High Courts23 Sept 2010Allowed
Banaras Hindu University Vs State of U.P. and Another
Allahabad High Court · (2011) 2 AWC 1409 : (2011) 1 UPLBEC 739
Banaras Hindu University Act, 1915 — Section 177Constitution of India, 1950 — Article 12, 285
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,330 judgments · page 61 of 217
High Courts23 Sept 2010
Deva Nand Yadav Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0121
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245(2), 482Penal Code, 1860 (IPC) — Section 307, 323, 324, 504, 506
High Courts23 Sept 2010Dismissed
Misri Lal Gupta Vs Bal Krishna Agrawal Sales Manager and Another
Allahabad High Court · (2010) 09 AHC CK 0113
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245(2), 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts23 Sept 2010Dismissed
Committee of Management, Shri Ram Janki Inter College and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 2 AWC 1677
Uttar Pradesh Intermediate Education Act, 1921 — Section 16A(5), 16A(7)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 9
High Courts23 Sept 2010
Shanker Dayal and Another Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245, 482Penal Code, 1860 (IPC) — Section 147, 148, 307, 325, 504
High Courts23 Sept 2010Allowed
Urmila Devi Vs State of U.P. and Another
Allahabad High Court · (2011) 128 FLR 291 : (2011) 1 UPLBEC 828
Constitution of India, 1950 — Article 226
High Courts23 Sept 2010Allowed
Sunil Kumar Agarwal Vs State of Uttar Pradesh
Allahabad High Court · (2011) 2 ACR 1291 : (2011) CriLJ 208
Criminal Procedure Code, 1973 (CrPC) — Section 161, 200, 202Penal Code, 1860 (IPC) — Section 308, 323, 341, 352, 504
High Courts23 Sept 2010Dismissed
Taramuni Tharu Vs State of U.P. and Others
Allahabad High Court · (2010) 09 AHC CK 0051
Constitution of India, 1950 — Article 226
High Courts23 Sept 2010Dismissed
Narain Das (D) through L.Rs. Vs Prescribed Authority and Others
Allahabad High Court · (2011) 4 AWC 3440
Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 12, 13, 4
High Courts23 Sept 2010
Gyan Dutt Vs State of U.P. and Others
Allahabad High Court · (2011) 2 AWC 1101 : (2011) 128 FLR 283 : (2011) 1 UPLBEC 535
Constitution of India, 1950 — Article 95(1)
High Courts22 Sept 2010Allowed
State of U.P. Vs Abdul Samad and Others
Allahabad High Court · (2011) 2 ACR 1352
Criminal Procedure Code, 1973 (CrPC) — Section 107, 117, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts22 Sept 2010Allowed
Rajendra Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 2 AWC 1395 : (2011) 2 LLJ 792 : (2011) 1 UPLBEC 821
Uttar Pradesh Regularization of Daily Wages Appointments on Group D Posts Rules, 2001 — Rule 4(1)
High Courts22 Sept 2010
Manoj Prasad Singh Vs State of U.P.
Allahabad High Court · (2010) CriLJ 4747 : (2011) 7 RCR(Criminal) 1952
Drugs and Cosmetics Act, 1940 — Section 18, 27Drugs and Cosmetics Rules, 1945 — Rule 122B, 122GPenal Code, 1860 (IPC) — Section 120B, 269, 420, 467, 468
High Courts22 Sept 2010
Ajay Kumar Trivedi and Another Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0517
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245(2), 482Penal Code, 1860 (IPC) — Section 323, 452, 504, 506
High Courts22 Sept 2010
Atul Tripathi Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0516
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245(2), 482Penal Code, 1860 (IPC) — Section 406, 415, 420, 504, 506
High Courts22 Sept 2010Disposed Of
Amit Kumar and Another Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0515
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245(2), 482Penal Code, 1860 (IPC) — Section 406, 504, 506
High Courts22 Sept 2010Allowed
Zoom Movers Proprietary Concern Vs State of U.P.
Allahabad High Court · (2011) 1 ACR 940
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 279, 304A, 427
High Courts22 Sept 2010Dismissed
Ram Samujh and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0497
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173(2), 482Penal Code, 1860 (IPC) — Section 420, 467, 468
High Courts22 Sept 2010
Man Singh and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0494
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 482Penal Code, 1860 (IPC) — Section 323, 504, 506
High Courts22 Sept 2010
Komal Singh and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0470
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245(2), 482Penal Code, 1860 (IPC) — Section 323, 427, 504, 506