High Courts09 Oct 2003Dismissed
Ram Chander and Others Vs Collector/Special Land Acquisition Officer and Others
Allahabad High Court · (2003) 6 AWC 5222
Land Acquisition Act, 1894 — Section 11, 18, 4
COURT ARCHIVE
Allahabad High Court judgments, 2003
2,325 judgments · page 26 of 117
High Courts09 Oct 2003
Ish Kumar Valecha Vs Surjeet Banerjee and Others
Allahabad High Court · (2004) 2 ACR 1143
High Courts08 Oct 2003Allowed
Sanjeev and Others Vs State of U.P. and Another
Allahabad High Court · (2004) 2 ACR 1257
Criminal Procedure Code, 1973 (CrPC) — Section 223, 311Penal Code, 1860 (IPC) — Section 120B, 302
High Courts08 Oct 2003Dismissed
Ram Prasad Vs Union of India (UOI) and Others
Allahabad High Court · (2003) 6 AWC 5062 : (2004) 1 UPLBEC 148
Constitution of India, 1950 — Article 14, 16
High Courts08 Oct 2003Allowed
Universal Construction and Trading Company Vs Garhwal Mandal Vikas Nigam Ltd. and Others
Allahabad High Court · AIR 2004 All 115 : (2004) 1 ARBLR 521
Arbitration and Conciliation Act, 1996 — Section 11, 11(12), 11(6), 2(1)Civil Procedure Code, 1908 (CPC) — Section 20
High Courts07 Oct 2003Allowed
Sanjay Kumar Yadava and another Vs Excise Commissioner, U.P., Allahabad and others
Allahabad High Court · (2003) 10 AHC CK 0124
High Courts06 Oct 2003Allowed
Jabbar Vs Syed Kamran Wekar and others
Allahabad High Court · (2003) 10 AHC CK 0088
High Courts05 Oct 2003Dismissed
R.P.N. Tewari Vs State of Uttar Pradesh and Others
Allahabad High Court · (2003) 6 AWC 5078
Constitution of India, 1950 — Article 226
High Courts01 Oct 2003Dismissed
Tilak Ram and Others Vs State of U.P.
Allahabad High Court · (2004) 1 ACR 903
Criminal Procedure Code, 1973 (CrPC) — Section 156(1), 173(1), 190(1), 200, 202Penal Code, 1860 (IPC) — Section 302
High Courts01 Oct 2003Dismissed
Israr and Another (In Jail) Vs State of U.P.
Allahabad High Court · (2004) 1 ACR 481
Arms Act, 1959 — Section 25Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 300, 302, 307, 324, 326
High Courts01 Oct 2003Dismissed
Purshottam Sutwala Vs Pradeshiya Industrial and Investment Corporation of U.P. Ltd. and Others
Allahabad High Court · (2004) 55 SCL 584 : (2004) 2 UPLBEC 1828
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 62Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 2, 34
High Courts01 Oct 2003Allowed
Prakash Enterprises and Company Vs State of Uttar Pradesh and Others
Allahabad High Court · (2008) 11 VST 180
Uttar Pradesh Trade Tax Act, 1948 — Section 4A
High Courts01 Oct 2003Dismissed
Sheo Baran Singh Chauhan Vs Ordinance Equipment Factory and Others
Allahabad High Court · (2004) 1 UPLBEC 155
High Courts01 Oct 2003Dismissed
Chandra Prakash (In Jail) Vs State of U.P.
Allahabad High Court · (2004) 1 ACR 756
Penal Code, 1860 (IPC) — Section 302, 34
High Courts01 Oct 2003Dismissed
Jubilant Organosys (formerly Vam Organic Chemicals Ltd.) Vs Commissioner of Income Tax
Allahabad High Court · (2004) 187 CTR 574 : (2004) 265 ITR 420
Income Tax Act, 1961 — Section 263, 36, 36(1)
High Courts01 Oct 2003Dismissed
Vishwambhar Nath Vs Allahabad Bank and Another
Allahabad High Court · (2003) 4 AWC 3426 : (2004) 2 UPLBEC 1122
Allahabad Bank Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 4
High Courts01 Oct 2003Disposed Of
Smt. Sheela Devi Chauhan and Others Vs Smt. Sunita Devi and Others
Allahabad High Court · (2004) 1 AWC 930
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 2United Provinces High Courts (Amalgamation) Order, 1948 — Article 14, 7
High Courts01 Oct 2003Dismissed
Kamal Kumar Mehta Vs State of U.P. and Others
Allahabad High Court · (2004) 1 AWC 772
High Courts01 Oct 2003Dismissed
Nand Kishore and Another Vs State of U.P. and Others
Allahabad High Court · (2004) 1 AWC 773
Constitution of India, 1950 — Article 226
High Courts01 Oct 2003Dismissed
Shanti Devi and Ors. Vs Chandra Bhusan Agarwal
Allahabad High Court · (2003) 10 AHC CK 0104
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)