High Courts15 Feb 2007
Commissioner of Trade Tax Vs Agrawal Trading Company
Allahabad High Court · (2009) 20 VST 669
Uttar Pradesh Trade Tax Act, 1948 — Section 11, 3D(1)
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 113 of 130
High Courts15 Feb 2007Dismissed
Triveni Engineering and Industries Ltd. Sugar Unit Vs 1st Addl. District Judge and Others
Allahabad High Court · (2007) 6 AWC 6572
Constitution of India, 1950 — Article 226Payment of Wages Act, 1936 — Section 15, 17, 2(1)
High Courts15 Feb 2007Dismissed
Sharwan Kumar (In Jail) Vs State of U.P.
Allahabad High Court · (2007) 4 ADJ 250
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 364A
High Courts15 Feb 2007Allowed
Habib Hasan Vs State of U.P. and Rajesh Kumar @ Babli
Allahabad High Court · (2007) 3 ADJ 539
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307, 395, 412
High Courts15 Feb 2007Dismissed
Committee of Management, Surjo Bai Balika Inter College and Shri Surendra Kumar Banthia, Manager Surjo Bai Balika Inter College Vs Director of Education and Others
Allahabad High Court · (2007) 2 AWC 1487
High Courts15 Feb 2007Dismissed
Abdul Malik Vs State of U.P. and Mohd. Yusuf
Allahabad High Court · (2007) 02 AHC CK 0109
Criminal Procedure Code, 1973 (CrPC) — Section 156
High Courts15 Feb 2007Allowed
Ram Lal Tripathi Vs State of U.P. and Others
Allahabad High Court · (2007) 6 AWC 6327 : (2007) 3 UPLBEC 74
Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18
High Courts15 Feb 2007Dismissed
The Trivedi Engineering and Industries Ltd. Vs Ist Additional District Judge, Muzaffarnagar/Appellate Authority under Payment of Wages Act and Others
Allahabad High Court · (2007) 113 FLR 1044
Constitution of India, 1950 — Article 226Factories Act, 1948 — Section 2Payment of Wages Act, 1936 — Section 15, 17, 2
High Courts15 Feb 2007Dismissed
Smt. Madhubala Upadhyay Vs State of U.P. and Others
Allahabad High Court · (2007) 2 ADJ 610 : (2007) 6 AWC 6584
Constitution of India, 1950 — Article 14
High Courts15 Feb 2007Dismissed
Madan Lal Mishra Vs The State of Uttar Pradesh and Others
Allahabad High Court · (2007) 4 ADJ 83 : (2007) 6 AWC 5688 : (2007) 3 UPLBEC 91
Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 16
High Courts15 Feb 2007
Kali Charan and Others Vs State of U.P. and Another
Allahabad High Court · (2007) 2 ACR 1688
Criminal Procedure Code, 1973 (CrPC) — Section 313, 446, 82, 83Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts14 Feb 2007Allowed
Lakhan Singh Vs Tanak Pal Singh
Allahabad High Court · (2007) 7 AWC 7136 : (2007) 103 RD 291
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B, 331
High Courts14 Feb 2007Allowed
Santosh and Others Vs Harish Chander and Another
Allahabad High Court · (2007) 2 ACC 749
Employees Compensation Act, 1923 — Section 4A
High Courts14 Feb 2007Dismissed
Ved Prakash Mowar Vs Chairman/Managing Director, Punjab National Bank and Others
Allahabad High Court · (2007) 3 UPLBEC 93
Constitution of India, 1950 — Article 226
High Courts14 Feb 2007Allowed
Srichand Jain Vs State of U.P. and Others
Allahabad High Court · (2007) 3 ADJ 227 : (2007) 2 AWC 1507
Stamp Act, 1899 — Section 33, 47A
High Courts14 Feb 2007Allowed
Amiya Krishna and Rahul Kumar Vs Dr. Bheem Rao Ambedkar University and Rama Dental College Hospital and Research Centre
Allahabad High Court · (2007) 3 ADJ 353 : (2008) 5 AWC 4404 : (2007) 3 UPLBEC 77
High Courts14 Feb 2007Allowed
Bal Krishna Vs The State of U.P. and The Kanpur Development Authority
Allahabad High Court · (2007) 4 ADJ 348 : (2007) 3 AWC 2715
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 3, 8
High Courts14 Feb 2007Dismissed
Sridhar Misra Vs State of U.P. and Raj Narain
Allahabad High Court · (2007) 3 ADJ 506
Criminal Procedure Code, 1973 (CrPC) — Section 195, 200, 202, 482Penal Code, 1860 (IPC) — Section 419, 420, 467, 468
High Courts14 Feb 2007Dismissed
Asif Hussain Vs State of U.P. and Zafar Ahmed
Allahabad High Court · (2007) 02 AHC CK 0174
Criminal Procedure Code, 1973 (CrPC) — Section 311, 397, 482
High Courts14 Feb 2007Dismissed
Rameshwar Prasad Vs State of U.P. and Mr. M.L. Gautam, Additional District Cooperative Officer
Allahabad High Court · (2007) 02 AHC CK 0171
Penal Code, 1860 (IPC) — Section 405, 406, 409, 420, 467