High Courts03 Nov 2006
Hari Singh Vs State of U.P.
Allahabad High Court · (2007) 3 ACR 3000
Penal Code, 1860 (IPC) — Section 307, 382, 504, 506
COURT ARCHIVE
Allahabad High Court judgments, 2006
2,487 judgments · page 21 of 125
High Courts03 Nov 2006Dismissed
State of U.P., The Engineer-in-Chief (Head of the Department), Irrigation Department, The Superintending Engineer, Gandak Flood Circle, Gorakhpur and The Superintending Engineer, Gandak Flood Circle, Basti Vs Krishna Chandra Agarwal
Allahabad High Court · (2007) 112 FLR 996 : (2007) 2 UPLBEC 69
High Courts03 Nov 2006
Suresh Singh Vs State of U.P.
Allahabad High Court · (2007) 2 ACR 2305
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 120B, 147, 201, 302, 452
High Courts03 Nov 2006Allowed
Harish Chandra Vs Commissioner Moradabad Region and Others
Allahabad High Court · (2006) 10 ADJ 653 : (2007) 7 AWC 6840
Constitution of India, 1950 — Article 21
High Courts03 Nov 2006
Mohd. Feroj Vs State of U.P. and Others
Allahabad High Court · (2007) 3 ACR 2847
Juvenile Justice Act, 1986 — Section 12
High Courts02 Nov 2006
Smt. Anjali Singh Vs State of U.P. and Another
Allahabad High Court · (2007) 1 ACR 1151
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 9
High Courts02 Nov 2006Allowed
Smt. Mansa Singh Vs Union of India (UOI) and Others
Allahabad High Court · (2007) 2 AWC 1779
High Courts02 Nov 2006Allowed
Committee of Management, Uchattar Madhyamik Vidyalaya and Sri Atma Ram Singh Vs U.P. Secondary Education Service Commission and Sri Ugal Kishore Verma
Allahabad High Court · (2006) 10 ADJ 234 : (2007) 6 AWC 6597
Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 21
High Courts02 Nov 2006Disposed Of
Madan Mohan Sharma and Ors. Vs VIIth Additional District Judge,Meerut & Ors.
Allahabad High Court · (2006) 11 AHC CK 0164
Uttar Pradesh Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 5
High Courts02 Nov 2006Dismissed
Shri Mohammad Nihal Siddiqui Vs State of U.P. and The Additional Director, Industries (Karmik)
Allahabad High Court · (2007) 112 FLR 171
Constitution of India, 1950 — Article 14
High Courts02 Nov 2006Allowed
The Commissioner, Trade Tax Vs S/S Birla Jute and Industries Ltd.
Allahabad High Court · (2006) 11 AHC CK 0111
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts02 Nov 2006Dismissed
Raju Singh @ Balwan Singh and Indal Singh Vs State of U.P. and Subhan Khan
Allahabad High Court · (2006) 11 AHC CK 0110
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 307
High Courts02 Nov 2006Dismissed
Sri Raj Dev Yadav Vs Regional Deputy Director of Education (Secondary), Azamgarh Region and Others
Allahabad High Court · (2007) 5 AWC 4898
Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18
High Courts02 Nov 2006Allowed
Zila Panchayat and Another Vs Jagriti Seva Sansthan and Another
Allahabad High Court · (2006) 10 ADJ 387 : (2007) 6 AWC 6193
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115, 115(1), 151Specific Relief Act, 1963 — Section 6
High Courts02 Nov 2006Allowed
Satnam Singh and Others Vs A.S.J./F.T.C. No.3, and Others
Allahabad High Court · (2008) 5 AWC 5036
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(1)
High Courts02 Nov 2006
In Re: Danin Leathers (P.) Ltd. (In Liquidation)
Allahabad High Court · (2008) 83 SCL 123
State Financial Corporations Act, 1951 — Section 29
High Courts01 Nov 2006Allowed
Krishna Mohan Srivastava Vs State of U.P. and Others
Allahabad High Court · (2007) 6 AWC 5457
Arms Act, 1959 — Section 14(2)
High Courts01 Nov 2006
Commissioner of Income Tax Vs Indo Persian Rugs
Allahabad High Court · (2008) 299 ITR 300
Income Tax Act, 1961 — Section 256(1), 263
High Courts01 Nov 2006Allowed
Jai Prakash Vs Rajendra Prasad and Others
Allahabad High Court · (2006) 10 ADJ 270 : AIR 2007 All 112
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts01 Nov 2006
The Commissioner of Income Tax Vs Chemical and Allied Products Industrial Estate
Allahabad High Court · (2007) 207 CTR 441 : (2008) 296 ITR 297
Income Tax Act, 1961 — Section 254, 256