High Courts23 Feb 2007Dismissed
The Commissioner, Trade Tax Vs J.K. Sugar
Allahabad High Court · (2007) 02 AHC CK 0170
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 110 of 130
High Courts23 Feb 2007Allowed
Nek Ram Vs The State of U.P.
Allahabad High Court · (2007) 02 AHC CK 0166
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 319Penal Code, 1860 (IPC) — Section 302, 34, 394
High Courts23 Feb 2007Allowed
Aejaz Ahmad and Ors. Vs Aligarh Muslim University & Ors.
Allahabad High Court · (2007) 02 AHC CK 0149
High Courts23 Feb 2007Allowed
Vishwanath Ram Vs General Manager, Obra Thermal Power Station ''A'' ("A" T.P.S.) U.P. Rajya Vidyut Utpadan Nigam Ltd. and Others
Allahabad High Court · (2007) 4 ADJ 404 : (2007) 3 AWC 2696 : (2007) 113 FLR 327 : (2007) 2 UPLBEC 1897
Constitution of India, 1950 — Article 226
High Courts23 Feb 2007Allowed
U.P. State Road Transport Corporation Vs Mahmood Khan
Allahabad High Court · (2007) 4 ADJ 385 : (2007) 3 AWC 2617 : (2007) 113 FLR 626 : (2007) 3 UPLBEC 106
Civil Procedure Code, 1908 (CPC) — Section 11Industrial Disputes Act, 1947 — Section 17B, 2Road Transport Corporations Act, 1950 — Section 12
High Courts23 Feb 2007
Smt. Nausida and Others Vs State of U.P., Senior Superintendent of Police, Station House Officer and Safdar
Allahabad High Court · (2007) 02 AHC CK 0091
Constitution of India, 1950 — Article 21, 226Penal Code, 1860 (IPC) — Section 352, 363, 366, 504, 506
High Courts23 Feb 2007Dismissed
Narendra Kumar Vs Addl. District Judge and Others
Allahabad High Court · (2007) 3 AWC 2504
High Courts23 Feb 2007Dismissed
Sumitra Bharat Gas Agency Vs Union of India (UOI) and Others
Allahabad High Court · (2007) 3 ADJ 173 : (2008) 5 AWC 4399
Arbitration and Conciliation Act, 1996 — Section 9
High Courts23 Feb 2007Allowed
Lalit Mohan Srivastava Vs District Judge and Others
Allahabad High Court · (2007) 4 ADJ 205 : (2008) 6 AWC 6497 : (2007) 103 RD 288
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115Constitution of India, 1950 — Article 141, 227
High Courts22 Feb 2007
Raju Gurang and Another Vs Union of India
Allahabad High Court · (2007) 2 ACR 1993
Criminal Procedure Code, 1973 (CrPC) — Section 313Customs Act, 1962 — Section 107, 108Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(2), 23
High Courts22 Feb 2007Allowed
Suresh and Others Vs Chand and Others
Allahabad High Court · AIR 2007 All 113 : (2007) 3 AWC 2638
High Courts22 Feb 2007Dismissed
Smt. Pooja Tripathi Vs District Magistrate, UP Zila Adhikari and Smt. Vandana Mishra
Allahabad High Court · (2007) 6 AWC 6360
Evidence Act, 1872 — Section 35
High Courts22 Feb 2007Dismissed
The Commissioner, Trade Tax Vs Bajrang Lime Works
Allahabad High Court · (2007) 02 AHC CK 0209
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts22 Feb 2007Allowed
Parents-Teachers Association, Adarsh Gramya Inter College and Virendra Kumar Vs The State of U.P. and Others
Allahabad High Court · (2007) 2 AWC 1355 : (2007) 3 UPLBEC 78
Constitution of India, 1950 — Article 15, 29
High Courts22 Feb 2007Dismissed
The Commissioner, Trade Tax Vs S/S D.C.M. Limited, Daurala Sugar Works
Allahabad High Court · (2008) 14 VST 27
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts22 Feb 2007
State of U.P. Vs The Presiding Officer/Labour Court and Faridan
Allahabad High Court · (2007) 4 ADJ 324 : (2007) 114 FLR 19
Industrial Disputes Act, 1947 — Section 17B
High Courts22 Feb 2007Dismissed
Rahul Vs State of U.P. and Sub Inspector, Sri R.S. Mallick
Allahabad High Court · (2007) 02 AHC CK 0182
Criminal Procedure Code, 1973 (CrPC) — Section 437, 482Penal Code, 1860 (IPC) — Section 401
High Courts22 Feb 2007Dismissed
Kranti Kishor Pokhriyal Vs Joint Housing Commissioner/Joint Registrar, Lucknow
Allahabad High Court · (2007) 02 AHC CK 0169
Uttar Pradesh Co-operative Societies Act, 1965 — Section 27, 27(5)Uttar Pradesh Co-operative Societies Rules, 1968 — Rule 56
High Courts22 Feb 2007Dismissed
The Commissioner, Trade Tax Vs S/s Vikram Tewari
Allahabad High Court · (2007) 02 AHC CK 0167
High Courts22 Feb 2007Allowed
Chetna Chemicals Private Limited Shah Maroof Vs Commissioner of Trade Tax
Allahabad High Court · (2007) 10 VST 569
Uttar Pradesh Trade Tax Act, 1948 — Section 11