Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 6(1), Order 9 Rule 7, 115Constitution of India, 1950 — Article 136, 226, 227Limitation Act, 1963 — Section 5

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High Courts14 Mar 2007Dismissed

Haji Tanvir Ahmad alias Kala Vs Nagar Palika Parishad and Others

Allahabad High Court · (2007) 3 AWC 3003

Specific Relief Act, 1963 — Section 38, 41

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High Courts14 Mar 2007Dismissed

Manoj Kumar Vs State of U.P.

Allahabad High Court · (2007) 2 ACR 1831

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 304, 338

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High Courts14 Mar 2007Allowed

Kumari Bhanu Priya under guardianship of K.S. Mishra, Advocate, High Court Vs Union of India (UOI)

Allahabad High Court · (2007) 4 ADJ 371 : (2008) 5 AWC 4753 : (2007) 3 UPLBEC 107

Constitution of India, 1950 — Article 14, 16

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High Courts14 Mar 2007Allowed

Shri Ram Niwas (since deceased) through L.R. Vs 1st Addl. District Judge and Others

Allahabad High Court · (2007) 4 ADJ 648 : (2007) 78 AWC 2136

Transfer of Property Act, 1882 — Section 106

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High Courts14 Mar 2007Dismissed

Shafiulla Khan Vs State of U.P. and Naeem Ahmad

Allahabad High Court · (2007) 03 AHC CK 0187

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 201, 304, 394

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High Courts14 Mar 2007Dismissed

Ram Prasad Singh Vs State of U.P.and Others

Allahabad High Court · (2007) 03 AHC CK 0135

Criminal Procedure Code, 1973 (CrPC) — Section 145(3)

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High Courts14 Mar 2007Dismissed

Aligarh Muslim University Vs State of U.P. and Others

Allahabad High Court · (2007) 4 ADJ 579 : (2007) 78 AWC 2460 : (2007) 3 AWC 2460

Uttar Pradesh Tenancy Act, 1939 — Section 163

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High Courts14 Mar 2007Dismissed

Satyam Glass Works Industries Vs The Employees State Insurance Corporation

Allahabad High Court · (2007) 5 ADJ 37 : (2007) 6 AWC 6503 : (2007) 113 FLR 786 : (2007) 3 LLJ 75

Employees State Insurance Act, 1948 — Section 75, 82Limitation Act, 1963 — Section 12, 5

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High Courts14 Mar 2007

Abdul Mukid Vs State of U.P.

Allahabad High Court · (2007) 2 ACR 1828

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 169, 482

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High Courts13 Mar 2007Dismissed

Chandra Shekhar Singh Vs Kulwant Singh

Allahabad High Court · (2007) 7 AWC 7106

Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 30, 30(1)

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High Courts13 Mar 2007Dismissed