High Courts13 Aug 2004Allowed
State of U.P. and Others Vs Sanjay Kumar Pandey
Allahabad High Court · (2004) 4 AWC 3299 : (2004) 3 UPLBEC 2835
COURT ARCHIVE
Allahabad High Court judgments, 2004
2,523 judgments · page 57 of 127
High Courts13 Aug 2004Dismissed
Aneesa Begum (Smt.) Vs Central Administrative Tribunal and Others
Allahabad High Court · (2005) 5 AWC 3969 : (2004) 3 UPLBEC 2980
High Courts13 Aug 2004Allowed
Sipector alias Inspector Vs State of U.P.
Allahabad High Court · (2005) CriLJ 343
Penal Code, 1860 (IPC) — Section 300
High Courts13 Aug 2004Dismissed
Narpat Singh and Others Vs Registrar, High Court of Judicature at Allahabad and Another
Allahabad High Court · (2005) 5 AWC 4219 : (2004) 3 UPLBEC 2723
Uttar Pradesh Subordinate Civil Courts Inferior Establishments Rules, 1955 — Rule 12
High Courts13 Aug 2004Allowed
Jai Ram Dass Vs IInd A.D.J. and Others
Allahabad High Court · (2005) 1 AWC 549
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4)
High Courts13 Aug 2004
Commissioner of Income Tax Vs Saket Krishi Udyog
Allahabad High Court · (2004) 271 ITR 34
High Courts13 Aug 2004
Badri and Others (in Jail) Vs State of U.P.
Allahabad High Court · (2005) 1 ACR 369
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 141, 146, 147, 148, 149
High Courts13 Aug 2004Allowed
Sipector alias Inspector Kachhi (In Jail) Vs State of U.P.
Allahabad High Court · (2004) 3 ACR 2491
Penal Code, 1860 (IPC) — Section 302, 34
High Courts12 Aug 2004Disposed Of
J.K. Traders Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (2004) 271 ITR 69 : (2005) 143 TAXMAN 222
Income Tax Act, 1961 — Section 37, 45, 57
High Courts12 Aug 2004Allowed
Committee of Management, P.C. Baghla (Post Graduate) College and Another Vs Ajab Singh and Others
Allahabad High Court · (2005) 5 AWC 4209 : (2005) 1 UPLBEC 262
Constitution of India, 1950 — Article 14, 16
High Courts12 Aug 2004Allowed
Om Prakash Vs State of U.P. and Others
Allahabad High Court · (2005) 2 AWC 1179
High Courts12 Aug 2004
Commissioner of Income Tax Vs Surendra Kumar Gupta
Allahabad High Court · (2004) 191 CTR 538 : (2004) 270 ITR 325
Income Tax Act, 1961 — Section 47
High Courts11 Aug 2004
Commissioner of Income Tax Vs K.M. Sugar Mills (P.) Ltd.
Allahabad High Court · (2005) 198 CTR 72 : (2005) 275 ITR 247
Income Tax Act, 1961 — Section 254(2), 256(1), 271(1)
High Courts11 Aug 2004Partly Allowed
Oriental Insurance Co. Vs Smt. Champa Devi and Others
Allahabad High Court · (2005) 1 ACC 74 : (2005) ACJ 1439 : (2005) 1 AWC 548
Motor Vehicles Act, 1939 — Section 95(2)Motor Vehicles Act, 1988 — Section 149
High Courts11 Aug 2004Dismissed
Jagat Narain Jaiswal and Another Vs Tota Ram and Others
Allahabad High Court · (2005) 1 AWC 774
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13, 47Constitution of India, 1950 — Article 227Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(1), 7(3)
High Courts11 Aug 2004Allowed
Jagatpal and Others (In Jail) Vs State of U.P.
Allahabad High Court · (2004) 3 ACR 2484
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 201, 302, 324
High Courts11 Aug 2004Allowed
Chandrashekhar Pandey Vs State of U.P. and Others
Allahabad High Court · (2004) 4 AWC 3649
Uttar Pradesh Intermediate Education Act, 1921 — Section 16A, 16AA
High Courts11 Aug 2004Disposed Of
Commissioner of Income Tax Vs Smt. Urmila Devi
Allahabad High Court · (2005) 195 CTR 383 : (2005) 273 ITR 503
High Courts11 Aug 2004Dismissed
Commissioner of Income Tax Vs Dharam Prakash
Allahabad High Court · (2004) 191 CTR 526
Income Tax Act, 1961 — Section 171