High Courts24 Sept 2010Dismissed
Rajendra Estate Pvt.Ltd. Vs State of U.P. and others
Allahabad High Court · (2010) 09 AHC CK 0271
Land Acquisition Act, 1894 — Section 17(4), 4, 5A
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,330 judgments · page 59 of 217
High Courts24 Sept 2010Dismissed
Archana Yadav and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 09 AHC CK 0188
High Courts24 Sept 2010Dismissed
Qazi Mohammad Arshad Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0187
Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3), 200, 202, 202(1)Evidence Act, 1872 — Section 27
High Courts24 Sept 2010Dismissed
Paramjeet Singh and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0185
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 482Penal Code, 1860 (IPC) — Section 307, 323, 504, 506
High Courts24 Sept 2010Dismissed
Smt. Urmila and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 09 AHC CK 0147
Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3), 200, 202, 202(1)Evidence Act, 1872 — Section 27
High Courts24 Sept 2010Dismissed
Anil Kumar Seth Vs State of U.P.
Allahabad High Court · (2010) 09 AHC CK 0142
Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3), 200, 202, 202(1)Evidence Act, 1872 — Section 27
High Courts24 Sept 2010Dismissed
Mohd. Faiz Alam Vs State of U.P. and Others
Allahabad High Court · (2011) 1 ACR 1181
Penal Code, 1860 (IPC) — Section 375, 376, 493
High Courts24 Sept 2010
Rishipal Vs State of U.P. and Others
Allahabad High Court · (2011) 128 FLR 279
High Courts24 Sept 2010Allowed
Indu Kant Dixit and another Vs State of U.P. and others
Allahabad High Court · (2011) 2 UPLBEC 1019
High Courts24 Sept 2010Dismissed
Anno (Nanad) and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245(2), 482
High Courts24 Sept 2010Dismissed
Shams Javed and Another Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 302, 364
High Courts23 Sept 2010Allowed
Ram Sewak and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 6 AWC 6455
Constitution of India, 1950 — Article 145, 16, 315, 317, 317(1)Government of India Act, 1935 — Section 265Uttar Pradesh Vigilance Establishment Act, 1965 — Section 2, 3
High Courts23 Sept 2010Dismissed
Manak Vihar Sahkari Awas Samiti Ltd. Vs State of U.P. and Others
Allahabad High Court · (2010) 09 AHC CK 0561
Land Acquisition Act, 1894 — Section 4, 6
High Courts23 Sept 2010
Dharmendra Vs State of Uttar Pradesh
Allahabad High Court · (2011) CriLJ 204 : (2011) 1 RCR(Criminal) 309 : (2011) 1 RCR(Criminal) 309
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 114, 354, 376, 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)
High Courts23 Sept 2010
Vinay and Another Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0532
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 307, 323, 498A, 504, 506
High Courts23 Sept 2010Disposed Of
Pawan Saxena Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0522
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245(2), 482Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts23 Sept 2010
Waliullah Vs State of U.P. and Others
Allahabad High Court · (2010) 09 AHC CK 0520
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245, 482
High Courts23 Sept 2010Dismissed
Rajendra Pal Pathak Vs State of U.P. and Others
Allahabad High Court · (2011) 1 ACR 939
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts23 Sept 2010Disposed Of
Vijai Pal Vs The State of U.P. and Others
Allahabad High Court · (2011) 2 CTC 869
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 115Land Acquisition Act, 1894 — Section 10A, 11, 12, 12(2), 18
High Courts23 Sept 2010Dismissed
Civil Police, Vikas Kumar Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0471
Penal Code, 1860 (IPC) — Section 420, 467, 468, 471