 AHC CK 0062
High Courts08 Dec 2010Allowed
Ganga Ram Kanaujia Vs State of U.P.
Allahabad High Court · (2010) 12 AHC CK 0061
Constitution of India, 1950 — Article 14
High Courts08 Dec 2010
Faujdar Singh Yadav Vs State of U.P. and Others
Allahabad High Court · (2010) 12 AHC CK 0057
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122B
High Courts08 Dec 2010
Gopi Nath Tandon Vs State of U.P. and Others
Allahabad High Court · (2010) 12 AHC CK 0041
Constitution of India, 1950 — Article 226
High Courts08 Dec 2010Allowed
Ram Keerat Sharma Vs Asha Devi and Others
Allahabad High Court · (2011) 3 ADJ 180
Motor Vehicles Act, 1988 — Section 149(2), 149(7), 168, 168(3), 174
High Courts07 Dec 2010Dismissed
Ravi Shanker Sharma Vs D.D.C. and Others
Allahabad High Court · (2011) 112 RD 69
High Courts07 Dec 2010Allowed
Alok Sharma Vs State of U.P. and Others
Allahabad High Court · (2010) 12 AHC CK 0187
Constitution of India, 1950 — Article 311, 311(1), 311(2)Uttar Pradesh Police Officers of Subordinate Ranks (Punishment and Appeal) Rules, 1991 — Rule 8, 8(2)
High Courts07 Dec 2010Allowed
Shiv Manorath Shukla and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 1 ADJ 302 : (2011) 2 AWC 2025 : (2011) 2 UPLBEC 1164
Constitution of India, 1950 — Article 14, 16Mahatma Gandhi National Rural Employment Guarantee Act, 2005 — Section 13, 15, 18, 3, 4
High Courts07 Dec 2010
C/M Samajwadi Inter College Gabhiran and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 12 AHC CK 0185
Constitution of India, 1950 — Article 226
High Courts07 Dec 2010Dismissed
Union of India (UOI) and Others Vs Rama Shanker Bajpai and Others
Allahabad High Court · (2011) 2 ADJ 444 : (2011) 128 FLR 976
Constitution of India, 1950 — Article 226
High Courts07 Dec 2010Disposed Of
Jai Gurudev Dharm Pracharak Sanstha, Mathura and Another Vs State of U.P.and Others
Allahabad High Court · (2010) 12 AHC CK 0166
Land Acquisition Act, 1894 — Section 4, 6
High Courts07 Dec 2010Dismissed
Maqsood Akhtar and Another Vs Additional District Judge/Special Judge and Others
Allahabad High Court · (2010) 12 AHC CK 0165
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5
High Courts07 Dec 2010Allowed
Manjit Singh, Ceo, Multi Screen Media Pvt.Ltd., New Delhi Vs State of U.P.and another
Allahabad High Court · (2010) 12 AHC CK 0151
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 499, 500
High Courts07 Dec 2010Dismissed
Rizwana @ Sufia Bang Vs State of U.P.and another
Allahabad High Court · (2010) 12 AHC CK 0143
Criminal Procedure Code, 1973 (CrPC) — Section 482Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986 — Section 2, 3
High Courts07 Dec 2010Dismissed
Jainandra Som Vs State of U.P.& Ors.
Allahabad High Court · (2010) 12 AHC CK 0124
Constitution of India, 1950 — Article 16Uttar Pradesh Recruitment of Dependents of Government Servant (Dying-In-Harness) Rules, 1974 — Rule 5
High Courts07 Dec 2010
Subhash Chandra Tyagi Vs U.P.S.E.S.and Others
Allahabad High Court · (2010) 12 AHC CK 0101
Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 33A(1A)
High Courts07 Dec 2010
Committee of Management, Shiksha Samiti and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ADJ 156 : (2011) 3 AWC 3090
Societies Registration Act, 1860 — Section 25, 25(1)