High Courts20 Nov 2004Dismissed
Malgode alias Malgodar and Others Vs The State of U.P. and Nisar Ahmad
Allahabad High Court · (2004) 11 AHC CK 0236
Criminal Procedure Code, 1973 (CrPC) — Section 155, 2, 311
COURT ARCHIVE
Allahabad High Court judgments, 2004
2,523 judgments · page 17 of 127
High Courts20 Nov 2004Disposed Of
Commissioner of Income Tax Vs Ashok Bhargava
Allahabad High Court · (2005) 146 TAXMAN 400
Income Tax Act, 1961 — Section 256
High Courts20 Nov 2004Dismissed
Smt. Sugra Begum Vs State of U.P. and Others
Allahabad High Court · (2005) 1 ARC 320 : (2005) 1 AWC 27
Constitution of India, 1950 — Article 226Uttar Pradesh Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 3, 5Uttar Pradesh Road Side Land Control Rules, 1964 — Rule 7
High Courts20 Nov 2004
Babulal Jiwan Ram (HUF) Vs Commissioner of Income Tax
Allahabad High Court · (2005) 146 TAXMAN 275
Income Tax Act, 1961 — Section 256
High Courts20 Nov 2004
Smt. Angoori Devi Vs Chief Commissioner (Admn.)
Allahabad High Court · (2005) 145 TAXMAN 64
Income Tax Act, 1961 — Section 263
High Courts20 Nov 2004Dismissed
S.P. Jauhari and Others (Dr.) Vs State of U.P. and Others
Allahabad High Court · (2005) 5 AWC 4110 : (2005) 1 ESC 414 : (2005) 1 UPLBEC 1018
Constitution of India, 1950 — Article 14, 141Dentists Act, 1948 — Section 10A, 10B(3)
High Courts20 Nov 2004
Kamla Kant Pandey Vs Prabhagiya Van Adhikari and Others
Allahabad High Court · AIR 2005 All 136 : (2005) 1 AWC 877
Forest Act, 1927 — Section 2, 2(4)Uttar Pradesh Minor Minerals Concession Rules, 1963 — Rule 41Wild Life (Protection) Act, 1972 — Section 18(2), 18A, 2(12), 2(12)B, 20
High Courts20 Nov 2004
Dr. Sushil Kumar Gupta Vs State of U.P.
Allahabad High Court · (2004) 11 AHC CK 0001
Penal Code, 1860 (IPC) — Section 197, 304B, 323, 420, 467
High Courts19 Nov 2004Dismissed
Deen Dayal Shukla Vs State of U.P. and Others
Allahabad High Court · (2005) 3 ESC 1814
Uttar Pradesh Police Regulations, 1948 — Regulation 497Uttar Pradesh Provincial Armed Constabulary Act, 1948 — Section 8
High Courts19 Nov 2004Dismissed
Lourdes Convent Girls Higher Secondary School and Another Vs Surat Ram
Allahabad High Court · (2005) 5 AWC 5104 : (2005) 1 ESC 1
Constitution of India, 1950 — Article 30(1), 311Specific Relief Act, 1963 — Section 14, 20, 20(1), 34Uttar Pradesh High School and Intermediate Colleges (Payment of Salary to Teachers and Other Staff) Act, 1971 — Section 2, 3
High Courts19 Nov 2004Allowed
Smt. Sandhya Singh Vs Maj. Sandeep Singh
Allahabad High Court · (2005) 1 AWC 317 : (2005) 1 DMC 484
Hindu Marriage Act, 1955 — Section 24
High Courts19 Nov 2004Dismissed
Chief Commissioner of Income Tax (Admn.) Vs Kisan Sahkari Chini Mills Ltd.
Allahabad High Court · (2005) 196 CTR 220 : (2005) 273 ITR 42
Income Tax Act, 1961 — Section 80P, 80P(1), 80P(2)
High Courts19 Nov 2004Allowed
Barco Electronic Systems (P) Ltd. and Authorised Signatory Vs State of U.P., Commissioner Trade Tax and Deputy Commissioner (Assessment) Trade Tax
Allahabad High Court · (2008) 11 VST 277
Uttar Pradesh Trade Tax Act, 1948 — Section 9
High Courts19 Nov 2004Disposed Of
Commissioner of Income Tax Vs Smt. Sureshini Mittal
Allahabad High Court · (2005) 144 TAXMAN 569
Income Tax Act, 1961 — Section 256
High Courts19 Nov 2004Dismissed
Pushpa Saxena (Smt.) Vs State of U.P. and Others
Allahabad High Court · (2005) 5 AWC 4053 : (2005) 1 ESC 507 : (2005) 1 UPLBEC 418
Uttar Pradesh High School and Intermediate Colleges (Payment of Salary to Teachers and Other Staff) Act, 1971 — Section 9
High Courts19 Nov 2004Dismissed
State of U.P. and Others Vs Miss Nikhat Parveen and Others
Allahabad High Court · (2005) 3 AWC 2733 : (2005) 1 ESC 801 : (2005) 2 JCR 604 : (2005) 1 UPLBEC 411
Uttar Pradesh Intermediate Education Act, 1921 — Section 22
High Courts19 Nov 2004Dismissed
Balzor Singh Vs Balbir Singh
Allahabad High Court · AIR 2005 All 117 : (2005) 3 AWC 2272
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23Evidence Act, 1872 — Section 63, 68Succession Act, 1925 — Section 63
High Courts19 Nov 2004Allowed
Shah Enametted Wire Pvt. Ltd. Vs The Commissioner of Trade Tax
Allahabad High Court · (2004) 11 AHC CK 0044
Uttar Pradesh Trade Tax Act, 1948 — Section 11, 4A, 4A(1), 4A(3)
High Courts19 Nov 2004
The Commissioner of Income Tax Vs Smt. Sureshini Mittal
Allahabad High Court · (2005) 277 ITR 88
Income Tax Act, 1961 — Section 256(1)