High Courts22 Mar 2007Disposed Of
Vishnu Dayal Sharma Vs State of U.P.and Others
Allahabad High Court · (2007) 03 AHC CK 0173
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 99 of 130
High Courts22 Mar 2007Allowed
Gulab Singh Vs State of U.P.
Allahabad High Court · (2007) 03 AHC CK 0170
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 304, 504, 506
High Courts22 Mar 2007Dismissed
Sabha Nand Singh Vs State of U.P.
Allahabad High Court · (2007) 03 AHC CK 0166
Criminal Procedure Code, 1973 (CrPC) — Section 439Prevention of Corruption Act, 1947 — Section 13(2), 7
High Courts22 Mar 2007Allowed
Shakil Khan Vs State of U.P.
Allahabad High Court · (2007) 03 AHC CK 0154
Criminal Procedure Code, 1973 (CrPC) — Section 437, 439Penal Code, 1860 (IPC) — Section 380, 457
High Courts22 Mar 2007Disposed Of
Radhey Shyam Mishra Vs Election Commission of India and Others
Allahabad High Court · (2007) 03 AHC CK 0149
Representation of the People Act, 1951 — Section 29A(2)(b)
High Courts22 Mar 2007Dismissed
Lal Babu Vs Union of India and Another
Allahabad High Court · (2008) 5 AWC 4408
Coal Bearing Areas (Acquisition and Development) Act, 1957 — Section 9Constitution of India, 1950 — Article 14, 16, 21Forest Act, 1927 — Section 20, 4
High Courts22 Mar 2007Allowed
Shiv Shanker Ram Vs State of U.P. and Others
Allahabad High Court · (2008) 116 FLR 104
High Courts21 Mar 2007
Satraj Vs State of U.P. and Others
Allahabad High Court · (2008) 2 ACR 1794
Criminal Procedure Code, 1973 (CrPC) — Section 82National Security Act, 1980 — Section 3(2)Penal Code, 1860 (IPC) — Section 302, 34
High Courts21 Mar 2007
Gaffar Vs State of U.P.
Allahabad High Court · (2007) 3 ACR 2768
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 354, 376, 511
High Courts21 Mar 2007Disposed Of
Smt. Premwati alias Bengalin, Yogendra Narain alias Yogesh and Mahendra Narain alias Basant Vs State of U.P.
Allahabad High Court · (2007) 03 AHC CK 0252
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts21 Mar 2007Allowed
Sri Shri Shanker Bajpai Vs State of U.P., Commissioner, Allahabad Region, Nagar Nigam and Nagar Aayukta, Nagar Nigam
Allahabad High Court · (2007) 5 ADJ 76 : (2007) 3 AWC 3165
High Courts21 Mar 2007Dismissed
Jhamman Lal and Others Vs Bharat Sanchal Nigam Ltd. and Others
Allahabad High Court · (2007) 5 ADJ 473 : (2007) 6 AWC 6048
Constitution of India, 1950 — Article 226Contract Labour (Regulation and Abolition) Act, 1970 — Section 21, 26
High Courts21 Mar 2007Dismissed
Braham Singh and Jitendra Kumar Vs State of U.P. and Others
Allahabad High Court · (2007) 4 ADJ 52 : (2007) 3 AWC 2132 : (2008) 4 RCR(Civil) 389
Electricity Act, 1910 — Section 12, 51Electricity Act, 2003 — Section 164, 67Telegraph Act, 1885 — Section 10
High Courts21 Mar 2007Dismissed
Ziaul Haq Vs Jail Superintendent,Varanasi and Others
Allahabad High Court · (2007) 03 AHC CK 0171
National Security Act, 1980 — Section 3(2)
High Courts21 Mar 2007Dismissed
Narain Shukla and Another Vs State of U.P.
Allahabad High Court · (2007) 03 AHC CK 0155
Criminal Procedure Code, 1973 (CrPC) — Section 437, 439Penal Code, 1860 (IPC) — Section 376
High Courts21 Mar 2007
Sandeep Sharma (In Jail) Vs State of U.P.
Allahabad High Court · (2007) 03 AHC CK 0084
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts21 Mar 2007
Burhan Vs State of U.P.
Allahabad High Court · (2007) 3 ACR 2793
Penal Code, 1860 (IPC) — Section 304B
High Courts21 Mar 2007
Updesh alias Shibbey Vs State of U.P.
Allahabad High Court · (2007) 3 ACR 2770
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 504
High Courts21 Mar 2007
Amitesh alias Chhuttan Kori Vs State of U.P.
Allahabad High Court · (2007) 3 ACR 2765
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 376, 506
High Courts21 Mar 2007Dismissed
Satya Narain Kapoor Vs State of U.P. and Others
Allahabad High Court · (2007) 4 ADJ 63 : (2007) 78 AWC 2379 : (2007) 3 AWC 2379 : (2007) 2 UPLBEC 1770
Civil Procedure Code, 1908 (CPC) — Section 11