Provincial Medical Services Association and Others Vs State of U.P. and Others
Allahabad High Court · (2005) 6 AWC 5482 : (2004) 3 UPLBEC 2975
COURT ARCHIVE
2,523 judgments · page 55 of 127
Allahabad High Court · (2005) 6 AWC 5482 : (2004) 3 UPLBEC 2975
Allahabad High Court · (2004) 5 AWC 5035
Allahabad High Court · (2005) 1 ACR 287
Allahabad High Court · (2004) 141 TAXMAN 545
Allahabad High Court · (2005) 142 TAXMAN 403
Allahabad High Court · (2004) 3 UPLBEC 2710
Allahabad High Court · (2005) 2 AWC 1889
Allahabad High Court · (2004) 4 AWC 3289 : (2005) 1 UPLBEC 52
Allahabad High Court · (2004) 3 UPLBEC 2952
Allahabad High Court · (2005) 5 AWC 4223 : (2005) 105 FLR 1204 : (2005) 2 LLJ 49 : (2004) 3 UPLBEC 2963
Allahabad High Court · (2005) CriLJ 1976
Allahabad High Court · (2005) CriLJ 3044
Allahabad High Court · (2006) 280 ITR 385
Allahabad High Court · (2004) 4 AWC 3298 : (2004) 3 UPLBEC 2864
Allahabad High Court · (2005) 2 AWC 1178 : (2004) 97 RD 477
Allahabad High Court · (2004) 3 ACR 2987
Allahabad High Court · (2005) 5 AWC 4550
Allahabad High Court · (2004) 5 AWC 5195
Allahabad High Court · (2005) 142 TAXMAN 204
Allahabad High Court · (2004) 08 AHC CK 0274