High Courts24 Aug 2007Dismissed
Anwar and Iqbal Khan (In Jail) Vs State
Allahabad High Court · (2007) 08 AHC CK 0241
Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 37 of 130
High Courts24 Aug 2007Dismissed
Chirag Ali Vs State of U.P.
Allahabad High Court · (2007) 08 AHC CK 0234
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302
High Courts24 Aug 2007Dismissed
State of U.P. Vs Hira Lal and Another
Allahabad High Court · (2007) 3 ACR 3492
Penal Code, 1860 (IPC) — Section 302, 34
High Courts24 Aug 2007Dismissed
Navin Fluorine Industries Chemical Division of Mafatlal Industries Ltd. Vs Commissioner of Trade Tax and Others
Allahabad High Court · (2007) 08 AHC CK 0180
Constitution of India, 1950 — Article 226
High Courts24 Aug 2007
Sohan Singh Vs State of U.P.
Allahabad High Court · (2008) 1 ACR 37
Criminal Procedure Code, 1973 (CrPC) — Section 100, 165, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 50, 52, 55
High Courts24 Aug 2007Allowed
Bhanu Pratap Gangwar and Rajesh Kumar Gangwar Vs State of U.P.
Allahabad High Court · (2007) 08 AHC CK 0160
Arms Act, 1959 — Section 25, 27, 3Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 302, 34
High Courts24 Aug 2007Dismissed
Ghantoo Vs State of U.P.
Allahabad High Court · (2007) 08 AHC CK 0152
Criminal Procedure Code, 1973 (CrPC) — Section 162, 174, 313Penal Code, 1860 (IPC) — Section 302, 304, 376
High Courts24 Aug 2007Allowed
Sobhit Gupta Vs State of U.P. and L.N. Agrawal
Allahabad High Court · (2008) CriLJ 478
Criminal Procedure Code, 1973 (CrPC) — Section 181, 200, 202, 482Penal Code, 1860 (IPC) — Section 406, 415, 420
High Courts24 Aug 2007Allowed
Praveen, Prakash, Keshav and Bailaiya Vs State of U.P.
Allahabad High Court · (2007) 08 AHC CK 0067
Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts24 Aug 2007
Uttar Pradesh Financial Corporation Vs Commissioner, Employees Provident Fund Organization, Recovery Officer and R.A. Cement Private Ltd.
Allahabad High Court · (2007) 08 AHC CK 0026
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 11Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 34
High Courts24 Aug 2007Allowed
Ram Bharat Verma Vs State of U.P. and Others
Allahabad High Court · (2008) 116 FLR 106
High Courts24 Aug 2007Allowed
Naushad, Naseem and Khalil Khan (In Jail) Vs State
Allahabad High Court · (2007) 08 AHC CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 16, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts23 Aug 2007Allowed
Shivam Traders Vs Commissioner, Trade Tax
Allahabad High Court · (2008) 17 VST 413
High Courts23 Aug 2007Allowed
Suresh Kumar Jain Vs Dr. Anil Kumar Varshneya and State of U.P.
Allahabad High Court · (2007) 08 AHC CK 0193
Criminal Procedure Code, 1973 (CrPC) — Section 173
High Courts23 Aug 2007Allowed
Manoj Kumar Singh and Others Vs State of Uttar Pradesh and Ravindra Nath
Allahabad High Court · (2007) 08 AHC CK 0188
Criminal Procedure Code, 1973 (CrPC) — Section 156, 173, 190, 200, 202Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 394
High Courts23 Aug 2007Partly Allowed
Mahey Alam @ Mohd. Alam @ Raju (In Jail) Vs State of U.P.
Allahabad High Court · (2007) 08 AHC CK 0185
Arms Act, 1959 — Section 25, 4Criminal Procedure Code, 1973 (CrPC) — Section 366, 374Penal Code, 1860 (IPC) — Section 200, 302, 387
High Courts23 Aug 2007Dismissed
Pappu @ Ram Narayan Kashyap (In Jail) Vs State of Uttar Pradesh
Allahabad High Court · (2007) 08 AHC CK 0184
Arms Act, 1959 — Section 25Evidence Act, 1872 — Section 134, 138, 146Penal Code, 1860 (IPC) — Section 302
High Courts23 Aug 2007Dismissed
Veer Singh Pal Singh Vs State of U.P.
Allahabad High Court · (2007) 08 AHC CK 0170
Criminal Procedure Code, 1973 (CrPC) — Section 157, 161, 313, 319Penal Code, 1860 (IPC) — Section 302
High Courts23 Aug 2007Allowed
Brij Pal, Surendra Pal, Smt. Kamla and Phool Singh (In Jail) Vs State of Uttar Pradesh
Allahabad High Court · (2007) 08 AHC CK 0161
Penal Code, 1860 (IPC) — Section 395, 396, 412
High Courts23 Aug 2007Dismissed
Raj Bahadur and Others Vs State of U.P.
Allahabad High Court · (2007) 08 AHC CK 0149
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 301, 302