High Courts09 Nov 2006Allowed
Raj Kumar Tyagi Vs XVIth Addl. District Judge,Meerut & Ors.
Allahabad High Court · (2006) 11 AHC CK 0120
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
COURT ARCHIVE
Allahabad High Court judgments, 2006
2,487 judgments · page 19 of 125
High Courts09 Nov 2006Allowed
Lal Chand Nishad Vs State of Uttar Pradesh
Allahabad High Court · (2006) 11 AHC CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 156, 190, 2, 200, 202Penal Code, 1860 (IPC) — Section 406, 419, 420, 504, 506
High Courts09 Nov 2006
Jai Ram Singh Yadav Vs State of U.P.
Allahabad High Court · (2007) 3 ACR 3015
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts09 Nov 2006
Akhlesh Chandra Vs State of U.P.
Allahabad High Court · (2007) 1 ACR 1164
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts08 Nov 2006Dismissed
Majid and Others Vs Rahmat Ullah
Allahabad High Court · (2007) 5 AWC 5094 : (2007) 102 RD 235
Civil Procedure Code, 1908 (CPC) — Section 47Uttar Pradesh Zamindari Abolition and Land Reforms (Amendment) Act, 2002 — Section 123(2), 47Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122C, 123, 123(2), 9
High Courts08 Nov 2006Dismissed
Shrawan Kumar and Brij Kishore (In Jail) Vs State
Allahabad High Court · (2007) 1 ADJ 497 : (2006) 10 ADJ 210
Evidence Act, 1872 — Section 114, 145, 157Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts08 Nov 2006
Gyanendra Kumar Vs State of Uttar Pradesh and Others
Allahabad High Court · (2006) 10 ADJ 272 : (2007) 7 AWC 6850
High Courts08 Nov 2006Dismissed
Revati Raman and Others Vs State of U.P., Gauri Shanker Mishra and Sanjay Kumar Gosain
Allahabad High Court · (2006) 10 ADJ 664
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 397
High Courts08 Nov 2006
Krishna Autar Tripathi Vs State of U.P.
Allahabad High Court · (2007) 1 ACR 1148
Criminal Procedure Code, 1973 (CrPC) — Section 161, 309, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 302
High Courts08 Nov 2006
Commissioner, Trade Tax Vs Oswal Agra Mills Ltd.
Allahabad High Court · (2009) 20 VST 629
Uttar Pradesh Trade Tax Act, 1948 — Section 11, 3F
High Courts08 Nov 2006Dismissed
Majid and Others Vs Rahmat Nanki
Allahabad High Court · (2007) 5 AWC 5094 : (2007) 102 RD 235
Civil Procedure Code, 1908 (CPC) — Section 47Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 9
High Courts07 Nov 2006
Veer Vikram Singh Vs State of U.P. and Another
Allahabad High Court · (2007) 2 ACR 1766
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156(1), 156(3), 482
High Courts07 Nov 2006Dismissed
Mahavir Prasad Varun Vs Kalaudi Ram and Another
Allahabad High Court · (2006) 10 ADJ 585 : (2007) 3 AWC 2834
High Courts07 Nov 2006Dismissed
Smt. Rajni Chauhan and Another Vs Smt. Saroj Singh
Allahabad High Court · (2006) 10 ADJ 714 : (2007) 6 AWC 6188
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5, Order 47 Rule 1
High Courts07 Nov 2006Dismissed
Ram Kishore Purohit Vs State of U.P.
Allahabad High Court · (2007) 1 ADJ 74
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 482
High Courts07 Nov 2006
Deepak Verma Vs State of U.P.
Allahabad High Court · (2007) 3 ACR 3013
Penal Code, 1860 (IPC) — Section 302
High Courts06 Nov 2006
The Commissioner, Trade Tax Vs S/S Kishan Brothers
Allahabad High Court · (2006) 11 AHC CK 0239
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts06 Nov 2006Allowed
The Commissioner, Trade Tax Vs S/S Ascort Limited
Allahabad High Court · (2006) 11 AHC CK 0238
Central Sales Tax Act, 1956 — Section 12, 8
High Courts06 Nov 2006Allowed
Amar Bahadur and Amar Jeet Singh and Others Vs State of Uttar Pradesh, Commissioner, Allahabad Division, Chief Revenue Officer/Additional Collector and Hub Lal Singh
Allahabad High Court · (2006) 10 ADJ 756 : (2007) 3 AWC 2832 : (2007) 102 RD 87
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2)
High Courts06 Nov 2006
Shailendra Kumar Yadav Vs State of U.P.
Allahabad High Court · (2007) 2 ACR 2310
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12Penal Code, 1860 (IPC) — Section 328, 364, 368, 406