COURT ARCHIVE

Allahabad High Court judgments, 2007

2,596 judgments · page 104 of 130

High Courts13 Mar 2007Dismissed

Atar Singh and Others Vs State of U.P. and Others

Allahabad High Court · (2007) 4 ADJ 322 : (2007) 3 AWC 2704 : (2008) 105 RD 189

Land Acquisition (Mines) Act, 1885 — Section 17Land Acquisition Act, 1894 — Section 17, 4, 5A, 6

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High Courts13 Mar 2007Allowed

Chokrayat Cold Storage Vs The Commissioner Trade

Allahabad High Court · (2008) 15 VST 338

Central Sales Tax Act, 1956 — Section 10, 10A

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High Courts13 Mar 2007Dismissed

Saru Copper Aloys Semis (P) Ltd. Vs Commissioner of Trade Tax

Allahabad High Court · (2008) 15 VST 476

Central Sales Tax Act, 1956 — Section 9, 9AConstitution of India, 1950 — Article 265

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High Courts13 Mar 2007Dismissed

Vijay Singh, Beni Ram and Hukum Singh Vs State of U.P. and Others

Allahabad High Court · (2007) 4 ADJ 488 : (2007) 3 AWC 2703

Land Acquisition Act, 1894 — Section 17, 4, 5A, 6

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High Courts13 Mar 2007Dismissed

Devendra Katara and Another Vs State of U.P.and Others

Allahabad High Court · (2007) 03 AHC CK 0146

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 17(1), 17(4), 4(1)

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High Courts13 Mar 2007Allowed

The Commissioner, Sales Tax Vs S/s Ram Narain Pratap Narain Purfumers

Allahabad High Court · (2007) 03 AHC CK 0130

Uttar Pradesh Trade Tax Act, 1948 — Section 21(2)

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High Courts13 Mar 2007Allowed

Deoki Nandan Sharma Vs Committee of Management,U.P.Co-operative Spinning Mills Federation Ltd.& Ors.

Allahabad High Court · (2007) 03 AHC CK 0124

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High Courts13 Mar 2007Allowed

Pawansut Trading Company Vs The Commissioner of Trade Tax

Allahabad High Court · (2007) 9 VST 509

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High Courts13 Mar 2007

Smt. Kanteshwari Tiwari Vs Badri Prasad and Others

Allahabad High Court · (2007) 3 ADJ 496 : (2007) 2 AWC 1057

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High Courts13 Mar 2007Dismissed

Suresh Singh Vs State of U.P. and Others

Allahabad High Court · (2008) 5 AWC 4407

Constitution of India, 1950 — Article 226

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High Courts13 Mar 2007

Yamin Vs State of U.P. and Others

Allahabad High Court · (2007) 3 ACR 2758

Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 406, 498A

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High Courts13 Mar 2007

Virendra Vs State of U.P.

Allahabad High Court · (2007) 2 ACR 1840

Criminal Procedure Code, 1973 (CrPC) — Section 133, 134, 134(2), 136, 62

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High Courts13 Mar 2007Dismissed

Kamal Singh Vs State of U.P. and Others

Allahabad High Court · (2007) 3 AWC 3005

Land Acquisition Act, 1894 — Section 17, 4, 5A, 6

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High Courts12 Mar 2007Dismissed

Uttar Pradesh Power Corporation Limited and Another Vs Smt. Tara Srivastava and Others

Allahabad High Court · (2007) 7 AWC 6837

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4), 21(8)

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High Courts12 Mar 2007Allowed

Rao Mashkur Ahmad Khan Vs State of U.P. and Others

Allahabad High Court · (2007) 4 ADJ 298 : (2007) 78 AWC 2155

Urban Land (Ceiling and Regulation) Act, 1976 — Section 10

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High Courts12 Mar 2007Dismissed

Kuldeep Prasad Patel Vs State of U.P. and Uttar Pradesh Public Service Commission

Allahabad High Court · (2007) 7 AWC 7553

Uttar Pradesh Public Services (Reservation for Physically Handicapped, Dependents of Freedom Fighters and Ex-Servicemen) Act, 1993 — Section 3(1)(ii)

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High Courts12 Mar 2007Dismissed

Smt. Madhuri Devi, Smt. Archana Saxena and Smt. Smit Tiwari Vs District Inspector of Schools (II), Regional Deputy Director of Education (Secondary), Kanpur Region and Committee of Management, Kaushalya Devi Balika Uchchatar Madhyamik Vidyalaya

Allahabad High Court · (2007) 4 ADJ 363 : (2008) 5 AWC 4316

Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 17

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High Courts12 Mar 2007Allowed

Noman Masood Vs State of U.P.and Others

Allahabad High Court · (2007) 03 AHC CK 0145

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High Courts12 Mar 2007Allowed

The Principal, Allahabad Degree College and The Chairman, Admission Committee, Allahabad Degree College Vs Ashish Kumar Rai

Allahabad High Court · (2008) 5 AWC 4392

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High Courts12 Mar 2007Dismissed

The Oriental Insurance Company Ltd. Vs Surendra Kumar, Smt. Suman Devi and Alok Srivastava

Allahabad High Court · (2007) ACJ 1466 : (2007) 4 ADJ 344 : (2007) 2 AWC 2111

Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 163A

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