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Allahabad High Court judgments, 2004

2,523 judgments · page 15 of 127

High Courts24 Nov 2004Allowed

Chief Treasury Officer Vs Pradeep Pharma and Others

Allahabad High Court · (2005) 2 AWC 1616

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 30, Order 21 Rule 36, Order 21 Rule 46, Order 21 Rule 46(1), Order 21 Rule 46IConstitution of India, 1950 — Article 150, 184, 185, 186, 202Reserve Bank of India Act, 1934 — Section 21
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High Courts24 Nov 2004Allowed

Rohit Roadlines Vs Commissioner, Trade Tax

Allahabad High Court · (2004) 11 AHC CK 0174

Constitution of India, 1950 — Article 19, 19(1), 301Uttar Pradesh Trade Tax Act, 1948 — Section 11, 13A, 28A(1), 28BUttar Pradesh Trade Tax Rules, 1948 — Rule 87
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