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Allahabad High Court judgments, 2007

2,596 judgments · page 102 of 130

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High Courts16 Mar 2007Allowed

Kohli Brothers Vs Atlantis Multiplex Private Limited

Allahabad High Court · (2007) 4 ADJ 221 : AIR 2008 All 43 : (2008) 2 ARBLR 19 : (2007) 3 AWC 2148

Arbitration and Conciliation Act, 1996 — Section 16, 34, 37, 45, 5
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High Courts16 Mar 2007Disposed Of

Suresh Chandra Gupta Vs Employees State Insurance Corporation through Regional Director,ESIC Nidhi Bhawan,Sarvodaya Nagar,Kanpur

Allahabad High Court · (2007) 03 AHC CK 0163

Employees State Insurance Act, 1948 — Section 25
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High Courts16 Mar 2007Dismissed

Baghela alias Ram Swaroop Kurmi Vs State of U.P.

Allahabad High Court · (2007) 5 ADJ 218

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
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High Courts16 Mar 2007Dismissed

Satendra Kumar, Beg Raj Singh and Smt. Mansa Devi Vs State of U.P. and Bheem Singh

Allahabad High Court · (2007) 4 ADJ 491 : (2007) CriLJ 2537 : (2007) 2 DMC 452

Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Evidence Act, 1872 — Section 113B
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High Courts16 Mar 2007Allowed

Dhirendra Mohan Vs State of U.P. and Rakesh Chaudhary

Allahabad High Court · (2007) 4 ADJ 411

Criminal Procedure Code, 1973 (CrPC) — Section 203, 468Representation of the People Act, 1951 — Section 127A
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High Courts16 Mar 2007Dismissed

U.P. State Road Transport Corporation Vs Smt. Rajani and Others

Allahabad High Court · (2007) 4 ADJ 381 : (2007) 2 AWC 1867

General Clauses Act, 1897 — Section 13Motor Vehicles Act, 1988 — Section 110, 140, 146, 165, 166Penal Code, 1860 (IPC) — Section 149, 34
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High Courts16 Mar 2007

Ramvir Singh (In Jail) Vs State of U.P.

Allahabad High Court · (2007) 03 AHC CK 0094

Criminal Procedure Code, 1973 (CrPC) — Section 161, 319Dowry Prohibition Act, 1961 — Section 2, 4Evidence Act, 1872 — Section 113B
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High Courts16 Mar 2007

Devendra, Sundar, Naresh @ Lavesh and Kurri @ Kiran (In Jail) Vs State of U.P.

Allahabad High Court · (2007) 03 AHC CK 0086

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
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High Courts16 Mar 2007Dismissed

Pradeep Kumar Sudele Vs State of U.P.

Allahabad High Court · (2007) 4 ADJ 87 : (2007) 6 AWC 6461 : (2007) 3 UPLBEC 85

Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 307
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High Courts16 Mar 2007Disposed Of

McDowell and Company Limited Vs State of U.P. and Others

Allahabad High Court · (2007) 4 ADJ 59

Criminal Procedure Code, 1973 (CrPC) — Section 451
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High Courts16 Mar 2007

Lal Saheb and Others Vs State of U.P. and Another

Allahabad High Court · (2007) 2 ACR 2169

Criminal Procedure Code, 1973 (CrPC) — Section 190(1), 319Penal Code, 1860 (IPC) — Section 147, 148, 307, 308, 323
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High Courts16 Mar 2007

Pintu alias Bittu Vs State of U.P.

Allahabad High Court · (2007) 3 ACR 2807

Penal Code, 1860 (IPC) — Section 201, 302, 364
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High Courts16 Mar 2007Dismissed

Madan Shah and Others Vs Dy. Director of Consolidation and Others

Allahabad High Court · (2007) 4 AWC 3268 : (2007) 102 RD 809

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 6(1)
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High Courts15 Mar 2007Dismissed

Commissioner, Trade Tax Vs U.P. State Agro Industries

Allahabad High Court · (2009) 20 VST 420

Uttar Pradesh Trade Tax Act, 1948 — Section 11
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High Courts15 Mar 2007Allowed

National Insurance Company Ltd. Vs Rajendra Prasad and Others

Allahabad High Court · (2007) 3 AWC 2609

Motor Vehicles Act, 1988 — Section 145, 147, 2
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High Courts15 Mar 2007Allowed

National Insurance Company Ltd. Vs Aditya Kumar and Another

Allahabad High Court · (2007) 3 AWC 2611 : (2007) 3 AWC 2610

Employees Compensation Act, 1923 — Section 22, 4A
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High Courts15 Mar 2007Disposed Of

Ram Singh Vs State of U.P. and Others

Allahabad High Court · (2007) 5 ADJ 41 : (2007) 6 AWC 6020

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High Courts15 Mar 2007Disposed Of

Commissioner of Income Tax Vs Bhaiya Lal Shyam Behari

Allahabad High Court · (2007) 292 ITR 296

Income Tax Act, 1961 — Section 256, 271
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High Courts15 Mar 2007Disposed Off

Commissioner of Wealth-tax Vs Smt. Kiran Agarwal

Allahabad High Court · (2007) 212 CTR 263 : (2007) 291 ITR 225

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High Courts15 Mar 2007Allowed

Kumari Rita Yadav Vs State of U.P. and Others

Allahabad High Court · (2007) 6 AWC 6332 : (2007) 2 UPLBEC 71

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