High Courts01 Mar 2007
Commissioner of Trade Tax Vs D.R. Zindal and Sons
Allahabad High Court · (2008) 14 VST 58
Uttar Pradesh Trade Tax Act, 1948 — Section 11
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 108 of 130
High Courts01 Mar 2007Allowed
State of U.P. Vs Gulab Shukla, Buddhi Shukla and Hari Shanker Shukla
Allahabad High Court · (2007) 03 AHC CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 299, 302, 304, 307, 323
High Courts01 Mar 2007
Ram Lal and Others Vs State of U.P. and Another
Allahabad High Court · (2007) 2 ACR 1543
Penal Code, 1860 (IPC) — Section 323, 324
High Courts28 Feb 2007
Indra Kumar and Others Vs Union of India (UOI) and Another
Allahabad High Court · (2007) 6 AWC 6043
Constitution of India, 1950 — Article 141Easements Act, 1882 — Section 63
High Courts28 Feb 2007Dismissed
Onida Monika Karmchari Sangathan Vs State of U.P. and Others
Allahabad High Court · (2007) 4 ADJ 123
Constitution of India, 1950 — Article 226Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K
High Courts28 Feb 2007
Ram Saran and Another Vs State of U.P. and Another
Allahabad High Court · (2007) 2 ACR 1917
Criminal Procedure Code, 1973 (CrPC) — Section 164, 200, 202, 319, 482Penal Code, 1860 (IPC) — Section 302
High Courts28 Feb 2007Disposed Of
Rakesh Bahadur Singh Vs Labour Court, Uttar Pradesh Industrial Co-operative Association Limited and Manager, UPICA
Allahabad High Court · (2007) 02 AHC CK 0236
Constitution of India, 1950 — Article 226
High Courts28 Feb 2007Dismissed
Dinesh Kumar Sisodiya Vs State of U.P., Inspector General of Police, Principal Police Training College and Deputy Inspector General of Police (Establishment)
Allahabad High Court · (2007) 4 ADJ 191 : (2007) 6 AWC 6581 : (2007) 113 FLR 733 : (2007) 3 UPLBEC 2879
Constitution of India, 1950 — Article 14, 16, 226Penal Code, 1860 (IPC) — Section 409, 420, 467, 468, 472
High Courts28 Feb 2007Dismissed
Madan Lal Gupta Vs State of U.P., General Manager, Aligarh Dugdh Utpadak Sahkari Sangh Ltd. and Manager Finance/Administration, Dugdh Sangh Ltd.
Allahabad High Court · (2007) 4 ADJ 517 : (2008) 5 AWC 4313 : (2007) 113 FLR 505 : (2007) 3 LLJ 47
Constitution of India, 1950 — Article 12, 16, 21, 226
High Courts28 Feb 2007Dismissed
Narendra alias Rinku and Gaurav Vs State of U.P. and Kanchhid Singh
Allahabad High Court · (2007) 02 AHC CK 0203
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 302
High Courts28 Feb 2007Dismissed
Zubaida Khatoon Siddiqui Vs Chairman, Indian Oil Corporation, Executive Director/Senior Personnel and Administrative Manager, Indian Oil Corporation and Deputy General Manager, H.R./Director Refinery Hospital
Allahabad High Court · (2008) 5 AWC 4326 : (2007) 114 FLR 495
High Courts28 Feb 2007Dismissed
Angad Prasad Jaiswal Vs State of U.P.and Another
Allahabad High Court · (2007) 02 AHC CK 0159
Criminal Procedure Code, 1973 (CrPC) — Section 228
High Courts28 Feb 2007Dismissed
Tej Pal and Others Vs State of U.P.and Another
Allahabad High Court · (2007) 02 AHC CK 0156
Criminal Procedure Code, 1973 (CrPC) — Section 397, 482
High Courts28 Feb 2007Dismissed
Lakhan Lal Yadav Vs Bharat Heavy Electricals Limited, Bharat Heavy Electricals Limited, Senior Manager (HR), Bharat Heavy Electricals Limited and Manager (HR-ETX/Raj Bhasa), Bharat Heavy Electricals Limited
Allahabad High Court · (2008) 5 AWC 4397 : (2007) 113 FLR 866
High Courts28 Feb 2007Allowed
Prem Shanker Tiwari Vs State of U.P. and Bhagwat Singh
Allahabad High Court · (2007) 4 ADJ 258
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 161, 162, 173Penal Code, 1860 (IPC) — Section 201, 302, 306
High Courts28 Feb 2007Dismissed
Mohit Daniyal and Satish Daniyal Vs State of U.P. and Rajeev Kumar
Allahabad High Court · (2007) CriLJ 2408 : (2007) 4 RCR(Criminal) 1019
Criminal Procedure Code, 1973 (CrPC) — Section 133, 143, 190, 2, 200Penal Code, 1860 (IPC) — Section 323, 465, 506
High Courts28 Feb 2007Dismissed
Ashutosh Shukla Vs Council for the Indian School Certificate Examinations and Others
Allahabad High Court · (2007) 4 ADJ 301 : (2007) 7 AWC 7775
Constitution of India, 1950 — Article 226
High Courts27 Feb 2007
Gayur Hasan Vs The State of U.P. and Meharban
Allahabad High Court · (2007) 02 AHC CK 0195
High Courts27 Feb 2007Allowed
Brahmawarta Commercial Co-operative Bank Ltd. Vs Rajendra Kumar Dixit and Others
Allahabad High Court · (2007) 78 AWC 2428 : (2007) 3 AWC 2428
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33C
High Courts27 Feb 2007Allowed
Shiv Nath Singh Vs Oriental Bank of Commerce, A Government of India and Managing Director, The Dy. General Manager, Oriental Bank of Commerce and Sri P.S. Sabbarwal, Branch Manager, Oriental Bank of Commerce, Branch Ukhralsi
Allahabad High Court · (2007) 4 ADJ 148 : (2008) 5 AWC 4328 : (2007) 114 FLR 493 : (2007) 2 UPLBEC 1903
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980 — Section 19