COURT ARCHIVE

Allahabad High Court judgments, 2003

2,325 judgments · page 109 of 117

High Courts31 Jan 2003Partly Allowed

District Co-operative Bank Ltd. Vs Vth Additional District Judge and Others

Allahabad High Court · (2003) 2 AWC 1170 : (2003) 97 FLR 66 : (2003) 2 LLJ 496 : (2003) 1 UPLBEC 799

Payment of Wages Act, 1936 — Section 15, 2

High Courts31 Jan 2003Dismissed

Rajesh Kumar Singh Vs Union of India (UOI) and Others

Allahabad High Court · (2003) 2 AWC 1659

Army Pension Rules, 1961 — Rule 7Constitution of India, 1950 — Article 226Pension Regulations for Army, 1961 — Regulation 173

High Courts31 Jan 2003Dismissed

Jitendra Singh Vs District Judge and Another

Allahabad High Court · (2003) 2 AWC 1168(2) : (2003) 2 UPLBEC 1065

High Courts31 Jan 2003Allowed

Satya Prakash Vs Smt. Jawahar Devi

Allahabad High Court · (2003) 3 AWC 1889

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)

High Courts31 Jan 2003Dismissed

S.A.K. Roy Vs District Magistrate and Others

Allahabad High Court · (2003) 2 AWC 916

Constitution of India, 1950 — Article 226

High Courts31 Jan 2003Allowed

Committee of Management,Sudhakar Mahila Degree College,Varanasi Vs State of U.P.& Ors.

Allahabad High Court · (2003) 01 AHC CK 0081

High Courts31 Jan 2003Dismissed

Hari Prasad Singh Vs Superintendent of Police (Railways) and Others

Allahabad High Court · (2003) 2 AWC 1157 : (2003) 1 UPLBEC 682

Police Act, 1861 — Section 7, 8(2)

High Courts31 Jan 2003Dismissed

State of U.P. and Another Vs Prabha Chandra and Others

Allahabad High Court · (2003) 2 ACC 580 : (2005) ACJ 670

Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 173

High Courts31 Jan 2003

State of U.P.and Another Vs Prabha Chandra and Others

Allahabad High Court · (2003) 5 AWC 3796

Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 173

High Courts31 Jan 2003

Commissioner of Income Tax Vs Span International

Allahabad High Court · (2004) 270 ITR 538

Income Tax Act, 1961 — Section 263, 263(1), 80HH

High Courts31 Jan 2003Allowed

Raja Ram Vs Commissioner and Others

Allahabad High Court · (2003) 6 AWC 5270

High Courts31 Jan 2003

U.P. State Road Transport Corporation and Another Vs Smt. Shanti Devi and Others

Allahabad High Court · (2003) 2 ACC 341

High Courts30 Jan 2003

Nauman Khan (in Jail) Vs State of U.P.

Allahabad High Court · (2003) 1 ACR 757

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 42, 50, 55

High Courts30 Jan 2003Dismissed

Siddha Gopal and Others Vs State of Uttar Pradesh

Allahabad High Court · (2003) CriLJ 4116

Penal Code, 1860 (IPC) — Section 304, 323, 324, 34

High Courts30 Jan 2003Allowed

Mohd. Tafsheer Vs Union of India (UOI) and Others

Allahabad High Court · (2003) 90 ECC 89

Constitution of India, 1950 — Article 226Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 8Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988 — Section 3(1)

High Courts30 Jan 2003Dismissed

Ravindra Kumar Rawat Vs State of U.P. and Others

Allahabad High Court · (2003) 2 AWC 1175(2) : (2003) 97 FLR 846

High Courts30 Jan 2003Dismissed

State of U.P. and Others Vs Gulab Shanker Srivastava and Another

Allahabad High Court · (2003) 2 AWC 1156 : (2003) 97 FLR 69 : (2003) 2 LLJ 826

High Courts30 Jan 2003Allowed

Chandra Pal Singh Vs State Public Service Tribunal and Others

Allahabad High Court · (2003) 2 AWC 1392 : (2003) 2 LLJ 688 : (2003) 1 UPLBEC 678

High Courts30 Jan 2003Allowed

Dr. Ajit Kumar Saraswat Vs Shiksha Nideshak (Uchcha Shiksha) Uchcha Shiksha Nideshalaya and Others

Allahabad High Court · (2003) 2 AWC 1384 : (2003) 1 UPLBEC 681

Uttar Pradesh Higher Education Services Commission Act, 1980 — Section 18

High Courts30 Jan 2003

Nathoo and Another (in Jail) Vs State

Allahabad High Court · (2003) 2 ACR 1287

Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 396