High Courts01 Sept 2007Allowed
Radhey Shyam Jaiswal Vs Commissioner of Trade Tax
Allahabad High Court · (2008) 16 VST 224
Uttar Pradesh Trade Tax Act, 1948 — Section 3F
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 35 of 130
High Courts01 Sept 2007Dismissed
Ram Chandra Vs State of U.P. and Others
Allahabad High Court · (2008) 2 AWC 1782 : (2007) 115 FLR 208
High Courts31 Aug 2007Dismissed
Commissioner, Trade Tax Vs Kanpur Tractors Private Ltd.
Allahabad High Court · (2009) 20 VST 493
Central Sales Tax Act, 1956 — Section 10AUttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts31 Aug 2007Dismissed
Rakesh, Rati Ram and Naresh Vs State of U.P.
Allahabad High Court · (2007) 08 AHC CK 0255
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 34
High Courts31 Aug 2007
Santosh alias Mahesh Vs State of U.P.
Allahabad High Court · (2007) 3 ACR 3384
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 511
High Courts31 Aug 2007Allowed
Heera Lal Tewari Vs State of U.P. and Another
Allahabad High Court · (2008) 116 FLR 102
High Courts31 Aug 2007Allowed
Abdul Subhan Vs State of U.P.
Allahabad High Court · (2007) 08 AHC CK 0102
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts31 Aug 2007Allowed
Ghanshyam Singh Vs State of U.P., Ashok Kumar Shukla Representative, Mahendra and Mahindra Financial Ltd., Balvinder Singh, Mahindra and Mahindra Financial Ltd. and Preetam Pal Singh
Allahabad High Court · (2007) 08 AHC CK 0085
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203, 204
High Courts31 Aug 2007Dismissed
Employees State Insurance Corporation Vs Kamal Ahamad Insurance No. 21-492969
Allahabad High Court · (2008) 6 AWC 6135 : (2007) 115 FLR 698 : (2008) 2 LLJ 432
High Courts31 Aug 2007
Smt. Omwati and Another Vs State of U.P. and Another
Allahabad High Court · (2008) 1 ACR 45
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 452, 504, 506
High Courts30 Aug 2007
Surendra Kumar and Others Vs State of U.P. and Another
Allahabad High Court · (2007) 08 AHC CK 0284
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202Penal Code, 1860 (IPC) — Section 147, 323, 452, 504, 506
High Courts30 Aug 2007
Umar Daraz Vs State of U.P. and Another
Allahabad High Court · (2008) 2 ACR 1603
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts30 Aug 2007
Mohd. Ishaque and Another Vs State of U.P. and Another
Allahabad High Court · (2008) 1 AWC 217 : (2007) 103 RD 633
Uttar Pradesh Land Revenue Act, 1901 — Section 33, 39Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 132
High Courts30 Aug 2007Dismissed
Khan Saulat Hanif Vs State of U.P. and Shri Ramesh Chandra Jain
Allahabad High Court · (2007) 08 AHC CK 0226
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Motor Vehicles Act, 1988 — Section 130, 177, 194, 196, 207
High Courts30 Aug 2007Allowed
Molika Banerji Vs University of Allahabad and Others
Allahabad High Court · (2008) 5 AWC 5106
High Courts30 Aug 2007
Abdul Rauf and Others Vs State of U.P. and Others
Allahabad High Court · (2007) 3 ACR 3383
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts30 Aug 2007Dismissed
Pratap Singh Shishodia Vs Board of Revenue and Others
Allahabad High Court · (2008) 1 AWC 380 : (2008) 104 RD 15
Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 115M
High Courts30 Aug 2007Dismissed
Adab Ali Vs Addl. (Special) District Judge,Allahabad and others
Allahabad High Court · (2007) 08 AHC CK 0136
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a), 22
High Courts30 Aug 2007Partly Allowed
Anil Kumar Trivedi Vs Deputy Director of Education,VIIth Region,Gorakhpur & Ors.
Allahabad High Court · (2007) 08 AHC CK 0107
High Courts30 Aug 2007
Iqbal Ahmad and Others Vs Deputy Director of Cosolidation and Others
Allahabad High Court · (2008) 1 AWC 630 : (2007) 103 RD 473 : (2008) 2 UPLBEC 1305
Constitution of India, 1950 — Article 38, 48A, 51