High Courts27 Nov 2006
Babloo Pasi Vs State of U.P.
Allahabad High Court · (2007) 1 ACR 1173
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Allahabad High Court judgments, 2006
2,487 judgments · page 12 of 125
High Courts27 Nov 2006Dismissed
Smt. Sadhna Agarwal and Another Vs Smt. Malti Devi and Others
Allahabad High Court · (2008) 5 AWC 5016
Civil Procedure Code Amendment Act, 1951 — Section 34, 35A, 35BConstitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 106
High Courts27 Nov 2006
The Commissioner of Income Tax Vs Shri Kuldeep Singh
Allahabad High Court · (2007) 208 CTR 390 : (2007) 289 ITR 203
Income Tax Act, 1961 — Section 10, 139, 14, 143, 144
High Courts27 Nov 2006Allowed
Umesh Narain Sharma Vs The New India Assurance Company Ltd. incorporated in India-Subsidiary of General Insurance Corporation of India
Allahabad High Court · (2007) 1 ADJ 11 : (2007) 1 AWC 487
Constitution of India, 1950 — Article 12, 226Contract Act, 1872 — Section 23
High Courts27 Nov 2006Allowed
Chhail Bihari Gautam Vs Secretary Board of High School and Intermediate, Regional Secretary, Madhymik Shiksha Parishad and Committee for Disposal of Cases of Unfair means
Allahabad High Court · (2007) 1 ADJ 161 : (2007) 5 AWC 4991 : (2007) 1 AWC 918
High Courts27 Nov 2006Dismissed
Braham Singh Saini Vs State of U.P.
Allahabad High Court · (2007) 1 ACR 404
Criminal Procedure Code, 1973 (CrPC) — Section 154(1), 156(3), 249, 256Penal Code, 1860 (IPC) — Section 364
High Courts27 Nov 2006
Adya Prasad and Another Vs State of U.P.
Allahabad High Court · (2007) 3 ACR 2681
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 324, 504
High Courts24 Nov 2006
Nice Chemical Vs The Commissioner of Trade Tax
Allahabad High Court · (2006) 11 AHC CK 0252
Central Sales Tax Act, 1956 — Section 8Constitution of India, 1950 — Article 19
High Courts24 Nov 2006Allowed
Lakhan Singh Vs The Managing Director, U.P.S.R.T.C., Zonal Chief Manager (Mid Zone), U.P.S.R.T.C. and Regional Manager, U.P.S.R.T.C., Jhansi Region
Allahabad High Court · (2006) 7 AWC 7353 : (2007) 113 FLR 84
Constitution of India, 1950 — Article 226
High Courts24 Nov 2006Dismissed
Bagla Advertising Pvt. Ltd. Vs The U.P. State Industrial Development Corporation Ltd.
Allahabad High Court · (2006) 10 ADJ 761 : (2007) 5 AWC 4993
Specific Relief Act, 1963 — Section 38, 41
High Courts24 Nov 2006Allowed
Walliullah Vs State of U.P.
Allahabad High Court · (2006) 11 AHC CK 0174
Constitution of India, 1950 — Article 21, 22Criminal Procedure Code, 1973 (CrPC) — Section 302, 303, 407Explosive Substances Act, 1908 — Section 3, 4, 5
High Courts24 Nov 2006Partly Allowed
Rudal Vs Dy.Director of Consolidation & Ors.
Allahabad High Court · (2006) 11 AHC CK 0154
High Courts24 Nov 2006Allowed
A.S.(Degree College) Association and Another Vs Vice Chancellor, Chaudhary Charan Singh University, Meerut and Others
Allahabad High Court · (2006) 11 AHC CK 0145
High Court Rules, 1952 — Chapter 8, 5
High Courts24 Nov 2006Allowed
Krishna Prasad Arora Vs Xth Additional District Judge,Varanasi & Ors.
Allahabad High Court · (2006) 11 AHC CK 0133
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts24 Nov 2006Allowed
A.S. (Degree College) Association and another Vs Vice Chancellor, C.C.S.U., Meerut and others
Allahabad High Court · (2006) 11 AHC CK 0128
Allahabad High Court Rules, 1952 — Chapter 8, 5Constitution of India, 1950 — Article 226
High Courts24 Nov 2006Dismissed
Farmudi Vs Settlement Officer of Consolidation,Rampur & Ors.
Allahabad High Court · (2006) 11 AHC CK 0121
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9A(2)Uttar Pradesh Consolidation of Holdings Rules, 1954 — Rule 109
High Courts24 Nov 2006Dismissed
Shreetron India Limited Vs The Commissioner, Trade Tax
Allahabad High Court · (2006) 11 AHC CK 0112
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts24 Nov 2006Dismissed
Mohan Lal, Praveen Kumar, Arun Kumar and Naveen Kumar Vs U.P. Cooperative Institutional Service Board, Regional Deputy Registrar, Cooperative Societies, Meerut Region and Zila Sahkari Bank Ltd.
Allahabad High Court · (2006) 11 AHC CK 0099
High Courts24 Nov 2006Dismissed
Mauji Lal and Another Vs Smt. Ramwati and Another
Allahabad High Court · (2007) 2 AWC 1339 : (2007) 102 RD 256
High Courts24 Nov 2006Dismissed
The Commissioner, Trade Tax Vs S/s Gaya Prasad Anil Kumar
Allahabad High Court · (2007) 1 AWC 792
Central Sales Tax Act, 1956 — Section 14