High Courts15 Sept 2004
D.S. Joseph Vs State of U.P. and Others
Allahabad High Court · (2004) 3 ACR 2992 : (2005) 1 RCR(Criminal) 658
Constitution of India, 1950 — Article 19(1), 25, 25(1)Criminal Procedure Code, 1973 (CrPC) — Section 144
COURT ARCHIVE
Allahabad High Court judgments, 2004
2,523 judgments · page 43 of 127
High Courts15 Sept 2004Disposed Of
Commissioner of Income Tax Vs Soble and Miglani
Allahabad High Court · (2005) 145 TAXMAN 353
Income Tax Act, 1961 — Section 256(1), 263, 263(1)
High Courts15 Sept 2004Dismissed
Nitin Kumar Gupta Vs State of U.P. and Others
Allahabad High Court · (2004) 5 AWC 5167
Constitution of India, 1950 — Article 226
High Courts14 Sept 2004Allowed
Kamla and Another Vs Lachhman and Others
Allahabad High Court · (2004) 5 AWC 5016 : (2005) 98 RD 41 : (2005) 1 RD 41
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 5, Order 8 Rule 5(1), 100Specific Relief Act, 1963 — Section 16
High Courts14 Sept 2004
Tuples Educational Society Vs State of U.P. and Others
Allahabad High Court · (2005) 2 AWC 1443
Uttar Pradesh State Universities Act, 1973 — Section 37, 37(2)
High Courts14 Sept 2004
Commissioner of Income Tax Vs Sir Shadilal Enterprises Ltd.
Allahabad High Court · (2005) 144 TAXMAN 412
Income Tax Act, 1961 — Section 155, 260A, 32A
High Courts14 Sept 2004Allowed
Superintending Engineer and Others Vs Chhotey Lal and Another
Allahabad High Court · (2005) 5 AWC 4423
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 10, Order 5 Rule 12, Order 5 Rule 14, Order 5 Rule 16, Order 5 Rule 18Industrial Disputes (Central) Rules, 1957 — Rule 11, 16, 16(1), 16(2), 22Uttar Pradesh Industrial Disputes Act, 1947 — Section 10, 17A, 20, 20(3), 6A
High Courts14 Sept 2004Allowed
National Textile Corporation Ltd. Vs State of U.P. and Others
Allahabad High Court · (2005) 5 AWC 4431
Contract Labour (Regulation and Abolition) Act, 1970 — Section 2(1)Uttar Pradesh Industrial Disputes Act, 1947 — Section 17, 2, 25, 39, 4K
High Courts14 Sept 2004Dismissed
Committee of Management, Shri Bhairav Nath Uchchtar Madhyamik Vidyalaya and Another Vs State of U.P. and Others
Allahabad High Court · (2005) 2 AWC 1786
Constitution of India, 1950 — Article 226Uttar Pradesh Intermediate Education Act, 1921 — Section 16A(7)
High Courts14 Sept 2004
Oriental Insurance Co. Ltd. Vs Smt. Jannat-ul-Firdaus and Others
Allahabad High Court · (2005) 1 ACC 386 : (2005) 2 AWC 1777
Motor Vehicles Act, 1988 — Section 170
High Courts14 Sept 2004Allowed
U.P. State Road Transport Corporation Vs State of U.P. and Others
Allahabad High Court · (2005) 1 UPLBEC 992
Industrial Employment (Standing Orders) Act, 1946 — Section 13AUttar Pradesh Industrial Disputes Act, 1947 — Section 11C
High Courts14 Sept 2004Allowed
Commissioner of Wealth-tax Vs Smt. Saroj Madhava Prasad
Allahabad High Court · (2005) 273 ITR 427
High Courts14 Sept 2004Dismissed
Commissioner of Income Tax and Another Vs Sir Shadilal Enterprises Ltd.
Allahabad High Court · (2005) 276 ITR 302
Income Tax Act, 1961 — Section 155(4A), 260A, 32A(5)
High Courts14 Sept 2004Dismissed
Committee of Management, Shiksha Pracharini Sangh and Another Vs Assistant Registrar, Firms, Societies and Chits and Others
Allahabad High Court · (2005) 1 AWC 99
Societies Registration Act, 1860 — Section 25, 25(1), 25(2), 4
High Courts14 Sept 2004Allowed
Arvind Kumar Gupta Vs Tax Recovery Officer
Allahabad High Court · (2005) 199 CTR 36 : (2005) 276 ITR 373
Companies Act, 1956 — Section 43AConstitution of India, 1950 — Article 265Income Tax Act, 1961 — Section 179, 179(1), 220(2)
High Courts14 Sept 2004Disposed Of
Baccha Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2005) 1 AWC 707
Limitation Act, 1963 — Section 5Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 10, 11, 41, 48, 48(1)Uttar Pradesh Land Revenue Act, 1901 — Section 11, 201
High Courts14 Sept 2004Allowed
Dhannu Vs Banaras Hindu University through Vice Chancellor,Banaras Hindu University,Varanasi & Ors.
Allahabad High Court · (2004) 09 AHC CK 0159
High Courts14 Sept 2004Dismissed
Yagya Dutt Mishra and Others Vs State of U.P. and Others
Allahabad High Court · (2005) 5 AWC 4404 : (2005) 3 ESC 1836 : (2005) 2 UPLBEC 1097
All India Council for Technical Education (Norms and Guidelines for fees and Guidelines for Admission in Professional Colleges) Regulations, 1994 — Regulation 7
High Courts14 Sept 2004Allowed
Prem Shanker Singh Vs Accounts Officer and Others
Allahabad High Court · (2005) 1 AWC 589
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 2, 151Constitution of India, 1950 — Article 226
High Courts14 Sept 2004Dismissed
Committee of Management, Shiksha Pracharini Sangh and Another Vs Prescribed Authority/Sub Divisional Magistrate and Others
Allahabad High Court · (2005) 1 AWC 588
Societies Registration Act, 1860 — Section 25(1)