High Courts20 Nov 2006
Manoj Kumar Vs State of U.P.
Allahabad High Court · (2007) 2 ACR 1768
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 302, 307
COURT ARCHIVE
Allahabad High Court judgments, 2006
2,487 judgments · page 15 of 125
High Courts17 Nov 2006
State of U.P. Vs Bhanwar Singh and Another
Allahabad High Court · (2007) 3 ACR 2598
Penal Code, 1860 (IPC) — Section 302, 34
High Courts17 Nov 2006Dismissed
Markandey Sardar and Others Vs Girija Prasad and Others
Allahabad High Court · (2007) 1 ADJ 152 : (2007) 102 RD 150
Specific Relief Act, 1963 — Section 41, 43
High Courts17 Nov 2006Allowed
Ram Rama Pal Vs District Inspector of Schools, Principal, Ishwar Saran Inter College and Committee of Management, Ishwar Saran Inter College
Allahabad High Court · (2006) 7 AWC 7367
Uttar Pradesh High School and Intermediate Colleges (Payment of Salary to Teachers and Other Staff) Act, 1971 — Section 3
High Courts17 Nov 2006
In Re: Late Sri Muslim Siddiqui, Bhai Lal Shukla
Allahabad High Court · (2007) 1 ADJ 395
Evidence Act, 1872 — Section 68Foreign Exchange Management Act, 1999 — Section 6Foreign Exchange Regulation Act, 1973 — Section 31
High Courts17 Nov 2006Allowed
Sanjai Gupta Vs Gulab Misra and Others
Allahabad High Court · (2006) 11 AHC CK 0113
Criminal Procedure Code, 1973 (CrPC) — Section 156, 2
High Courts17 Nov 2006Dismissed
State of U.P. Vs Gulam Rasool, Smt. Nazmum, Km. Sitara Khatoon and Amrul Hasan
Allahabad High Court · (2007) 1 AWC 863
Penal Code, 1860 (IPC) — Section 302, 304B, 498A
High Courts17 Nov 2006Allowed
Kumari Mona, Smt. Poonam and Balvir Singh Vs State of U.P. and Raghunath Prasad
Allahabad High Court · (2006) 11 AHC CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 319, 397, 401Dowry Prohibition Act, 1961 — Section 4Hindu Marriage Act, 1955 — Section 9
High Courts17 Nov 2006
Ziyaul Hasan Vs Superintendent, District Jail and Others
Allahabad High Court · (2007) 3 ACR 2445
National Security Act, 1980 — Section 3(2)Penal Code, 1860 (IPC) — Section 147, 153, 427, 435, 436
High Courts17 Nov 2006
Shiva Nath Singh and Dhanraj Singh (In Jail) Vs State
Allahabad High Court · (2007) 1 ADJ 408
Penal Code, 1860 (IPC) — Section 302, 304, 308, 323, 325
High Courts16 Nov 2006
Smt. Santoshi Vs State of U.P. and Others
Allahabad High Court · (2007) 3 ACR 2843
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 363, 366
High Courts16 Nov 2006Allowed
Jai Narain Khanna Vs IInd A.D.J. and Others
Allahabad High Court · (2006) 10 ADJ 264 : (2007) 5 AWC 5007
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts16 Nov 2006Dismissed
In Re: Oswal Foods Ltd.
Allahabad High Court · (2008) 145 CompCas 259 : (2009) 95 SCL 194
High Courts16 Nov 2006Allowed
Smt. Neelam Gupta Vs Commissioner, Kanpur Division, Assistant Commissioner (Stampt) and State of Uttar Pradesh
Allahabad High Court · (2007) 1 ADJ 289 : (2007) 5 AWC 5363 : (2007) 1 AWC 991
Stamp Act, 1899 — Section 33, 47A
High Courts16 Nov 2006Allowed
Smt. Kavita Gupta Vs Subhas Kumar Gupta
Allahabad High Court · (2006) 10 ADJ 324 : (2007) 5 AWC 5004
Constitution of India, 1950 — Article 226, 227Family Courts Act, 1984 — Section 19(1)Hindu Marriage Act, 1955 — Section 11, 12, 24
High Courts16 Nov 2006Dismissed
Vishnu Kant Vs Uppar Ayukt Chitrakut Dham Mandal and Others
Allahabad High Court · (2007) 5 AWC 5367 : (2007) 102 RD 141
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2)
High Courts16 Nov 2006Dismissed
Praveen Kumar Vs Union of India (UOI) and Others
Allahabad High Court · (2007) 1 AWC 936
Air Force Act, 1950 — Section 22, 26, 4
High Courts16 Nov 2006Dismissed
Anil Kumar Singhal Vs State of U.P. and others
Allahabad High Court · (2006) 11 AHC CK 0171
Constitution of India, 1950 — Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 279(1)(b), 281
High Courts16 Nov 2006Allowed
Akhand Pratap Singh Vs State of U.P.
Allahabad High Court · (2006) 11 AHC CK 0155
Criminal Procedure Code, 1973 (CrPC) — Section 439Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts16 Nov 2006Allowed
Anand Ballabh Tiwari Vs State of U.P. and another
Allahabad High Court · (2006) 11 AHC CK 0126