High Courts08 Jul 2003Allowed
Bijendra Singh Vs State of U.P. and Others
Allahabad High Court · (2003) 6 AWC 5496
Administrative Service/Indian Police Service (Appointment by Promotion) Rules, 1955 — Rule 5(2)
COURT ARCHIVE
Allahabad High Court judgments, 2003
2,325 judgments · page 61 of 117
High Courts08 Jul 2003Allowed
Tilak Bahadur Singh Vs State of U.P. and Others
Allahabad High Court · (2003) 6 AWC 4823
High Courts08 Jul 2003Allowed
Dal Singh Vs State of U.P. and Others
Allahabad High Court · (2003) 6 AWC 4701
Constitution of India, 1950 — Article 14, 226, 311
High Courts08 Jul 2003Dismissed
U.P. State Electricity Board, Boilder Maintenance Division I, Hardauganj Thermal Project and Executive Engineer, Boilder Maintenance Division I, Hardauganj Thermal Project Vs Presiding Officer, Labour Court, Bhartiya Mazdoor Sangh and Pyarelal
Allahabad High Court · (2003) 07 AHC CK 0202
Constitution of India, 1950 — Article 226Uttar Pradesh Industrial Disputes Act, 1947 — Section 25F
High Courts08 Jul 2003Dismissed
Gyanendra Kumar Vs State of U.P. and Others
Allahabad High Court · (2003) 6 AWC 5340 : (2003) 3 UPLBEC 1979
High Courts08 Jul 2003Allowed
Prakash Talkies Vs State of U.P. and Others
Allahabad High Court · (2003) 4 AWC 3346
High Courts08 Jul 2003Dismissed
Shailendra Nath Mishra Vs Union of India (UOI) and Others
Allahabad High Court · (2003) 4 AWC 2893 : (2003) 2 UPLBEC 1681
Easements Act, 1882 — Section 60
High Courts08 Jul 2003Dismissed
Rapti Commission Agency Vs State of Uttar Pradesh and Others
Allahabad High Court · (2004) 134 STC 436
Uttar Pradesh Trade Tax Act, 1948 — Section 13A, 13A(1A), 2, 8E
High Courts08 Jul 2003Dismissed
Ram Swaroop Ahirwar and Others Vs State of U.P. and Others
Allahabad High Court · (2003) 6 AWC 4753
Constitution of India, 1950 — Article 14, 16, 226, 309
High Courts08 Jul 2003
New India Assurance Co. Ltd. Vs Subhash Kumar and Others
Allahabad High Court · (2003) 3 ACC 388 : (2003) 6 AWC 4694
Motor Vehicles Act, 1988 — Section 170, 173
High Courts08 Jul 2003Allowed
Jawahar Lal Vs Project Officer, Intensive Sheep and Wool Development Project
Allahabad High Court · (2003) 6 AWC 5510 : (2003) 3 UPLBEC 2276
Constitution of India, 1950 — Article 14, 16
High Courts08 Jul 2003
Mohan Lal Agarwal Vs Commissioner of Income Tax
Allahabad High Court · (2004) 134 TAXMAN 230
Civil Procedure Code, 1908 (CPC) — Section 152Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143, 154, 156, 264, 43
High Courts08 Jul 2003Allowed
Omkar Nath Kushwaha and Others Vs Central Administrative Tribunal, Allahabad Bench and Others
Allahabad High Court · (2003) 6 AWC 5462
Constitution of India, 1950 — Article 12, 14, 226, 38
High Courts08 Jul 2003Dismissed
U.P. Power Corporation Ltd. Vs Universal Insulator and Ceramic Ltd. and Others
Allahabad High Court · (2003) 6 AWC 5350
Arbitration Act, 1940 — Section 11, 33, 5Civil Procedure Code, 1908 (CPC) — Section 115Uttar Pradesh Electricity Reforms Act, 1999 — Section 12
High Courts08 Jul 2003Allowed
Thakur Ram Jankee Birajman Mandir Vs Addl. District Judge and Others
Allahabad High Court · (2003) 6 AWC 5505
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3B
High Courts07 Jul 2003Allowed
Jawahar Singh Vs State of U.P. and Others
Allahabad High Court · (2003) 6 AWC 5459 : (2003) 3 UPLBEC 2040
Constitution of India, 1950 — Article 311(2)Uttar Pradesh Police Officers of Subordinate Ranks (Punishment and Appeal) Rules, 1991 — Rule 8(2)
High Courts07 Jul 2003Dismissed
Krishna Chandra Chaurasia Vs Union of India and Others
Allahabad High Court · (2003) 6 AWC 4699
Constitution of India, 1950 — Article 14, 16, 226Penal Code, 1860 (IPC) — Section 323, 504, 506
High Courts07 Jul 2003Dismissed
Sanyukta Kaleen Mazdoor Sabha Vs The State of Uttar Pradesh and Others
Allahabad High Court · (2003) 6 AWC 5607 : (2003) 3 UPLBEC 2223
Constitution of India, 1950 — Article 226Uttar Pradesh Industrial Disputes Act, 1947 — Section 25J, 6N
High Courts07 Jul 2003Dismissed
Nain Singh Vs The Principal Secretary, Public Works Department, U.P. Government and Others
Allahabad High Court · (2003) 6 AWC 4805 : (2003) 3 UPLBEC 2234
High Courts07 Jul 2003Partly Allowed
Kailash Nath Gupta Vs Enquiry Officer, Allahabad Bank and Others
Allahabad High Court · (2003) 3 LLJ 1005 : (2004) 2 UPLBEC 1457