High Courts01 Nov 2006Dismissed
Ram Milan Soni Vs State of U.P. and The Chief Medical Officer
Allahabad High Court · (2006) 10 ADJ 633
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 2006
2,487 judgments · page 22 of 125
High Courts01 Nov 2006Dismissed
Jagdish Narain, Parmeshwari Narain and Ram Narain and Hari Krishna Vs Board of Revenue and Fazal Ahmad
Allahabad High Court · (2007) 1 ADJ 434 : (2007) 5 AWC 5283
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts01 Nov 2006Dismissed
Amit Agarwal Vs State of U.P. and Another
Allahabad High Court · (2007) 3 ACR 3007 : (2007) 2 CivCC 706 : (2007) 5 RCR(Criminal) 525
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Hindu Marriage Act, 1955 — Section 5
High Courts01 Nov 2006
Commissioner of Income Tax, Allahabad Vs Chemical and Allied Products
Allahabad High Court · (2007) 161 TAXMAN 16
Income Tax Act, 1961 — Section 254(2), 256(2)
High Courts01 Nov 2006Dismissed
Amit Agarwal Vs State of U.P. and Bobby Rani
Allahabad High Court · (2007) 2 DMC 506
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Hindu Marriage Act, 1955 — Section 5
High Courts31 Oct 2006Dismissed
Raja Ram Vs Dy.Director of Consolidation,U.P.Lucknow & Anr.
Allahabad High Court · (2006) 10 AHC CK 0116
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 172, 229B
High Courts30 Oct 2006Allowed
Ram Kishan (D) through L.Rs. Vs IInd Addl. District Judge and Others
Allahabad High Court · (2006) 10 ADJ 294 : (2007) 5 AWC 5083
High Courts30 Oct 2006Dismissed
Swadeshi Paper Stores Vs Commissioner, Trade Tax
Allahabad High Court · (2009) 23 VST 295
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts30 Oct 2006Allowed
Devanand Maurya Vs State of U.P.
Allahabad High Court · (2007) 3 ACR 2481
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
High Courts30 Oct 2006
Hoti Lal Vs State of U.P.
Allahabad High Court · (2007) 3 ACR 2995
Penal Code, 1860 (IPC) — Section 304B
High Courts30 Oct 2006
Abdul Rahman alias Pappu and Another Vs State of U.P.
Allahabad High Court · (2007) 3 ACR 2998
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 394, 411
High Courts30 Oct 2006Dismissed
Imran alias Pappu Vs State of U.P.
Allahabad High Court · (2007) 3 ACR 3008
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 302, 304B, 498A
High Courts30 Oct 2006
Shahbaz Beg Vs State of U.P.
Allahabad High Court · (2007) 3 ACR 2990
Criminal Law (Amendment) Act, 1932 — Section 7Penal Code, 1860 (IPC) — Section 302
High Courts30 Oct 2006Disposed Off
Nainu Mal Hot Chand Vs Commissioner of Income Tax
Allahabad High Court · (2007) 210 CTR 150 : (2007) 294 ITR 185
Income Tax Act, 1961 — Section 131, 144, 217, 256, 271
High Courts30 Oct 2006Allowed
Sitari Begum Vs State of U.P.
Allahabad High Court · (2006) 10 AHC CK 0123
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 308, 325
High Courts30 Oct 2006Dismissed
Kripal Singh Shishodiya Vs State of U.P. and Others
Allahabad High Court · (2006) 10 AHC CK 0086
Constitution of India, 1950 — Article 14
High Courts30 Oct 2006
Shri Raj Kumar Chaurasia Vs The Commissioner of Income Tax
Allahabad High Court · (2007) 207 CTR 133 : (2007) 288 ITR 329
Income Tax Act, 1961 — Section 143, 144, 147, 256, 271
High Courts30 Oct 2006
Commissioner of Income Tax Vs Sherwani Sugar Syndicate Ltd.
Allahabad High Court · (2007) 207 CTR 146
Income Tax Act, 1961 — Section 254, 256
High Courts30 Oct 2006
Anees Ahmed Vs State of U.P.
Allahabad High Court · (2007) 2 ACR 1653
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts30 Oct 2006
Manoj Kumar v Vs State of U.P.
Allahabad High Court · (2007) 3 ACR 2996
Penal Code, 1860 (IPC) — Section 182, 201, 304B