High Courts16 Sept 2004Dismissed
Sinwah Ahmad Shah and Others Vs District Judge and Others
Allahabad High Court · (2005) 1 AWC 269
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4
COURT ARCHIVE
Allahabad High Court judgments, 2004
2,523 judgments · page 42 of 127
High Courts16 Sept 2004
Rakesh Chandra Misra Vs State of U.P. and Others
Allahabad High Court · (2005) 5 AWC 4359 : (2004) 3 UPLBEC 2671
Uttar Pradesh Intermediate Education Act, 1921 — Section 16E(11)Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 9, 9(1), 9(2)Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 16(2), 18, 32, 33E, 34
High Courts16 Sept 2004Dismissed
Smt. Usha Devi Vs Chief General Manager, Bina Project N.C.F.L. and Others
Allahabad High Court · (2005) 1 AWC 239
Evidence Act, 1872 — Section 107, 108
High Courts16 Sept 2004Dismissed
Mohd. Yusuf Vs Board of Revenue and Others
Allahabad High Court · AIR 2005 All 199 : (2005) 3 AWC 2268 : (2005) 3 RCR(Civil) 690 : (2004) 97 RD 494
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63Transfer of Property Act, 1882 — Section 3
High Courts16 Sept 2004Dismissed
Smt. Suman Vs State of U.P. and Others
Allahabad High Court · (2005) 2 AWC 1789 : (2004) 97 RD 679
Constitution of India, 1950 — Article 226Uttar Pradesh Panchayat Raj Act, 1947 — Section 5A, 95(1)
High Courts16 Sept 2004
Commissioner of Income Tax Vs Kanhaiya Lal and Sons
Allahabad High Court · (2005) 273 ITR 425
General Clauses Act, 1897 — Section 3(56)Income Tax Act, 1961 — Section 185
High Courts16 Sept 2004Allowed
Chhedi Lal Vs U.P. State Bridge Corporation and Others
Allahabad High Court · (2005) 5 AWC 4482
Constitution of India, 1950 — Article 14, 16, 309, 38, 39
High Courts16 Sept 2004Dismissed
Nihal Vs District Judge and Others
Allahabad High Court · (2005) 2 AWC 1781
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2
High Courts16 Sept 2004
Narain and Others Vs State of U.P.
Allahabad High Court · (2005) 1 ACR 1043
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 100, 147, 148, 149, 302
High Courts16 Sept 2004
Committee of Management, Bharat Sewak Samaj Inter College Vs State of U.P. and Others
Allahabad High Court · (2005) 5 AWC 4456
Uttar Pradesh Intermediate Education Act, 1921 — Section 16A(7)
High Courts16 Sept 2004Allowed
Brajesh Misra Vs Hon''ble High Court of Judicature and Another
Allahabad High Court · (2005) 5 AWC 4475 : (2005) 107 FLR 20
Constitution of India, 1950 — Article 14, 16, 226
High Courts16 Sept 2004Allowed
Tribhuwan Dhar Mishra and Others Vs State of U.P. and Others
Allahabad High Court · (2005) 5 AWC 4828
Constitution of India, 1950 — Article 14
High Courts15 Sept 2004Allowed
Punjab Furnitures Vs Commissioner of Sales Tax
Allahabad High Court · (2004) 09 AHC CK 0296
General Clauses Act, 1897 — Section 6Uttar Pradesh Sales Tax Act, 1948 — Section 11, 18, 18(1), 21, 3C
High Courts15 Sept 2004Dismissed
The Commissioner, Sales Tax Vs S/S Universal Ferro and Allied Chemicals Ltd.
Allahabad High Court · (2004) 09 AHC CK 0295
Uttar Pradesh General Clauses Act, 1904 — Section 21Uttar Pradesh Sales Tax Act, 1948 — Section 11, 21, 3A(1), 7
High Courts15 Sept 2004
Commissioner of Gift-tax Vs Nabe Shah (Late) (through Mahmood Shah)
Allahabad High Court · (2005) 279 ITR 383
Gift Tax Act, 1958 — Section 16(1), 26(1)
High Courts15 Sept 2004Dismissed
Committee of Management, Shri Shiv Mangal Singh Intermediate College and Another Vs State of U.P. and Others
Allahabad High Court · (2005) 5 AWC 4444
Constitution of India, 1950 — Article 226
High Courts15 Sept 2004Dismissed
Prakash Chandra Gupta Vs District Judge, Unnao and Others
Allahabad High Court · (2004) 09 AHC CK 0160
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 16(2)(b)
High Courts15 Sept 2004Allowed
Deen Dayal Vs Commissioner,Chitrakoot Dham Division,Banda & Ors.
Allahabad High Court · (2004) 09 AHC CK 0158
High Courts15 Sept 2004Allowed
Mohan Singh Vs District Judge and Others
Allahabad High Court · (2005) 1 AWC 97
High Courts15 Sept 2004
CGT Vs Nabe Shah
Allahabad High Court · (2005) 146 TAXMAN 75
Income Tax Act, 1961 — Section 147