High Courts23 Sept 2010Disposed Off
Mahraj Singh Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0467
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245, 482Essential Commodities Act, 1955 — Section 3, 7
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,330 judgments · page 60 of 217
High Courts23 Sept 2010Allowed
Binod Kumar, Sub-Inspector Vs State of U.P. and Others
Allahabad High Court · (2010) 09 AHC CK 0465
Uttar Pradesh Police Officers of Subordinate Ranks (Punishment and Appeal) Rules, 1991 — Rule 14(2), 4
High Courts23 Sept 2010Allowed
Parmendra Kumar Rai Vs State of U.P. and Others
Allahabad High Court · (2010) 09 AHC CK 0446
High Courts23 Sept 2010Allowed
National Insurance Company Ltd. Vs Suman Sharma & Others
Allahabad High Court · (2010) 09 AHC CK 0367
High Courts23 Sept 2010Allowed
Mohd. Shueb Vs State of U.P. and others.
Allahabad High Court · (2010) 09 AHC CK 0366
High Courts23 Sept 2010Disposed Of
Zila Basic Shiksha Adhikari Bahraich and Ors. 4146 (S/S)2010 Vs Monika Srivastava and Ors.
Allahabad High Court · (2010) 09 AHC CK 0365
High Courts23 Sept 2010Disposed Of
Moti Lal Vs Krishan Nandan
Allahabad High Court · (2010) 09 AHC CK 0359
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a), 22
High Courts23 Sept 2010Allowed
Natthu Yadav Vs State of U.P.
Allahabad High Court · (2010) 09 AHC CK 0329
Penal Code, 1860 (IPC) — Section 364A
High Courts23 Sept 2010Dismissed
Ram Sahodar Singh Vs State of U.P. and others
Allahabad High Court · (2011) 7 RCR(Criminal) 761
Penal Code, 1860 (IPC) — Section 120B, 147, 148, 302, 342
High Courts23 Sept 2010Allowed
Union of India Through Prin. Secy. Home and Ors. 4683 (S/S02 Vs Satya Prakash Pandey
Allahabad High Court · (2010) 09 AHC CK 0302
High Courts23 Sept 2010Dismissed
Anupma Singh Vs Central Bureau of Investigation and others
Allahabad High Court · (2010) 09 AHC CK 0301
High Courts23 Sept 2010Allowed
Mohd. Siddique Vs State of U.P. and others.
Allahabad High Court · (2010) 09 AHC CK 0300
High Courts23 Sept 2010Dismissed
Dinesh Kumar Rawat and others Vs State of U.P. and another
Allahabad High Court · (2010) 09 AHC CK 0283
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts23 Sept 2010Allowed
U.P.Power Corporation Ltd., Unnao Vs Electricity Ombudsman, Lucknow & Ors
Allahabad High Court · (2010) 09 AHC CK 0268
Allahabad High Court Rules, 1952 — Chapter 8 Rule 5Constitution of India, 1950 — Article 225, 227
High Courts23 Sept 2010
Pushpendra Kumar Vs State of U.P. and Another
Allahabad High Court · (2010) 2 UPLBEC 1062
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245, 482Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts23 Sept 2010
Raj Kumar and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0215
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245, 482Penal Code, 1860 (IPC) — Section 323, 325
High Courts23 Sept 2010
Abdul Aleem Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0210
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245, 482Essential Commodities Act, 1955 — Section 3, 7Penal Code, 1860 (IPC) — Section 409, 420, 467, 468, 471
High Courts23 Sept 2010
Shalu @ Shailesh Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0209
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245, 482Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts23 Sept 2010
Rahul Rathi Vs State of U.P. and Others
Allahabad High Court · (2011) 129 FLR 221
High Courts23 Sept 2010
Prem Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 09 AHC CK 0144
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 482