High Courts23 Aug 2004
Ram Khelawan and Others Vs State of Uttar Pradesh
Allahabad High Court · (2005) 1 ACR 458
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
COURT ARCHIVE
Allahabad High Court judgments, 2004
2,523 judgments · page 53 of 127
High Courts23 Aug 2004
Committee of Management, Inter College Bhokerheri and Another Vs State of U.P. and Others
Allahabad High Court · (2004) 5 AWC 5129
High Courts23 Aug 2004Allowed
Smt. Bhagwati Devi Agarwal and Others Vs Union of India (UOI) and Others
Allahabad High Court · (2004) 3 ACR 3103
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 132, 271(1), 273A, 276C, 276CC
High Courts23 Aug 2004
Sharda Refrigeration Co. (P.) Ltd. Vs Gupta Gasoline Distributor
Allahabad High Court · (2005) 62 SCL 254
Companies (Court) Rules, 1959 — Rule 103, 113, 24Companies Act, 1956 — Section 433, 434, 434(1), 439, 449
High Courts22 Aug 2004Allowed
Brijpal Sharma Vs State of U.P. and Others
Allahabad High Court · (2004) 3 UPLBEC 2544
High Courts20 Aug 2004Dismissed
Swarna Kanti Dixit Vs State of U.P. and Others
Allahabad High Court · (2005) 5 AWC 4238
High Courts20 Aug 2004Dismissed
Dr. Smt. Madhuri Saxena Vs Vth Addl. D.J. and Others
Allahabad High Court · (2005) 2 AWC 1187
Constitution of India, 1950 — Article 226Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 106
High Courts20 Aug 2004Dismissed
Bharat Pumps and Compressors Ltd. Vs State of U.P. and Others
Allahabad High Court · (2004) 5 AWC 5123
Constitution of India, 1950 — Article 226
High Courts20 Aug 2004Dismissed
Pt. Sunder Lal Tiwari Inter College Vs Secretary, Madhyamik Shiksha Parishad and Another
Allahabad High Court · (2004) 3 UPLBEC 2861
High Courts20 Aug 2004Dismissed
Swarna Kanti Dixit (Smt.) Vs State of U.P. and Others
Allahabad High Court · (2004) 3 UPLBEC 3123
High Courts20 Aug 2004Dismissed
Subash Chand Pandey and Others Vs State of U.P. and Others
Allahabad High Court · (2004) 4 AWC 3661 : (2004) 3 UPLBEC 2751
Constitution of India, 1950 — Article 14, 16, 226Uttar Pradesh Panchayat Raj Act, 1947 — Section 15, 25, 25A
High Courts20 Aug 2004
Bharat Singh (D.) through L.Rs. Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2005) 1 AWC 957
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48, 48(1), 9A(2)
High Courts20 Aug 2004Dismissed
Sri Anil Kumar Tiwari and Jai Krishan Pandey Vs Union of India (UOI)
Allahabad High Court · (2004) 5 AWC 5197
High Courts20 Aug 2004Dismissed
Dr. Naim Uddin alias Naim Ahmad Vs District Judge and Others
Allahabad High Court · (2005) 3 AWC 2240 : (2005) 2 AWC 2240
Civil Procedure Code, 1908 (CPC) — Section 115Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 30
High Courts20 Aug 2004Dismissed
Shyam Lal Kushwaha and Another Vs State of U.P. and Another
Allahabad High Court · (2005) 2 AWC 1671 : (2005) 1 ESC 337 : (2004) 97 RD 712
Uttar Pradesh Municipalities Act, 1916 — Section 54(4), 54A(2)
High Courts20 Aug 2004
Union of India (UOI) Vs Kitabullah and Another
Allahabad High Court · (2005) 2 ACC 236
High Courts20 Aug 2004
Controller of Estate Duty Vs Arun Kumar
Allahabad High Court · (2005) 144 TAXMAN 645
Estate Duty Act, 1953 — Section 32, 34, 64
High Courts20 Aug 2004
Marble Men Vs Commissioner of Income Tax and Others
Allahabad High Court · (2004) 192 CTR 55 : (2005) 142 TAXMAN 360
Income Tax Act, 1961 — Section 147, 148, 80HHC
High Courts20 Aug 2004Allowed
Triveni Glass Ltd. Vs State of U.P. and Others
Allahabad High Court · (2004) 5 AWC 4924
Industrial Disputes (Central) Rules, 1957 — Rule 5, 5(3), 5(4)Uttar Pradesh Industrial Disputes Act, 1947 — Section 10, 10A, 12, 16, 17(1)
High Courts20 Aug 2004Dismissed
Controller of Estate Duty Vs A.P. Arun Kumar
Allahabad High Court · (2005) 275 ITR 478
Estate Duty Act, 1953 — Section 32, 34(1), 64(1)