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Allahabad High Court judgments, 2007

2,596 judgments · page 105 of 130

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High Courts12 Mar 2007

Kumari Meera and Others Vs State of U.P. and Smt. Madhu alias Guriya

Allahabad High Court · (2007) 4 ADJ 410

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406
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High Courts12 Mar 2007Disposed Of

Vidya Prakash Pandey Vs State of U.P.

Allahabad High Court · (2007) 3 ADJ 438

Evidence Act, 1872 — Section 106
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High Courts12 Mar 2007

Committee of Management, Late Pt. Laxmi Chand Paliwal Inter College Vs State of U.P. and Diwakar Singh

Allahabad High Court · (2007) 6 AWC 6347 : (2007) 3 UPLBEC 115

Constitution of India, 1950 — Article 16
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High Courts12 Mar 2007Allowed

Prabhat Kumar Srivastava Vs State of Uttar Pradesh and Another

Allahabad High Court · (2007) 4 ADJ 374 : (2007) CriLJ 2228 : (2007) 4 RCR(Criminal) 1022

Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Prevention of Corruption Act, 1988 — Section 19, 2, 6, 7
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High Courts12 Mar 2007Dismissed

State of U.P. Vs Prabhati Lal Agrawal and Others

Allahabad High Court · (2007) 5 ADJ 1

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 378Penal Code, 1860 (IPC) — Section 114, 147, 148, 149, 294
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High Courts12 Mar 2007Dismissed

Smt. Sabha Khatoon Vs State of U.P. and Others

Allahabad High Court · (2008) 5 AWC 4324

Constitution of India, 1950 — Article 226
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High Courts12 Mar 2007

Dr. (Miss) Chandrawati Vs Commissioner of Income Tax

Allahabad High Court · (2007) 211 CTR 20 : (2008) 301 ITR 172

Income Tax Act, 1961 — Section 256
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High Courts12 Mar 2007Dismissed

Bhagwan Das and Another Vs Lala Pratap Bhan Agarwal and Others

Allahabad High Court · (2007) 4 ADJ 296 : (2007) 3 AWC 2505

Constitution of India, 1950 — Article 226
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High Courts12 Mar 2007Allowed

Commissioner, Trade Tax Vs H.C.L. Limited

Allahabad High Court · (2009) 23 VST 204

Uttar Pradesh Trade Tax Act, 1948 — Section 11
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High Courts12 Mar 2007Dismissed

Jagdish Singh Vs State of U.P. and Others

Allahabad High Court · (2007) 6 AWC 6337

Constitution of India, 1950 — Article 14, 16, 21, 226, 311Uttar Pradesh Fundamental Rules — Rule 56
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High Courts12 Mar 2007

Saliq and Others Vs State of U.P. and Another

Allahabad High Court · (2007) 2 ACR 1830

Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 9
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High Courts12 Mar 2007Dismissed

Daya Shankar Upadhyaya Vs Naresh Chandra and Others

Allahabad High Court · (2007) 4 ADJ 267 : (2007) 7 AWC 7101

Constitution of India, 1950 — Article 226Provincial Small Cause Courts Act, 1887 — Section 23Registration Act, 1908 — Section 2(7), 49
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High Courts12 Mar 2007Dismissed

Vinod Kumar Kharbanda Vs State of U.P. and Others

Allahabad High Court · (2007) 7 AWC 7776

Constitution of India, 1950 — Article 14, 16, 309, 32Government of India Rules — Rule 2Industrial Disputes Act, 1947 — Section 10
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High Courts11 Mar 2007Disposed Of

Bachchu Lal Vs Deputy Director of Consolidation,Allahabad & Ors.

Allahabad High Court · (2007) 03 AHC CK 0142

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 20
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High Courts09 Mar 2007Dismissed

Narendra Prakash Sharma Vs State of U.P. and Others

Allahabad High Court · (2007) 113 FLR 504

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High Courts09 Mar 2007Dismissed

Union of India (UOI) Vs Kusum Rani

Allahabad High Court · (2007) ACJ 2377

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
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High Courts09 Mar 2007

Balak Nath and Others Vs State of U.P. and Others

Allahabad High Court · (2007) 4 ADJ 634 : (2007) 78 AWC 2444 : (2007) 3 AWC 2444 : (2007) 102 RD 663

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High Courts09 Mar 2007Dismissed

Shyam Sunder Poddar Vs Smt. Murta Devi and Others

Allahabad High Court · (2008) 1 AWC 1099

Criminal Procedure Code, 1973 (CrPC) — Section 107, 117
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High Courts09 Mar 2007

Hotel Vilas and Another Vs Anil Roy and Others

Allahabad High Court · (2007) 3 ADJ 320 : (2007) 78 AWC 2301 : (2007) 3 AWC 2301

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
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High Courts09 Mar 2007Dismissed

Kedar Nath Vs Tesari (D) by L.Rs. and Others

Allahabad High Court · (2008) 1 AWC 1102 : (2007) 103 RD 135

Civil Procedure Code, 1908 (CPC) — Section 100
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