High Courts07 Jul 2003Dismissed
Devendrajeet Vadra Vs State of U.P. and Others
Allahabad High Court · (2003) 4 AWC 2900
Constitution of India, 1950 — Article 12, 226
COURT ARCHIVE
Allahabad High Court judgments, 2003
2,325 judgments · page 62 of 117
High Courts07 Jul 2003Dismissed
Deo Narain Misra Vs Director of Education and Others
Allahabad High Court · (2003) 5 AWC 4538 : (2004) 1 UPLBEC 206
High Courts07 Jul 2003Allowed
Smt. Neelu Kohli Vs Naveen Kohli
Allahabad High Court · AIR 2004 All 1 : (2003) 6 AWC 5414 : (2004) 1 CivCC 505 : (2004) 2 DMC 223
Hindu Marriage Act, 1955 — Section 13, 13(1)
High Courts07 Jul 2003Allowed
Shiv Sagar Vs Union of India (UOI) and Others
Allahabad High Court · (2003) 6 AWC 4838 : (2003) 3 UPLBEC 2816
Constitution of India, 1950 — Article 14, 16(1), 226
High Courts07 Jul 2003
Kanpur Aloo Arhati Association and Another Vs State of U.P. and Others
Allahabad High Court · (2003) 2 UPLBEC 1588
Constitution of India, 1950 — Article 19(1), 19(6), 226, 227Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964 — Section 7(2)
High Courts07 Jul 2003Allowed
Sanjay Kumar Vs U.P. State and Others
Allahabad High Court · (2003) 3 UPLBEC 2193
Penal Code, 1860 (IPC) — Section 147, 323, 504, 506
High Courts04 Jul 2003Allowed
Pancham Singh (In Jail) Vs State of U.P.
Allahabad High Court · (2004) 1 ACR 222
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20, 50
High Courts04 Jul 2003Dismissed
Raj Kumar and Others Vs Public Service Commission
Allahabad High Court · (2003) 5 AWC 3566 : (2003) 3 UPLBEC 2237
High Courts04 Jul 2003Dismissed
Anant Ram Prem Prakash Vs State of U.P. and Others
Allahabad High Court · (2006) 143 STC 542
Trade Tax Tribunal Regulations, 1988 — Regulation 11Uttar Pradesh Trade Tax Act, 1948 — Section 10, 10(11), 10(6), 10(8), 21Uttar Pradesh Trade Tax Rules, 1948 — Rule 68
High Courts04 Jul 2003Allowed
Committee of Management, Dr.G.K, Jetly Inter College, Akbarpur, Ambedkarnagar Through Its Manager Vs Satya Prakash Dwivedi and Others
Allahabad High Court · (2003) 07 AHC CK 0125
High Court Rules, 1952 — Chapter 8, 5Uttar Pradesh Intermediate Education Act, 1921 — Section 7AA
High Courts04 Jul 2003Allowed
Sunshine International Vs CEGAT, Commissioner of Customs, ICD, Joint Director General of Foreign Trade and The Chairman, S.A.L.C.
Allahabad High Court · (2003) 89 ECC 429
High Courts04 Jul 2003
In Re: The Goods of Late Ravinder Kumar
Allahabad High Court · AIR 2004 All 46
Allahabad High Court Rules, 1952 — Rule 31, 9Civil Procedure Code, 1908 (CPC) — Section 148, 149Constitution of India, 1950 — Article 225
High Courts04 Jul 2003Dismissed
Mohd. Naseem Ansari Vs State of U.P. and Others
Allahabad High Court · (2003) 5 AWC 4469 : (2003) 3 UPLBEC 2503
Constitution of India, 1950 — Article 226Uttar Pradesh Industrial Disputes Act, 1947 — Section 6N
High Courts03 Jul 2003Dismissed
Dayanand Yadav Vs State of U.P. and Others
Allahabad High Court · (2003) 5 AWC 4546
Constitution of India, 1950 — Article 226
High Courts03 Jul 2003Dismissed
Uma Shanker Vs Xth Additional District Judge and Another
Allahabad High Court · (2003) 4 AWC 2895
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12(4), 16Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 9
High Courts03 Jul 2003Dismissed
Rakesh Chandra Pandey and Another Vs State of U.P. and Others
Allahabad High Court · (2003) 4 AWC 2891 : (2003) 3 UPLBEC 2274
Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18
High Courts03 Jul 2003Dismissed
Jagat Narain Singh Vs Director of Education (Secondary) and Others
Allahabad High Court · (2003) 4 AWC 2882 : (2003) 2 UPLBEC 1684
Services Commission Rules, 1983 — Rule 9
High Courts03 Jul 2003Dismissed
Saligram Gupta Vs Presiding Officer, Labour Court-III, Kanpur and another
Allahabad High Court · (2003) 07 AHC CK 0143
Constitution of India, 1950 — Article 226Uttar Pradesh Industrial Disputes Act, 1947 — Section 6Q
High Courts03 Jul 2003Allowed
Krishna Murti Vs State of U.P. and Others
Allahabad High Court · (2003) 4 AWC 2897
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10
High Courts03 Jul 2003
New India Assurance Co. Ltd. Vs Anwar Ali and Another
Allahabad High Court · (2003) 3 ACC 584
Motor Vehicles Act, 1988 — Section 163A, 170