High Courts18 Sept 2007
Sri Rajendra Kumar Vs Sanatan Dharam Intermediate College
Allahabad High Court · (2008) 1 AWC 378
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 30 of 130
High Courts18 Sept 2007Dismissed
Shiva Prasad and Nagendra Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2008) 2 AWC 1663
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4, 5Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 21(1)(d)
High Courts18 Sept 2007Dismissed
Public Sector Employees Cooperative Housing Society Ltd. (Saravjanik Khestra Sahkari Aavaas Samiti Ltd.) Vs State of U.P. Principal Secretary (Industries) and Greater Noida Industrial Development Authority
Allahabad High Court · (2008) 2 AWC 1697 : (2008) 1 UPLBEC 122
Civil Procedure Code, 1908 (CPC) — Section 79Constitution of India, 1950 — Article 12, 131, 285, 309, 311Criminal Procedure Code, 1973 (CrPC) — Section 197
High Courts18 Sept 2007Dismissed
Dinesh Chand Sharma Vs State of U.P.
Allahabad High Court · (2008) CriLJ 1524
Penal Code, 1860 (IPC) — Section 354, 376, 511
High Courts18 Sept 2007
Sukhwasi Vs State of Uttar Pradesh
Allahabad High Court · (2008) CriLJ 472 : (2008) 1 RCR(Criminal) 520
Criminal Procedure Code, 1973 (CrPC) — Section 139, 154, 155, 156, 157Penal Code, 1860 (IPC) — Section 307
High Courts17 Sept 2007Allowed
Continental Cement Company Vs Commissioner, Trade Tax
Allahabad High Court · (2009) 24 VST 361
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts17 Sept 2007Partly Allowed
Rakesh Kumar Sharma Vs State of U.P. and Another
Allahabad High Court · (2008) 2 ACR 1377
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 2, 482Penal Code, 1860 (IPC) — Section 307, 504
High Courts17 Sept 2007Dismissed
Ram Sharan Singh Vs Union of India (UOI)
Allahabad High Court · (2008) 6 AWC 6125 : (2008) 1 UPLBEC 24
Criminal Procedure Code, 1973 (CrPC) — Section 385, 386
High Courts17 Sept 2007
Commissioner of Income Tax Vs V.P. Agarwal, Prop. Agarwal Scientific Glass Industry
Allahabad High Court · (2008) 169 TAXMAN 107
Income Tax Act, 1961 — Section 143(3), 271(4A)
High Courts17 Sept 2007Disposed Of
Batoran Mahto Vs State of U.P.
Allahabad High Court · (2007) 09 AHC CK 0105
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 323, 364, 365, 467
High Courts17 Sept 2007
Imran Ahmad Vs State of U.P.
Allahabad High Court · (2007) 09 AHC CK 0061
Criminal Procedure Code, 1973 (CrPC) — Section 482, 82, 83Penal Code, 1860 (IPC) — Section 120B, 302
High Courts17 Sept 2007
International Steel Traders Vs Commissioner of Trade Tax
Allahabad High Court · (2009) 20 VST 660
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts17 Sept 2007
Atul Nigam Vs State of U.P. and Others
Allahabad High Court · (2008) 2 ACR 1558
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 482
High Courts14 Sept 2007
Imtiyaz Ahmad Vs State of U.P. and Others
Allahabad High Court · (2008) 2 ACR 1720
Constitution of India, 1950 — Article 226
High Courts14 Sept 2007
Kailash Chandra Tiwari Vs The Second Additional District Judge, The Senior Divisional Personnel Officer, Northern Railway, Shri B.C. Agrawal the then Senior Divisional Electrical Engineer (General) now posted as Joint Director (Electrical), Railway Board and The Senior Divisional Electrical Engineer (General), Northern Railway
Allahabad High Court · (2008) 6 AWC 6132 : (2007) 115 FLR 693 : (2008) 2 LLJ 447
Payment of Wages Act, 1936 — Section 15(2)
High Courts14 Sept 2007Allowed
Ramesh Kumar Vs Administrator (District Magistrate), Nagar Palika and Executive Officer, Nagar Palika
Allahabad High Court · (2008) 1 AWC 29
Constitution of India, 1950 — Article 14
High Courts14 Sept 2007Dismissed
Ravindra Yadav and Ashok Yadav Vs The State of U.P. and Markandey Singh
Allahabad High Court · (2007) 09 AHC CK 0209
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 326
High Courts14 Sept 2007Dismissed
Commissioner, Trade Tax Vs Nand Transport Co.
Allahabad High Court · (2008) 16 VST 381
Uttar Pradesh Trade Tax Act, 1948 — Section 11, 3F
High Courts14 Sept 2007Dismissed
Sri Babu Ram Shiksha Prasar Samit and Smt. Ram Rati Yadav Vs Deputy Registrar, Firm, Societies and Chits and Shri Kripal Singh, Alleged Manager, Sri Babu Ram Shiksha Prasar Samiti (Registered Society)
Allahabad High Court · (2007) 09 AHC CK 0134
Societies Registration Act, 1860 — Section 25(1)
High Courts14 Sept 2007
Ishwari Prasad Vs State of U.P.and Others
Allahabad High Court · (2007) 09 AHC CK 0129