High Courts22 Nov 2006
Yogender Pal Singh Vs State of U.P.
Allahabad High Court · (2007) 3 ACR 2590
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 2, 22, 27, 37
COURT ARCHIVE
Allahabad High Court judgments, 2006
2,487 judgments · page 14 of 125
High Courts22 Nov 2006Dismissed
Heera Lal and Others Vs Layak Singh
Allahabad High Court · AIR 2007 All 83 : (2007) 2 AWC 1802 : (2007) 102 RD 145
High Courts22 Nov 2006Allowed
Darshan Agroils Limited Vs State of Uttar Pradesh and Another
Allahabad High Court · (2009) 20 VST 619
High Courts21 Nov 2006Allowed
U.P. State Road Transport Corporation Vs The State of U.P., The Presiding Officer, Labour Court and Sri Vishram Chaudhary
Allahabad High Court · (2006) 10 ADJ 299 : (2006) 7 AWC 7375
Industrial Disputes Act, 1947 — Section 25F
High Courts21 Nov 2006Dismissed
Ram Gopal and Shyam Lal Vs Kewal Prasad and Others
Allahabad High Court · (2007) 5 AWC 5379
Easements Act, 1882 — Section 4
High Courts21 Nov 2006Dismissed
U.P. Sunni Central Board of Wakfs and Another Vs Ist A.D.J. and Others
Allahabad High Court · (2007) 5 AWC 5085
Uttar Pradesh Muslim Waqfs Act, 1960 — Section 27(1), 33, 33(1), 49B, 49B(4)Wakf (Amendment) Act, 1984 — Section 5Waqf Act, 1954 — Section 112(3), 27, 36B, 36D, 4(3)
High Courts21 Nov 2006Partly Allowed
Uma Shanker Sharma Vs Basic Shiksha Adhikari, Bulandshahar and others
Allahabad High Court · (2006) 11 AHC CK 0170
High Courts21 Nov 2006Allowed
Vishram Prasad Saroj Vs Director of Education (Basic),U.P.Lucknow
Allahabad High Court · (2006) 11 AHC CK 0130
High Courts21 Nov 2006Dismissed
Ram Shanker Vs State of U.P.
Allahabad High Court · (2007) 2 AWC 1801
High Courts21 Nov 2006Dismissed
Munna Lal Vs Kaishav Prasad Dass and Another
Allahabad High Court · (2007) 1 ADJ 148 : (2007) 2 AWC 1806
Transfer of Property Act, 1882 — Section 53A
High Courts21 Nov 2006Dismissed
U.P. Cooperative Bank Ltd. Vs Additional District Judge, Court No. 15 and Others
Allahabad High Court · (2006) 10 ADJ 726 : (2007) 5 AWC 5153
Constitution of India, 1950 — Article 226, 227Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1), 21(8), 22
High Courts21 Nov 2006
Kishore Singh Vs Additional Collector, Tahsildar/Assistant Collector and L.M.C.
Allahabad High Court · (2007) 102 RD 303
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122B
High Courts21 Nov 2006Dismissed
Commissioner, Trade Tax Vs Higlo Industries
Allahabad High Court · (2009) 20 VST 514
Uttar Pradesh Trade Tax Act, 1948 — Section 11, 8(1)
High Courts20 Nov 2006
Angad Ram Vs State of U.P.
Allahabad High Court · (2007) 3 ACR 2678
Criminal Procedure Code, 1973 (CrPC) — Section 156(1), 156(3)
High Courts20 Nov 2006
Anil Kumar Singh Vs State of U.P.
Allahabad High Court · (2006) 11 AHC CK 0227
Criminal Procedure Code, 1973 (CrPC) — Section 439Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts20 Nov 2006Dismissed
Ram Chandra (In Jail) Vs State of U.P.
Allahabad High Court · (2006) 11 AHC CK 0222
Criminal Procedure Code, 1973 (CrPC) — Section 207, 209, 309, 439Penal Code, 1860 (IPC) — Section 120B, 201, 302, 323, 376
High Courts20 Nov 2006Dismissed
Prem Chand Sharma Vs State of U.P. and Others
Allahabad High Court · (2007) 2 ACR 1485
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 218, 342
High Courts20 Nov 2006Dismissed
Ramesh Chandra Vs Roman Catholic Diocese Agra Pvt. Ltd.
Allahabad High Court · (2006) 11 AHC CK 0137
High Courts20 Nov 2006
Arif Rizwan Vs State of U.P. and Others
Allahabad High Court · (2007) 1 ADJ 488 : (2007) 2 UPLBEC 65
High Courts20 Nov 2006
Subhash Vs State of U.P.
Allahabad High Court · (2007) 2 ACR 1483
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498