High Courts20 Feb 2007Dismissed
Paras Pharmaceuticals Limited Vs Commissioner, Trade Tax
Allahabad High Court · (2008) 13 VST 490
Uttar Pradesh Trade Tax Act, 1948 — Section 11
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 112 of 130
High Courts20 Feb 2007Allowed
U.P. State Road Transport Corporation Vs Kashi Nath and Another
Allahabad High Court · (2007) 6 AWC 6334
Uttar Pradesh Industrial Disputes Act, 1947 — Section 10, 4K, 6N
High Courts20 Feb 2007Disposed Of
Mohd. Abulas Khan Vs State of U.P. and Smt. Fatima Tasneem
Allahabad High Court · (2008) 3 BC 281
Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 65
High Courts20 Feb 2007Dismissed
Ram Bahadur Yadav Vs U.P. Co-operative Union Ltd., Managing Director, U.P. Co-operative Union Ltd., President, District Committee, Mau/District Assistant Registrar Co-operative Societies and Kamlesh Kumar Yadav
Allahabad High Court · (2007) 6 AWC 5985 : (2007) 113 FLR 736
Constitution of India, 1950 — Article 226
High Courts20 Feb 2007Partly Allowed
Muneer Ahmad Vs State of U.P.and Another
Allahabad High Court · (2007) 02 AHC CK 0147
Criminal Procedure Code, 1973 (CrPC) — Section 125(2)
High Courts20 Feb 2007Allowed
Regional Manager, U.P. State Road Transport Corporation and Managing Director, U.P. State Road Transport Corporation Vs Mohan Lal
Allahabad High Court · (2007) 113 FLR 325 : (2007) 2 UPLBEC 1900
High Courts20 Feb 2007Dismissed
Mahaveer Singh Vs State of U.P., Madhyamik Shiksha Parishad and Madhyamik Shiksha Parishad
Allahabad High Court · (2007) 3 ADJ 379 : (2007) 5 AWC 4884 : (2009) 2 UPLBEC 1613
Uttar Pradesh Intermediate Education Act, 1921 — Section 7AA
High Courts20 Feb 2007Allowed
U.P. State Road Transport Corporation Vs Kashi Nath and Presiding Officer, Labour Court
Allahabad High Court · (2007) 113 FLR 622 : (2007) 2 UPLBEC 1910
Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K, 6N
High Courts20 Feb 2007Dismissed
Kunwar Pai, Rajendra Singh and Vasu Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2007) 3 ADJ 24 : (2007) 2 AWC 1460
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 3, 5
High Courts20 Feb 2007Dismissed
Hakeem Riyazul Islam Vs Usman Ali Sabri and Others
Allahabad High Court · (2007) 3 ADJ 487 : (2007) 3 AWC 2643
High Courts19 Feb 2007Dismissed
Sharifuddin @ Banwari Vs Labour Court and Another
Allahabad High Court · (2007) 4 ADJ 632 : (2007) 113 FLR 784
Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K
High Courts19 Feb 2007Allowed
Dinesh Singh Vs Addl. District Judge and Another
Allahabad High Court · (2007) 3 ADJ 490 : (2007) 3 AWC 2708 : (2007) 102 RD 708
Civil Procedure Code, 1908 (CPC) — Section 115, 151Constitution of India, 1950 — Article 226
High Courts19 Feb 2007Allowed
Munna Lal Vs Special Judge (Anti Corruption) and Others
Allahabad High Court · (2007) 78 AWC 2261 : (2007) 3 AWC 2261
Constitution of India, 1950 — Article 226
High Courts19 Feb 2007Allowed
Gujrati Sugar Works Vs The State of U.P., The Deputy Sugar Commissioner and Khandsari Inspector-cum-Assessing Officer
Allahabad High Court · (2007) 02 AHC CK 0198
Uttar Pradesh Sugarcane (Purchase Tax) Act, 1961 — Section 3(1)
High Courts19 Feb 2007Dismissed
Nagar Panchayat Kithore Vs Prescribed Authority/Peethasin Adhikari Labour Court and Damyanti Devi
Allahabad High Court · (2007) 5 AWC 4890 : (2007) 2 UPLBEC 1856
Civil Procedure Code, 1908 (CPC) — Section 34, 35A, 35BLimitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts19 Feb 2007Allowed
Indrajit @ Indul and Another Vs State of U.P.
Allahabad High Court · (2007) 02 AHC CK 0142
Penal Code, 1860 (IPC) — Section 395
High Courts19 Feb 2007
Dinesh Singh Vs State of U.P., Om Vir Singh and Pramod Singh
Allahabad High Court · (2007) 4 ADJ 142
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 311, 482Evidence Act, 1872 — Section 145
High Courts19 Feb 2007Dismissed
Kayam Singh and Others Vs Board of Revenue and Others
Allahabad High Court · (2007) 3 ADJ 149 : (2007) 2 AWC 1453 : (2007) 102 RD 472
Constitution of India, 1950 — Article 226
High Courts19 Feb 2007Dismissed
Jagdish Kumar and Others Vs VIIth Addl. Civil Judge and Others
Allahabad High Court · (2007) 4 ADJ 635 : (2007) 78 AWC 2464 : (2007) 3 AWC 2464
Civil Procedure Code, 1908 (CPC) — Section 47Specific Relief Act, 1963 — Section 6
High Courts19 Feb 2007
Mintoo alias Anirudh Pandey Vs State of U.P.
Allahabad High Court · (2007) 2 ACR 1990
Penal Code, 1860 (IPC) — Section 120B, 302