High Courts23 Mar 2007Dismissed
Warron Halliburn and Others Vs The XIIIth Additional District and Sessions Judge and Others
Allahabad High Court · (2007) 3 AWC 2991
Trusts Act, 1882 — Section 11, 13, 17, 3, 34
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 98 of 130
High Courts23 Mar 2007Dismissed
Shyam Sunder Vijay Vs State of U.P. and Vinai Kumar Jain
Allahabad High Court · (2007) 03 AHC CK 0225
Criminal Procedure Code, 1973 (CrPC) — Section 156Penal Code, 1860 (IPC) — Section 201, 302, 364Penal Code, 1860 (IPC) — Section 201, 302, 364
High Courts23 Mar 2007Dismissed
The State of U.P. Vs Ramesh Harijan
Allahabad High Court · (2007) 03 AHC CK 0220
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 376
High Courts23 Mar 2007Allowed
Smt. Gomati Vs Rama Nand and Family Judge, Family Court
Allahabad High Court · (2007) 4 ADJ 407 : (2007) 2 DMC 399
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts23 Mar 2007Allowed
Madan Mohan Goswami Vs Fifth Additional District Judge and Others
Allahabad High Court · (2007) 03 AHC CK 0198
Provincial Small Cause Courts Act, 1887 — Section 23, 25
High Courts23 Mar 2007Allowed
Kabool Singh @ Kabul Chand Vs VIIth Addl.District Judge, Saharanpur and others
Allahabad High Court · (2007) 03 AHC CK 0139
High Courts23 Mar 2007
Uma Kant Yadav Vs State of U.P. and Station House Officer
Allahabad High Court · (2007) 3 ADJ 434 : (2007) CriLJ 2540
Arms Act, 1959 — Section 21Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts23 Mar 2007Dismissed
Pramod Singh Vs State of U.P.
Allahabad High Court · (2007) 4 ADJ 124 : (2007) 6 AWC 6505
Arms Act, 1959 — Section 17Criminal Law (Amendment) Act, 1932 — Section 7Penal Code, 1860 (IPC) — Section 143, 149, 336, 436
High Courts23 Mar 2007
Abha Rani Agrawal and Others Vs New India Assurance Co. Ltd. and Others
Allahabad High Court · (2007) ACJ 1555 : (2007) 4 ADJ 183
Motor Vehicles Act, 1988 — Section 166
High Courts23 Mar 2007Dismissed
Ashish Kumar Vs State of U.P. and Others
Allahabad High Court · (2007) 4 ADJ 197 : (2007) 78 AWC 2451 : (2007) 3 AWC 2451
Constitution of India, 1950 — Article 226
High Courts23 Mar 2007Dismissed
Dr. Mehandi Hasan and Aquil Yar Khan Vs State of U.P. and Others
Allahabad High Court · (2007) 4 ADJ 664 : (2007) 3 AWC 3066
Constitution of India, 1950 — Article 226, 30
High Courts23 Mar 2007Dismissed
Committee of Management Indravas Kumari Memorial Degree College and Others Vs State of U.P., Veer Bahadur Singh Purvanchal University and The Chancellor, Veer Bahadur Singh Purvanchal University
Allahabad High Court · (2008) 5 AWC 4304 : (2007) 2 UPLBEC 1733
Uttar Pradesh State Universities Act, 1973 — Section 5
High Courts23 Mar 2007Dismissed
Rajendra Singh Vs U.P.S.R.T.C. and Others
Allahabad High Court · (2008) 5 AWC 4411
Constitution of India, 1950 — Article 226
High Courts23 Mar 2007
Yogendra Ram Vs State of U.P. and Others
Allahabad High Court · (2007) 5 ADJ 73 : (2007) 6 AWC 6040
Constitution of India, 1950 — Article 226
High Courts22 Mar 2007
Commissioner of Income Tax, Lucknow Vs H.M. Sharif and Sons
Allahabad High Court · (2007) 03 AHC CK 0298
Income Tax Act, 1961 — Section 143(3), 154, 246, 249, 249(2)
High Courts22 Mar 2007Allowed
Har Prasad Shiv Charan Lal Vs Commissioner of Trade Tax
Allahabad High Court · (2007) 03 AHC CK 0246
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts22 Mar 2007Dismissed
Nav Financiers (Registered) Automobile Financiers Vs Union of India (UOI) and Assistant Provident Fund Commissioner, Employees Provident Fund Organisation
Allahabad High Court · (2007) 4 ADJ 629 : (2007) 6 AWC 6471 : (2007) 113 FLR 741 : (2007) 3 LLJ 218
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2A
High Courts22 Mar 2007Dismissed
Oriental Insurance Co. Ltd. Vs Surendra Umrao and Another
Allahabad High Court · (2008) ACJ 293 : (2007) 2 AWC 2104
Evidence Act, 1872 — Section 74, 77Motor Vehicles Act, 1988 — Section 163A, 166
High Courts22 Mar 2007Allowed
Sheo Ram Singh (D) through L.Rs. and Others Vs Additional Commissioner and Others
Allahabad High Court · (2007) 5 ADJ 388 : (2007) 78 AWC 2441 : (2007) 3 AWC 2441
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2)
High Courts22 Mar 2007Disposed Of
Kamlesh and Anees Vs State of U.P. and Z.A. Siddiqui, Deputy Director Minority Welfare Department
Allahabad High Court · (2007) 4 ADJ 262
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 409, 419, 420, 466, 468