High Courts21 Mar 2007
Ram Lal Roshan Lal (HUF) Vs Commissioner of Income Tax
Allahabad High Court · (2008) 299 ITR 431
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 273A(4)
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 100 of 130
High Courts20 Mar 2007
J.K. Jute Mills Co. Ltd. Vs Commissioner of Income Tax, (C), Kanpur
Allahabad High Court · (2007) 03 AHC CK 0300
Income Tax Act, 1961 — Section 256(2)
High Courts20 Mar 2007
Gopal Krishna Singhania Vs Commissioner of Wealth Tax, Kanpur
Allahabad High Court · (2007) 03 AHC CK 0299
Wealth Tax Act, 1957 — Section 16(3), 16A, 27(1), 35, 7(1)(2)
High Courts20 Mar 2007
Pankaj Sharma and Another Vs State of U.P. and Another
Allahabad High Court · (2007) 3 ACR 2524
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 406, 498A, 504, 506
High Courts20 Mar 2007Dismissed
Sajid Ali Khan Vs Union of India (UOI) and Others
Allahabad High Court · (2007) 4 ADJ 523 : (2007) 7 AWC 7517
Air Force Act, 1950 — Section 92Air Force Rules, 1969 — Rule 162Constitution of India, 1950 — Article 226
High Courts20 Mar 2007Dismissed
J.K. Manufacturers Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (2007) 213 CTR 80 : (2008) 300 ITR 297
Income Tax Act, 1961 — Section 256, 28, 37, 48, 57
High Courts20 Mar 2007Allowed
Daya Shanker Tiwari Vs The State of U.P.
Allahabad High Court · (2007) 4 ADJ 587 : (2008) 5 AWC 4412 : (2008) 1 UPLBEC 11
High Courts20 Mar 2007Allowed
Smt. Vidyawati and Others Vs XIIth Addl. District Judge and Others
Allahabad High Court · (2007) 4 ADJ 522 : (2007) 78 AWC 2448 : (2007) 3 AWC 2448
Uttar Pradesh Co-operative Societies Act, 1965 — Section 70
High Courts20 Mar 2007Dismissed
Shree Narain Gupta Vs Appellate Authority/Deputy Transport Commissioner Zonal and Others
Allahabad High Court · (2007) 78 AWC 2212
Motor Vehicles Act, 1988 — Section 48, 50
High Courts20 Mar 2007Allowed
J.P. Gupta and Another Vs Smt. Heera Gupta and Others
Allahabad High Court · (2007) 4 ADJ 236 : (2007) 78 AWC 2143
Constitution of India, 1950 — Article 226
High Courts20 Mar 2007Dismissed
Gandhi Ashram, Branch Bazaar Ganj Vs Umesh Chandra Agrawal and Another
Allahabad High Court · (2007) 4 ADJ 640 : (2007) 78 AWC 2133
Constitution of India, 1950 — Article 226
High Courts20 Mar 2007Dismissed
Snodh Vs State of U.P.
Allahabad High Court · (2007) 03 AHC CK 0137
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302
High Courts20 Mar 2007Allowed
Harbansh Singh Vs Board of Revenue and Others
Allahabad High Court · (2007) 4 ADJ 514 : (2007) 3 AWC 2141 : (2007) 102 RD 591
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Section 5
High Courts20 Mar 2007Allowed
Pawan Kumar and Others Vs Board of Revenue and Others
Allahabad High Court · (2007) 4 ADJ 617 : (2007) 78 AWC 2468 : (2007) 3 AWC 2468
Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 226
High Courts20 Mar 2007Allowed
Shesh Nath Vs State of U.P. and Others
Allahabad High Court · (2007) 78 AWC 2309 : (2007) 3 AWC 2309
High Courts20 Mar 2007Allowed
Raja Mahipal Singh (since deceased Narendra Singh, Devendra Singh, Smt. Veena Kumari and Nripendra Singh) Vs State of Uttar Pradesh, IIIrd Adl. District Judge and Prescribed Authority (Ceiling)
Allahabad High Court · (2007) 7 AWC 7234
High Courts20 Mar 2007
Ram Manorath, Ram Khelawan and Raj Kumar Vs Surya Pal and Others
Allahabad High Court · (2007) 5 ADJ 48 : (2007) 3 AWC 2396 : (2007) 102 RD 893
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1(1)Uttar Pradesh consolidation of Holdings Act, 1953 — Section 45(2)
High Courts20 Mar 2007
Smt. Asha Devi Vs Chief General Manager, State Bank of India and Others
Allahabad High Court · (2007) 4 ADJ 636 : (2007) 113 FLR 869
High Courts20 Mar 2007Allowed
Noorullah Vs Additional Commissioner, Meerut Division and Others
Allahabad High Court · (2007) 5 ADJ 79 : (2007) 4 AWC 3789
High Courts20 Mar 2007
Gayur Hasan Vs State of U.P. and Others
Allahabad High Court · (2007) 2 ACR 1532
Criminal Procedure Code, 1973 (CrPC) — Section 309