High Courts20 Oct 2003Allowed
Star Paper Mills Ltd. Vs Commissioner of Sales Tax
Allahabad High Court · (2005) 139 STC 245
Uttar Pradesh Trade Tax Act, 1948 — Section 21, 3AAA, 4BUttar Pradesh Trade Tax Rules, 1948 — Rule 25A, 25B
COURT ARCHIVE
Allahabad High Court judgments, 2003
2,325 judgments · page 23 of 117
High Courts20 Oct 2003Dismissed
Abhilash Singh Vs State of U.P. and Others
Allahabad High Court · (2003) 6 AWC 4913
Uttar Pradesh Minor Minerals Concession Rules, 1963 — Rule 27
High Courts20 Oct 2003
Kisan alias Tarri Vs State of U.P.
Allahabad High Court · (2004) 2 ACR 1432
Criminal Procedure Code, 1973 (CrPC) — Section 313, 366(1)Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 300, 302, 304(2)
High Courts17 Oct 2003Dismissed
Ravi Kumar Vs State of U.P. and Others
Allahabad High Court · (2004) 2 ACR 1263
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
High Courts17 Oct 2003Dismissed
State of U.P. Vs Jeetendra Sharma and Others
Allahabad High Court · (2004) 2 ACR 1321
Penal Code, 1860 (IPC) — Section 302, 306
High Courts17 Oct 2003
Ashok Kumar Bajpai Vs Dr. (Smt.) Ranjana Bajpai
Allahabad High Court · AIR 2004 All 107 : (2004) 1 AWC 88
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts17 Oct 2003Dismissed
State of U.P. Vs Onkarnath Khanna and Another
Allahabad High Court · (2004) 2 ACR 1385
Penal Code, 1860 (IPC) — Section 307, 34
High Courts16 Oct 2003Dismissed
Gulabi Devi Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2003) 6 AWC 5238 : (2004) 96 RD 69 : (2004) 1 RD 69
Civil Procedure Code, 1908 (CPC) — Section 144, 2(12)Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48(3), 52
High Courts16 Oct 2003Dismissed
Vikendra Nath Tiwari Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2004) 1 AWC 670
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 12
High Courts16 Oct 2003Allowed
Munesh, (In Jail) Vs State of U.P.
Allahabad High Court · (2004) CriLJ 1529
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 302, 376
High Courts16 Oct 2003Allowed
Kamlapati Vs State of U.P.
Allahabad High Court · (2003) 10 AHC CK 0128
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 198(4)
High Courts16 Oct 2003Allowed
Committee of Management, Chutki Bhandar Girls Inter College, Hussainganj, Lucknow and Another Vs Sri Om Prakash Sonkar and Others
Allahabad High Court · (2003) 10 AHC CK 0105
Constitution of India, 1950 — Article 226Uttar Pradesh Intermediate Education Act, 1921 — Section 16A(7)
High Courts16 Oct 2003Allowed
Vinay Bhushan Sood Vs Ajay Sood
Allahabad High Court · (2003) 10 AHC CK 0092
High Courts16 Oct 2003Allowed
Samshad Ali Vs State of U.P.and Another
Allahabad High Court · (2003) 10 AHC CK 0084
Constitution of India, 1950 — Article 226Uttar Pradesh Control of Goondas Act, 1970 — Section 3(1)
High Courts16 Oct 2003Allowed
Amarjeet Singh Vs State of U.P. and Others
Allahabad High Court · (2004) 1 AWC 208 : (2004) 1 UPLBEC 57
Constitution of India, 1950 — Article 226
High Courts16 Oct 2003Dismissed
Baldeo Lal Gambhir and Others Vs State of U.P. and Another
Allahabad High Court · (2004) 1 DMC 380
Criminal Procedure Code, 1973 (CrPC) — Section 240Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 147, 149, 323, 498A
High Courts16 Oct 2003
Rajbir and Others (In Jail) Vs State of U.P.
Allahabad High Court · (2004) 1 ACR 740
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 366(1)Penal Code, 1860 (IPC) — Section 300, 302, 307, 452, 504
High Courts16 Oct 2003Allowed
Ehsanul Haque Vs Municipal Board and Another
Allahabad High Court · (2004) 1 UPLBEC 136
High Courts15 Oct 2003Dismissed
Ramesh Chandra Vs Executive Engineer, Electricity Distribution Division-II and Others
Allahabad High Court · (2003) 6 AWC 5071
Hindu Marriage (Amendment) Act, 1956 — Section 11, 16Hindu Marriage Act, 1955 — Section 12, 16, 5
High Courts15 Oct 2003Allowed
Dhandhania Brothers P. Ltd. and R.D. Fan Ltd. Vs Khaitan Overseas and Finance Ltd.
Allahabad High Court · (2004) 120 CompCas 212 : (2004) 54 SCL 371
Companies Act, 1956 — Section 433, 434, 439Income Tax Act, 1961 — Section 206