COURT ARCHIVE

Allahabad High Court judgments, 2007

2,596 judgments · page 109 of 130

High Courts27 Feb 2007Allowed

Vijay Kumar Kataria Vs State of U.P. and Others

Allahabad High Court · (2007) 02 AHC CK 0074

Constitution of India, 1950 — Article 14, 19, 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 82Evidence Act, 1872 — Section 115

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High Courts26 Feb 2007Allowed

Shakti Gramodyog Sansthan Vs Commissioner, Trade Tax

Allahabad High Court · (2009) 24 VST 340

Uttar Pradesh Trade Tax Act, 1948 — Section 11

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High Courts26 Feb 2007Disposed Of

Ravi Pratap Singh Vs State of U.P. and Another

Allahabad High Court · (2007) 4 ADJ 543 : (2007) 78 AWC 2129

Constitution of India, 1950 — Article 226Forest Act, 1927 — Section 26, 52, 68Penal Code, 1860 (IPC) — Section 379, 411

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High Courts26 Feb 2007Dismissed

Sharda Prasad, Smt. Sheo Kumari and Ghan Shyam Vs State of Uttar Pradesh and Ram Kripal

Allahabad High Court · (2007) 1 DMC 644

Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 202, 482Penal Code, 1860 (IPC) — Section 302

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High Courts26 Feb 2007Disposed Of

The Commissioner of Income Tax Vs Smt. Munnakka Devi

Allahabad High Court · (2007) 02 AHC CK 0220

Income Tax Act, 1961 — Section 131, 143, 148, 150, 251

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High Courts26 Feb 2007Allowed

Sri Ashok Kumar Agarwal Vs Commissioner of Income Tax

Allahabad High Court · (2007) 02 AHC CK 0219

Income Tax Act, 1961 — Section 14, 148, 256, 37, 4

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High Courts26 Feb 2007Allowed

U.P. Twiga Fiber Glass Limited Vs Union of India (UOI) and Commissioner, Central Excise

Allahabad High Court · (2007) 3 ADJ 460

Central Excises and Salt Act, 1944 — Section 11B, 11BBConstitution of India, 1950 — Article 226

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High Courts26 Feb 2007Dismissed

Ram Adhar Vs The State of U.P. and Others

Allahabad High Court · (2007) 2 AWC 1499

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High Courts26 Feb 2007Dismissed

Narendra Kumar Vs State of U.P.

Allahabad High Court · (2007) 02 AHC CK 0126

Criminal Procedure Code, 1973 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 302, 303, 353

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High Courts26 Feb 2007Dismissed

Ram Chandar and Others Vs Deputy Director of Consolidation and Others

Allahabad High Court · (2007) 3 AWC 2259

Constitution of India, 1950 — Article 226

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High Courts26 Feb 2007Dismissed

Tribhuwan Nath Mishra Vs Committee of Management, Allahabad District Cooperative Bank Ltd. and Sri Syed Jafar Sultan Rizvi, Clerk, Allahabad District Cooperative Bank Ltd.

Allahabad High Court · (2007) 3 ADJ 220 : (2007) 6 AWC 6383

Constitution of India, 1950 — Article 226, 311

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High Courts26 Feb 2007

Union of India (UOI), Railway Recruitment Board and Chairman, Railway Recruitment Board Vs Moiunddin Akhtar

Allahabad High Court · (2007) 4 ADJ 307 : (2007) 2 UPLBEC 1214

Constitution of India, 1950 — Article 226

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High Courts26 Feb 2007Allowed

Hari Ram Vs Vice Chancellor, M.J.P. Rohilkhand University and Chief Controller, B.Ed. Examination 2005-2006, M.J.P. Rohilkhand University

Allahabad High Court · (2007) 4 ADJ 218 : (2007) 6 AWC 6566

Uttar Pradesh State Universities Act, 1973 — Section 28(5)(b)

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High Courts26 Feb 2007Allowed

Barati Lal and Others Vs Natthu

Allahabad High Court · (2007) 3 ADJ 631 : (2007) 3 AWC 2624 : (2007) 102 RD 625

Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5

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High Courts26 Feb 2007Dismissed

Smt. Dilip Kaur and Another Vs Addl. District Judge (Judge Small Causes Court)/Special Judge (Dacoity Chhetra) and Another

Allahabad High Court · (2007) 4 ADJ 469 : (2007) 3 AWC 2683

Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 25Provincial Small Cause Courts Act, 1887 — Section 15

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High Courts26 Feb 2007

Bhola Yadav Vs State of U.P. and Another

Allahabad High Court · (2007) 2 ACR 1562

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 363, 366

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High Courts23 Feb 2007Dismissed

Murlidhar Vs State of U.P.

Allahabad High Court · (2007) 02 AHC CK 0238

Criminal Procedure Code, 1973 (CrPC) — Section 157Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302

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High Courts23 Feb 2007Allowed

R.P. Inter College Vs State of U.P., State of U.P., Director of Education, Shivir Karayalaya and District Inspector of Schools

Allahabad High Court · (2007) 4 ADJ 512 : (2008) 5 AWC 4302 : (2007) 3 UPLBEC 113

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High Courts23 Feb 2007Dismissed

Ashish Kumar Rai Vs The Principal, Allahabad Degree College and The Chairman, Admission Committee, Allahabad Degree College

Allahabad High Court · (2007) 3 ADJ 473 : (2007) 3 AWC 2698

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High Courts23 Feb 2007Dismissed

Sohanbeer Vs Workmens Compensation Commissioner/Assistant Labour Commissioner, Smt. Rekha and State of U.P.

Allahabad High Court · (2007) 3 ADJ 647 : (2007) 2 AWC 2108 : (2007) 113 FLR 619 : (2007) 2 UPLBEC 1906

Employees Compensation Act, 1923 — Section 2, 8

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