High Courts30 Aug 2007
Commissioner of Income Tax Vs Shivalik Drug (Family Trust)
Allahabad High Court · (2008) 214 CTR 450 : (2008) 300 ITR 339
Income Tax Rules, 1962 — Rule 6D
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 36 of 130
High Courts30 Aug 2007Dismissed
Chandra Shekhar Vs State of U.P. and Smt. Sharda Gupta
Allahabad High Court · (2007) 08 AHC CK 0077
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 302, 504, 506
High Courts30 Aug 2007Dismissed
Bharat Electricals Vs State of Uttar Pradesh and Others
Allahabad High Court · (2008) 118 FLR 897
Uttar Pradesh Industrial Disputes Act, 1947 — Section 3(b)
High Courts30 Aug 2007Dismissed
Hira Lal Vinod Kumar Vs Commissioner of Trade Tax
Allahabad High Court · (2008) 17 VST 149
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts30 Aug 2007Dismissed
Bharat Electricals, Udyog Nagar, Kanpur Vs State of U.P. and Others
Allahabad High Court · (2008) 118 FLR 897
Uttar Pradesh Industrial Disputes Act, 1947 — Section 3(b)
High Courts29 Aug 2007Partly Allowed
R.D. Ram Vs Ratan Kumar Tandon
Allahabad High Court · (2008) 2 AWC 1681
Constitution of India, 1950 — Article 227Land Acquisition Act, 1894 — Section 16, 17, 4, 6
High Courts29 Aug 2007Dismissed
Rama Shanker (In Jail) Vs The State of U.P.
Allahabad High Court · (2008) CriLJ 129
Criminal Procedure Code, 1973 (CrPC) — Section 174, 313Penal Code, 1860 (IPC) — Section 201, 302
High Courts29 Aug 2007Dismissed
Punjab Auto Industries P. Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (2008) 306 ITR 149
Income Tax Act, 1961 — Section 256(1), 28, 56
High Courts29 Aug 2007
Chunnu alias Avinash and Another Vs State of Uttar Pradesh
Allahabad High Court · (2008) 2 ACR 1888
Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts29 Aug 2007
Smt. Kiran Yadav Vs Smt. Santoshi Devi and Others
Allahabad High Court · (2008) 2 AWC 1794
High Courts28 Aug 2007Dismissed
Mohd. Hussain Vs Bank of India and others
Allahabad High Court · (2007) 08 AHC CK 0138
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19, 21
High Courts27 Aug 2007Dismissed
Commissioner of Income Tax and Another Vs J.M. Agarwal Tobacco Co.
Allahabad High Court · (2008) 300 ITR 364
Income Tax Act, 1961 — Section 32AB
High Courts27 Aug 2007Dismissed
Anil Kumar Yadav Vs State of U.P., Deputy Inspector General of Police, The Senior Superintendent of Police and The Superintendent of Police
Allahabad High Court · (2007) 115 FLR 852
Penal Code, 1860 (IPC) — Section 323, 376, 452, 504, 506
High Courts27 Aug 2007Allowed
The State of U.P. and The Prescribed Authority/S.D.O. Vs Ist Additional District Judge and Others
Allahabad High Court · (2008) 1 AWC 745
Transfer of Property Act, 1882 — Section 53A
High Courts27 Aug 2007Dismissed
Girija Devi Vs State of U.P. and Others
Allahabad High Court · (2008) 6 AWC 6139
Constitution of India, 1950 — Article 226
High Courts27 Aug 2007Dismissed
Shobha Ram Vs Commandant, 29 Battalion Central Reserve Police Force, Deputy Inspector General of Police, Central Reserve Police Force, Inspector General of Police, Western Sector Central Reserve Police Force and Union of India (UOI), Ministry of Home Affairs
Allahabad High Court · (2008) 6 AWC 6137 : (2007) 115 FLR 732
High Courts27 Aug 2007Dismissed
Baddu Singh @ Saty Vir Singh Vs State of U.P.
Allahabad High Court · (2007) 08 AHC CK 0113
Penal Code, 1860 (IPC) — Section 302, 304, 80
High Courts27 Aug 2007Dismissed
Commissioner of Income Tax and Another Vs Mentha and Allied Products P. Ltd.
Allahabad High Court · (2008) 304 ITR 214
Income Tax Act, 1961 — Section 260A
High Courts27 Aug 2007
Ram Dutt Sharma Vs Commissioner of Trade Tax
Allahabad High Court · (2009) 20 VST 880
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts24 Aug 2007Dismissed
Brahmpal Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2008) 1 AWC 614 : (2007) 103 RD 605
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 6, 60Registration Act, 1908 — Section 17(2)(vi)Transfer of Property Act, 1882 — Section 100