COURT ARCHIVE

Allahabad High Court judgments, 2004

2,523 judgments · page 16 of 127

High Courts23 Nov 2004Allowed

Yaseen alias Dhondhey (Deceased) through L.Rs. Vs Mohd. Ali and Others

Allahabad High Court · (2005) 2 AWC 1633

Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 34Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 9

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High Courts23 Nov 2004Dismissed

Ase Mohd. Vs State of U.P. and Others

Allahabad High Court · (2005) 1 AWC 376 : (2005) 1 ESC 145 : (2005) 1 UPLBEC 616

Arbitration and Conciliation Act, 1996 — Section 11(5)Constitution of India, 1950 — Article 226

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High Courts23 Nov 2004Allowed

Awadh Nath Tripathi Vs Chief Development Officer and Others

Allahabad High Court · (2005) 5 AWC 4055 : (2005) 1 ESC 502 : (2005) 104 FLR 653 : (2005) 1 UPLBEC 493

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High Courts23 Nov 2004Allowed

Chhotey Lal and Another Vs Up-Zila Adhikari/Sub-Divisional Magistrate and Others

Allahabad High Court · (2005) 2 AWC 1339 : (2005) 98 RD 151 : (2005) 1 RD 151

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 26C, 29CUttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 161, 168AUttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 145

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High Courts23 Nov 2004Dismissed

Amar Nath Gupta Vs State of U.P. and Another

Allahabad High Court · (2005) 3 ALT(Cri) 29 : (2005) 3 AWC 2093 : (2005) 2 AWC 2093

Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 10, 10(3), 19(1), 19(4)Hindu Marriage Act, 1955 — Section 13

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High Courts23 Nov 2004Allowed

Smt. Sushila Devi and Others Vs Rameshwar Dayal

Allahabad High Court · (2005) 3 AWC 2728

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 63, 65, 66, 68, 74Registration Act, 1908 — Section 18, 27, 28, 29, 30

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High Courts23 Nov 2004Dismissed

Nanhey Vs Harish Chandra Gupta

Allahabad High Court · (2005) 1 ARC 105

Constitution of India, 1950 — Article 226Provincial Small Cause Courts Act, 1887 — Section 25

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High Courts23 Nov 2004Allowed

Ramesh, Mahesh, Dinesh and Ganesh Vs State of U.P.

Allahabad High Court · (2004) 11 AHC CK 0082

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34

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High Courts23 Nov 2004Dismissed

Gaytri Devi Vs Civil Judge (Senior Division) and Others

Allahabad High Court · (2005) 5 AWC 5114

Constitution of India, 1950 — Article 226

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High Courts23 Nov 2004Dismissed

Suresh Chand Soni Vs A.D.J. and Others

Allahabad High Court · (2005) 1 ARC 198 : (2005) 1 AWC 443

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4)

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High Courts23 Nov 2004

Ajai Jain, Anil Jain, Sadhna Jain and Sucha Jain Vs State of U.P. Ministry of Home Affs and Others

Allahabad High Court · (2004) 11 AHC CK 0012

Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 146

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High Courts22 Nov 2004

Committee of Management, Sri Lal Bahadur Shastri Junior High School and Another Vs Assistant Registrar Firms, Societies and Chits and Others

Allahabad High Court · (2005) 1 ESC 774

Societies Registration Act, 1860 — Section 25(1), 25(2), 25(3)

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High Courts22 Nov 2004Dismissed

Jogendra Singh Bajaj (Dr.) and Others Vs IVth Additional District Judge and Another

Allahabad High Court · (2005) 1 ARC 394

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 22

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High Courts22 Nov 2004Allowed

Track Parts of India Mazdoor Sabha Vs State of U.P. and Others

Allahabad High Court · AIR 2005 All 77 : (2005) 1 AWC 16 : (2005) 1 ESC 21

Constitution of India, 1950 — Article 226Court Fees Act, 1870 — Section 5

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High Courts22 Nov 2004

Committee of Management Sri Lal Bahadur Shastri Junior High School and Another Vs Assistant Registrar, Firms, Societies and Chits and Others

Allahabad High Court · (2005) 2 AWC 1580

Societies Registration Act, 1860 — Section 25(1), 25(2), 25(3)

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High Courts22 Nov 2004

The Commissioner of Income Tax Vs Indian National Tannery Pvt. Ltd.

Allahabad High Court · (2005) 278 ITR 213 : (2005) 146 TAXMAN 329

Income Tax Act, 1961 — Section 256(1)

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High Courts22 Nov 2004

The Commissioner of Income Tax Vs Shri Praveen Kapoor

Allahabad High Court · (2005) 197 CTR 63 : (2005) 278 ITR 71

Income Tax Act, 1961 — Section 143(3), 154, 155, 207, 207(1)

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High Courts22 Nov 2004

Standard Chemical Co. Ltd. Vs Commissioner of Income Tax

Allahabad High Court · (2005) 278 ITR 77

Income Tax Act, 1961 — Section 209A, 209A(4), 256(1), 273(2)

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High Courts22 Nov 2004

Commissioner of Income Tax Vs Praveen Kapoor

Allahabad High Court · (2005) 144 TAXMAN 682

Income Tax Act, 1961 — Section 143, 154, 155, 207, 208

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High Courts20 Nov 2004Dismissed

Ram Adhar and Others Vs Dhilai (D.) through L.Rs.

Allahabad High Court · (2005) 2 AWC 1569

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