COURT ARCHIVE

Allahabad High Court judgments, 2007

2,596 judgments · page 32 of 130

High Courts11 Sept 2007Disposed Of

Raja Ram Dixit and Others Vs State of U.P. and Another

Allahabad High Court · (2008) 2 ACR 1376

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 210, 482Penal Code, 1860 (IPC) — Section 147, 323, 379, 452, 504

High Courts11 Sept 2007Dismissed

Bansal and Company Vs Trade Tax Officer and Additional Commissioner (Grade-I), Trade Tax, Agra Zone

Allahabad High Court · (2007) 09 AHC CK 0161

Central Sales Tax Act, 1956 — Section 14Constitution of India, 1950 — Article 226

High Courts11 Sept 2007Dismissed

Anand Kumar Singh Vs U.P. State Road Transport Corporation and Others

Allahabad High Court · (2009) 123 FLR 532 : (2007) 115 FLR 696

Uttar Pradesh Industrial Disputes Act, 1947 — Section 2A

High Courts11 Sept 2007Dismissed

Ajit Kumar Gupta and Prashant Glass Works (Pvt.) Ltd. Vs Company Law Board, Principal Bench and Others

Allahabad High Court · (2007) 09 AHC CK 0138

COMPANIES ACT, 1956 — Section 10F, 111, 397, 398, 399

High Courts11 Sept 2007Disposed Of

Rita Srivastava Vs State of U.P.and Others

Allahabad High Court · (2007) 09 AHC CK 0095

High Courts11 Sept 2007Allowed

Commissioner of Income Tax Vs Paliwal Glass Works

Allahabad High Court · (2010) 326 ITR 407

Income Tax Act, 1961 — Section 43(1), 43B

High Courts11 Sept 2007Dismissed

Commissioner, Sales Tax Vs Tata Oil Mills Co. Ltd.

Allahabad High Court · (2007) 09 AHC CK 0022

Uttar Pradesh Trade Tax Act, 1948 — Section 11

High Courts11 Sept 2007

Krishna Murari Pandey Vs State of U.P.

Allahabad High Court · (2007) 3 ACR 3380

Prevention of Corruption Act, 1988 — Section 13(2), 7

High Courts10 Sept 2007

Sukhraj Kaur Vs State of U.P. and Another

Allahabad High Court · (2008) 1 ACR 189

Criminal Procedure Code, 1973 (CrPC) — Section 482

High Courts10 Sept 2007Dismissed

Murli and Others Vs State of U.P. and Another

Allahabad High Court · (2008) CriLJ 1537

Criminal Procedure Code, 1973 (CrPC) — Section 233(3)

High Courts10 Sept 2007

Smt. Rajni Shukla Vs Special Judge (E.C. ACt) and Another

Allahabad High Court · (2007) 4 AWC 4176

Evidence Act, 1872 — Section 118, 120

High Courts10 Sept 2007

Hari Om Vs State of U.P.

Allahabad High Court · (2008) 1 ACR 385 : (2007) 102 RD 291

Penal Code, 1860 (IPC) — Section 308, 323, 324, 325, 326

High Courts10 Sept 2007Allowed

Bhagwati Prasad Verma Vs State of U.P.

Allahabad High Court · (2007) 09 AHC CK 0194

Constitution of India, 1950 — Article 309, 366Payment of Gratuity Act, 1972 — Section 2, 4

High Courts10 Sept 2007

Dr. Lalit Verma, I.A.S. Vs State of U.P. and Others

Allahabad High Court · (2008) 1 ACR 22 : (2007) 2 UPLBEC 1867

Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 482Penal Code, 1860 (IPC) — Section 506Prevention of Corruption Act, 1988 — Section 13, 7

High Courts10 Sept 2007

Smt. Parminder Kaur Vs State of U.P. and Mr. Hargursharan Singh

Allahabad High Court · (2007) 09 AHC CK 0060

Criminal Procedure Code, 1973 (CrPC) — Section 195, 482Penal Code, 1860 (IPC) — Section 467, 468, 471

High Courts10 Sept 2007Dismissed

Smt. Gulista and Others Vs State of U.P. and Hassan Ahamad

Allahabad High Court · (2008) CriLJ 1162 : (2009) 5 RCR(Criminal) 134

Criminal Procedure Code, 1973 (CrPC) — Section 154, 156

High Courts10 Sept 2007Dismissed

Prabhu Nath Yadav Vs State of Uttar Pradesh

Allahabad High Court · (2007) 09 AHC CK 0009

Criminal Law (Amendment) Act, 1932 — Section 7Penal Code, 1860 (IPC) — Section 147, 307, 323, 332, 336Prevention of Damage to Public Property Act, 1984 — Section 3, 4

High Courts07 Sept 2007Dismissed

Elam Singh Vs State of U.P. and Others

Allahabad High Court · (2007) 09 AHC CK 0220

Penal Code, 1860 (IPC) — Section 147, 149, 149, 308, 323Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(i)(x)

High Courts07 Sept 2007Allowed

Commissioner, Trade Tax Vs Bhola Bhandar

Allahabad High Court · (2008) 15 VST 462

Uttar Pradesh Trade Tax Act, 1948 — Section 11, 12B

High Courts07 Sept 2007Allowed

Pawan Kumar Jindal Vs Bank of India, Gorakhpur Branch and Others

Allahabad High Court · AIR 2008 All 51 : (2007) 4 AWC 159