COURT ARCHIVE

Allahabad High Court judgments, 2004

2,523 judgments · page 41 of 127

High Courts17 Sept 2004Dismissed

Raj Kumar Gupta Vs Chief of the Army Staff, Deputy Directorate General DSC, General Staff Branch and Records Officer, Raksha-Surakhsa Corps Abhilekh, Defence Security Corps Records

Allahabad High Court · (2004) 09 AHC CK 0265

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High Courts17 Sept 2004Allowed

Dharmendra Kumar Rai Vs State of U.P. and Others

Allahabad High Court · (2004) 5 AWC 5170 : (2005) 1 UPLBEC 1035

Constitution of India, 1950 — Article 226, 311, 311(2), 311(3), 32Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 366, 395, 397, 412

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High Courts17 Sept 2004Dismissed

Employees State Insurance Corporation Vs Sharfuddin (Ins. No. 21/057361)

Allahabad High Court · (2004) 09 AHC CK 0245

Employees State Insurance Act, 1948 — Section 2, 2(14), 2(15A), 2(15B), 2(18)

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High Courts17 Sept 2004Partly Allowed

Murlidhar Tripathi Vs Chandra Vijai Singh @ Nanhey Singh and Others

Allahabad High Court · (2005) 3 ACC 53

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High Courts17 Sept 2004Dismissed

Kedar Nath Srivastava Vs Director of Education (Secondary) and Others

Allahabad High Court · (2005) 1 AWC 183

Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 33A(1A)

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High Courts17 Sept 2004Dismissed

Employees'' State Insurance Corporation Vs Abdul Rauf

Allahabad High Court · (2005) 1 ACC 234 : (2006) ACJ 449 : (2005) 2 LLJ 239

Employees State Insurance Act, 1948 — Section 54A(2)

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High Courts17 Sept 2004Dismissed

Devendra Kumar Vs State of U.P. and Another

Allahabad High Court · (2005) 1 AWC 94

Constitution of India, 1950 — Article 14, 16

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High Courts17 Sept 2004Dismissed

Employees State Insurance Corporation Vs Satya Narain

Allahabad High Court · (2005) 1 AWC 253 : (2005) 2 UPLBEC 1584

Employees State Insurance Act, 1948 — Section 82(2)

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High Courts17 Sept 2004Dismissed

Ahmad Husain and Others Vs Smt. Ruab Bano and Others

Allahabad High Court · (2005) 1 AWC 200

Civil Procedure Code, 1908 (CPC) — Section 11Uttar Pradesh Muslim Waqfs Act, 1960 — Section 29(8)

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High Courts17 Sept 2004Dismissed

Sarad Kumar Srivastava and Others Vs High Court of Judicature at Allahabad and Another

Allahabad High Court · (2005) 1 AWC 246

Uttar Pradesh Subordinate Civil Courts Ministerial Establishment Rules, 1947 — Rule 14(3)

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High Courts17 Sept 2004Dismissed

Santosh Kumar Singh Vs Union of India (UOI) and Another

Allahabad High Court · (2005) 1 AWC 174 : (2005) 107 FLR 282 : (2005) 98 RD 129 : (2005) 1 RD 129

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 10, Order 8 Rule 5

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High Courts17 Sept 2004Dismissed

Rajiv Nath Agrawal Vs Ankur Agrawal

Allahabad High Court · (2005) 1 AWC 259

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(2)

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High Courts17 Sept 2004Dismissed

Employees'' State Insurance Corporation Vs Satya Narain Singh

Allahabad High Court · (2005) 1 LLJ 928

Employees State Insurance Act, 1948 — Section 2(15A), 2(18), 2(19), 46, 47

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High Courts17 Sept 2004Allowed

Duncans Industries Ltd. Vs State of U.P. and Others

Allahabad High Court · (2005) 5 AWC 4437

Constitution of India, 1950 — Article 14Industrial Disputes (Central) Rules, 1957 — Rule 26Industrial Disputes Act, 1947 — Section 6, 6(3), 6(4), 6A, 6B

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High Courts17 Sept 2004Allowed