COURT ARCHIVE

Allahabad High Court judgments, 2003

2,325 judgments · page 64 of 117

High Courts11 Jun 2003

Ram Chandra Maurya Vs State of U.P. and Others

Allahabad High Court · (2003) 3 ACR 2056

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154, 157, 41(1)Specific Relief Act, 1963 — Section 6

High Courts11 Jun 2003Dismissed

Ram Saran Goyal Vs State of U.P. and Others

Allahabad High Court · (2003) 6 AWC 5515 : (2003) 3 UPLBEC 2316

High Courts11 Jun 2003Dismissed

Krishna Kumar Vishwakarma Vs Kisan Sahakari Chini Mills Ltd. and Others

Allahabad High Court · (2003) 4 AWC 3014

High Courts07 Jun 2003Dismissed

Deputy General Manager, U.P. Power Corporation Ltd., Electricity Distribution Division, Farrukhabad and others Vs Bharat Singh

Allahabad High Court · (2003) 06 AHC CK 0008

High Courts06 Jun 2003Dismissed

Sita Ram Rai and Others Vs Additional Registrar, Firms, Societies and Chits, and Others

Allahabad High Court · (2003) 5 AWC 4159

Societies Registration Act, 1860 — Section 25(1), 25(2)

High Courts03 Jun 2003

Shivangi Steels (P) Ltd. Vs Asstt. Commissioner of Income Tax

Allahabad High Court · (2003) 133 TAXMAN 403

Income Tax Act, 1961 — Section 220

High Courts03 Jun 2003Allowed

Shivangi Steels (P.) Ltd. Vs Assistant Commissioner of Income Tax and Another

Allahabad High Court · (2004) 192 CTR 573 : (2004) 266 ITR 62

Income Tax Act, 1961 — Section 220(6)

High Courts29 May 2003Dismissed

Ram Kumar Gupta Vs State of U.P. and Others

Allahabad High Court · (2005) 3 AWC 2375 : (2003) 3 UPLBEC 2197

Secondary Education Services Commission and Selection Boards (Amendment and Validation) Act, 1991 — Section 2, 3Uttar Pradesh Intermediate Education Act, 1921 — Section 16G(2)Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 16

High Courts29 May 2003Dismissed

Sangeeta Singh Vs State of U.P.& Ors.

Allahabad High Court · (2003) 05 AHC CK 0148

High Courts29 May 2003Dismissed

Westral Communications (P.) Ltd. Vs Nagar Nigam and Another

Allahabad High Court · (2003) 5 AWC 4448

Constitution of India, 1950 — Article 14

High Courts29 May 2003Allowed

Committee of Management, Atarra Mahavidyalaya Vs State of U.P. and Others

Allahabad High Court · (2003) 3 UPLBEC 2293

Uttar Pradesh State Universities Act, 1973 — Section 57, 58, 58(2)

High Courts28 May 2003

Piyush Kumar and Others Vs State of U.P.

Allahabad High Court · (2003) 3 ACR 2086

High Courts28 May 2003

Baij Nath Prajapati Vs State of U.P. and Others

Allahabad High Court · (2003) 5 AWC 3982

Motor Vehicles Act, 1988 — Section 207(1), 207(2)

High Courts28 May 2003Dismissed

Pioneer Publicity Corporation Vs Nagar Nigam and Another

Allahabad High Court · (2003) 6 AWC 5303

Constitution of India, 1950 — Article 226

High Courts27 May 2003Dismissed

XL-IIT Forum and Others Vs State of U.P. and Others

Allahabad High Court · (2003) 3 UPLBEC 2067

Constitution of India, 1950 — Article 14, 19(1), 19(6), 226Uttar Pradesh Regulation of Coaching Act, 2002 — Section 3(2), 3(3), 4, 5, 7(2)Uttar Pradesh Regulation of Coaching Rules, 2002 — Rule 12, 14, 15, 7

High Courts27 May 2003Dismissed

C.L. Gupta and Sons and Another Vs State of U.P. and Others

Allahabad High Court · (2003) 5 AWC 3528

Constitution of India, 1950 — Article 14, 226

High Courts27 May 2003Dismissed

Dinesh Prasad Seth Vs Union of India (UOI) and Others

Allahabad High Court · (2003) 6 AWC 5547

Constitution of India, 1950 — Article 226

High Courts27 May 2003Dismissed

Om Prakash Agarwal Vs State of U.P. and Others

Allahabad High Court · (2004) 2 ACR 1141

High Courts26 May 2003

Shyam Kumar and Another Vs State of U.P. and Others

Allahabad High Court · (2003) 3 ACR 2054

Criminal Procedure Code, 1973 (CrPC) — Section 311, 482Penal Code, 1860 (IPC) — Section 304B, 498A

High Courts26 May 2003Dismissed

Narendra and Others Vs State of U.P. and Others

Allahabad High Court · (2003) 5 AWC 4173

Constitution of India, 1950 — Article 226Majority Act, 1875 — Section 3Penal Code, 1860 (IPC) — Section 363, 366