High Courts15 Oct 2003Disposed Of
Registrar of Companies Vs Kamal Infosys Ltd.
Allahabad High Court · (2004) 52 SCL 303
Companies Act, 1956 — Section 433
COURT ARCHIVE
Allahabad High Court judgments, 2003
2,325 judgments · page 24 of 117
High Courts15 Oct 2003Allowed
I.O.L. Ltd. and Others Vs State of U.P. and Another
Allahabad High Court · (2004) 1 AWC 57
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25J(2), 25O, 25RUttar Pradesh Industrial Disputes Act, 1947 — Section 6V, 6W
High Courts15 Oct 2003Allowed
Kumari Neelam Sharma Vs U.P. Financial Corporation
Allahabad High Court · (2004) 1 AWC 69
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6N
High Courts15 Oct 2003Allowed
In Re: Khaitan Overseas and Finance Ltd. and Others
Allahabad High Court · (2004) 1 CompLJ 451 : (2004) 52 SCL 517
Companies Act, 1956 — Section 433, 434, 439
High Courts15 Oct 2003Allowed
Smt. Tara Devi and Another Vs Awadh Narain and Others
Allahabad High Court · (2004) 1 AWC 773(2) : (2004) 96 RD 429
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A
High Courts15 Oct 2003Dismissed
Sardar Kuldeep Singh Vs Santosh Tayal
Allahabad High Court · (2003) 10 AHC CK 0115
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts15 Oct 2003Dismissed
Pradeep Pattanshelly and Others Vs State of U.P.and Others
Allahabad High Court · (2003) 10 AHC CK 0083
Constitution of India, 1950 — Article 21, 226
High Courts15 Oct 2003
Sambhal Singh and Others Vs State of U.P.
Allahabad High Court · (2004) CriLJ 1533
Penal Code, 1860 (IPC) — Section 302
High Courts15 Oct 2003Dismissed
Mohd. Sabir Ali Vs Smt. Hameeda
Allahabad High Court · (2004) 1 DMC 289
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3(3)(1), 3(3)(2)
High Courts15 Oct 2003Dismissed
Ramesh Chand Vs Executive Engineer, Electricity Distribution Division-II, U.P. Power Corporation Ltd. and Others
Allahabad High Court · (2004) 1 UPLBEC 794
Hindu Marriage Act, 1955 — Section 11, 12, 16, 16(1), 16(2)
High Courts15 Oct 2003Dismissed
R.P.N. Tiwari Vs State of U.P. and Others
Allahabad High Court · (2004) 1 UPLBEC 158
Constitution of India, 1950 — Article 226
High Courts14 Oct 2003
Satish (In Jail) Vs State of U.P.
Allahabad High Court · (2004) 1 ACR 760
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 366(1)Penal Code, 1860 (IPC) — Section 201, 302, 363, 366, 376(2)
High Courts14 Oct 2003Partly Allowed
Ravendra Singh Vs Swe of U.P, and Another
Allahabad High Court · (2003) 10 AHC CK 0082
Land Acquisition Act, 1894 — Section 23(1 A)Uttar Pradesh Nagar Mahapalika Act, 1959 — Section 357, 363
High Courts14 Oct 2003Allowed
Ravindra Singh Vs State of U.P. and Another
Allahabad High Court · (2003) 6 AWC 5068
Constitution of India, 1950 — Article 14Land Acquisition Act, 1984 — Section 23(1A), 23(2), 28, 9(1), 9(3)Uttar Pradesh Nagar Mahapalika Act, 1959 — Section 357, 363
High Courts13 Oct 2003Dismissed
Shakir Ali Vs State of U.P. and Another
Allahabad High Court · (2004) 1 ACR 1038
Penal Code, 1860 (IPC) — Section 307Prevention of Cruelty to Animals Act, 1960 — Section 11Uttar Pradesh Prevention of Cow Slaughter Act, 1955 — Section 3, 5A, 8
High Courts13 Oct 2003Dismissed
Qamaruddin Vs Ati Ullah and Others
Allahabad High Court · (2003) 6 AWC 5220
Transfer of Property Act, 1882 — Section 108Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 29
High Courts13 Oct 2003Dismissed
Jang Bahadur Singh Vs U.P. Public Services Tribunal and Others
Allahabad High Court · (2003) 6 AWC 5227
Constitution of India, 1950 — Article 226Police Act, 1861 — Section 7
High Courts13 Oct 2003Allowed
Rajendra Kumar Vs District Judge and Others
Allahabad High Court · (2003) 6 AWC 5218
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 15, 16, 17
High Courts13 Oct 2003Dismissed
Shiva Ji Singh and Others Vs High Court of Judicature at Allahabad and Another
Allahabad High Court · (2004) 1 AWC 867
Uttar Pradesh Regularisation of Ad hoc Appointments (On Posts Within the Purview of the Public Service Commission) Rules, 1979 — Rule 1
High Courts13 Oct 2003Dismissed
State of U.P. and Others Vs State Public Services Tribunal and Another
Allahabad High Court · (2004) 1 AWC 438 : (2004) 1 UPLBEC 127
Constitution of India, 1950 — Article 14