High Courts06 Sept 2007Allowed
Dr. Arvind Kumar Ram Vs State of Uttar Pradesh and U.P. Jal Nigam
Allahabad High Court · (2007) 4 AWC 4163 : (2008) 116 FLR 57
Constitution of India, 1950 — Article 309
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 34 of 130
High Courts05 Sept 2007Dismissed
Ashok Kumar Gupta Vs State of U.P. and Sri Rajiv Kumar Sharma (Amin)
Allahabad High Court · (2007) 115 FLR 857
High Courts05 Sept 2007Dismissed
Khursheed Alam, Naseem Ansari and Swatantra Kumar Vs State of U.P., The Director, Local Bodies U.P., Mukhya Nagar Adhikari, Administrator, Nagar Palika and Executive Officer, Nagar Palika
Allahabad High Court · (2007) 115 FLR 1125
Constitution of India, 1950 — Article 14, 226
High Courts05 Sept 2007Dismissed
Singhasan Singh Vs State of U.P.
Allahabad High Court · (2007) 09 AHC CK 0159
Penal Code, 1860 (IPC) — Section 147, 149, 302, 304, 326Representation of the People Act, 1951 — Section 8
High Courts05 Sept 2007Allowed
State Bank of Patiala Vs Chopra Wheels Pvt. Ltd.and others
Allahabad High Court · (2007) 09 AHC CK 0128
High Courts05 Sept 2007Dismissed
Halkoo and Ors. Vs Tulai & Ors.
Allahabad High Court · (2007) 09 AHC CK 0098
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts05 Sept 2007Dismissed
State of U.P. and others Vs Mahesh Narain and others
Allahabad High Court · (2007) 09 AHC CK 0097
Uttar Pradesh Forensic Science Laboratories Technical Officers Service Rules, 1987 — Rule 5Uttar Pradesh General Clauses Act, 1904 — Section 23A
High Courts05 Sept 2007Dismissed
Rajeshwar and others Vs State of U.P.and others
Allahabad High Court · (2007) 09 AHC CK 0088
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 307
High Courts05 Sept 2007Dismissed
Gulab Sonkar Vs Nagar Nigam and Another
Allahabad High Court · (2008) 6 AWC 6128
Uttar Pradesh Road Side Land Control Act, 1945 — Section 3
High Courts05 Sept 2007
Committee of Management, Begum Khair Girls Inter College Vs State of U.P. and Others
Allahabad High Court · (2008) 5 AWC 4587
Constitution of India, 1950 — Article 19, 29, 30
High Courts04 Sept 2007Dismissed
Lal Mohammad Vs Deputy Director of Consolidation & Ors.
Allahabad High Court · (2007) 09 AHC CK 0117
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 145Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts03 Sept 2007Allowed
Employees'' State Insurance Corporation Vs Akhtar
Allahabad High Court · (2007) 115 FLR 1131 : (2008) 1 LLJ 833
High Courts03 Sept 2007
Billu Jain Vs State of U.P. and R.K. Tripathi, Sale Tax Officer
Allahabad High Court · (2007) 09 AHC CK 0162
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 424, 467, 468
High Courts03 Sept 2007Allowed
Harish @ Dany Vs State of U.P.
Allahabad High Court · (2007) 09 AHC CK 0107
Penal Code, 1860 (IPC) — Section 376
High Courts03 Sept 2007Disposed Of
Kunwar Pal @ Kumar Pal Vs State of U.P.and another
Allahabad High Court · (2007) 09 AHC CK 0089
High Courts03 Sept 2007
Chander Vs State of U.P., State Bank of India, Branch Meja
Allahabad High Court · AIR 2008 All 6 : (2008) 1 AWC 600 : (2007) 103 RD 584
Registration Act, 1908 — Section 17
High Courts03 Sept 2007Allowed
S.P. Singh Vs State of U.P. and U.P. Public Service Commission
Allahabad High Court · (2008) 2 AWC 1779
Uttar Pradesh Excise Act, 1910 — Section 39
High Courts03 Sept 2007Dismissed
Surender Dube, Bhan Pratap Dube, Sri Newas Dube and Harish Chandra Dube Vs The Board of Revenue and Others
Allahabad High Court · (2007) 103 RD 116
Constitution of India, 1950 — Article 226, 227Transfer of Property Act, 1882 — Section 43
High Courts03 Sept 2007Allowed
S.P. Singh Vs State of U.P. and Another
Allahabad High Court · (2008) 2 AWC 1779
Uttar Pradesh Excise (Settlement of Licences Country for Retail Sale of Country Liquor) Rules, 2002 — Rule 12Uttar Pradesh Excise Act, 1910 — Section 39Uttar Pradesh Government Servants (Discipline and Appeal) Rules, 1999 — Rule 16
High Courts03 Sept 2007
Ashok Kumar and Others Vs U.P. State Warehousing Corporation Ltd. and Others
Allahabad High Court · (2008) 116 FLR 107