COURT ARCHIVE

Allahabad High Court judgments, 2007

2,596 judgments · page 29 of 130

High Courts19 Sept 2007Dismissed

Daljeet Singh Vs State of U.P. and Others

Allahabad High Court · (2008) 6 AWC 6130 : (2008) 1 UPLBEC 2

Uttar Pradesh Higher Education Services Commission Act, 1980 — Section 2Uttar Pradesh State Universities Act, 1973 — Section 68

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High Courts19 Sept 2007Allowed

Amar Singh, Udai Veer and Malikhan Vs State of U.P. and Constable 1020 Rajendra Singh

Allahabad High Court · (2007) 09 AHC CK 0154

Criminal Law (Amendment) Act, 1932 — Section 7Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Penal Code, 1860 (IPC) — Section 147, 148, 302, 323, 324

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High Courts19 Sept 2007Partly Allowed

State of U.P. Vs Babu and Others

Allahabad High Court · (2007) 09 AHC CK 0136

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 417Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307

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High Courts19 Sept 2007Dismissed

Vinod Kumar Balmiki Vs State of U.P.

Allahabad High Court · (2007) 09 AHC CK 0121

Penal Code, 1860 (IPC) — Section 302

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High Courts19 Sept 2007Dismissed

Sarvesh and Another Vs State of U.P.

Allahabad High Court · (2007) 09 AHC CK 0115

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 395, 397, 412Uttar Pradesh Dacoity Affected Areas Act, 1983 — Section 10, 12

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High Courts19 Sept 2007Disposed Of

Keshav Pratap Srivastava Vs U.P.Power Corporation Ltd.and Others

Allahabad High Court · (2007) 09 AHC CK 0109

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High Courts19 Sept 2007Dismissed

Sunder Lal Vs Raja Ram and others

Allahabad High Court · (2007) 09 AHC CK 0096

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, 100

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High Courts19 Sept 2007Allowed

Raeesan and others Vs Prescribed Authority/Civil Judge, Mohan Lal Ganj, Lucknow and others

Allahabad High Court · (2007) 09 AHC CK 0093

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)

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High Courts19 Sept 2007

In Re: Universal Insulators and Ceramics Ltd.

Allahabad High Court · (2007) 09 AHC CK 0087

Civil Procedure Code, 1908 (CPC) — Section 21COMPANIES ACT, 1956 — Section 10Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 18, 20

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High Courts19 Sept 2007Allowed

Mohd. Daud and Another Vs State of U.P. and Another

Allahabad High Court · (2007) 09 AHC CK 0066

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468

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High Courts19 Sept 2007Allowed

Krishna Brickfield Vs Commissioner of Trade Tax

Allahabad High Court · (2009) 20 VST 889

Uttar Pradesh Trade Tax Act, 1948 — Section 11

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High Courts18 Sept 2007Dismissed

Satyavir Singh and Another Vs State of U.P. and Others

Allahabad High Court · (2008) 1 AWC 9

Constitution of India, 1950 — Article 226Land Acquisition (Amendment) Act, 1984 — Section 11A, 30, 31Land Acquisition Act, 1894 — Section 17, 17(2), 17(4), 18, 18(2)

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High Courts18 Sept 2007Dismissed