High Courts05 Feb 2003Dismissed
Ram Chandra Pathak Vs State of U.P. and Others
Allahabad High Court · (2003) 2 AWC 1348
Uttar Pradesh State Road Transport Corporation Employees (Other than Officers) Service Regulations, 1981 — Regulation 39
COURT ARCHIVE
Allahabad High Court judgments, 2003
2,325 judgments · page 108 of 117
High Courts05 Feb 2003Dismissed
Om Prakash Jaiswal and Others Vs Shekhraj Hotel (P) Ltd.
Allahabad High Court · (2004) 122 CompCas 255 : (2004) 50 SCL 59
Companies (Court) Rules, 1959 — Rule 24Companies Act, 1956 — Section 146, 147, 433, 434, 51
High Courts05 Feb 2003Allowed
Allahdeen Vs Dy. Director of Consolidation and Others
Allahabad High Court · (2003) 2 AWC 1484
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts05 Feb 2003Dismissed
Purshottam Das(D.)through L.Rs. Vs Hari Krishan Mishra and Others
Allahabad High Court · (2003) 5 AWC 3819
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts05 Feb 2003Allowed
Ashok Kumar Shukla Vs State of U.P. and Others
Allahabad High Court · (2003) CriLJ 2699 : (2003) 2 DMC 93
Dowry Prohibition Act, 1961 — Section 10, 7(1), 8B(2)Uttar Pradesh Dowry Prohibition Rules, 1999 — Rule 5
High Courts05 Feb 2003Allowed
Smt. Sudha Chaturvedi Vs State of U.P. and Others
Allahabad High Court · (2003) 5 AWC 3825
Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18, 9(4)
High Courts05 Feb 2003Dismissed
Smt. Rajbiri Devi Vs State of U.P and Others
Allahabad High Court · (2003) 5 AWC 3830 : (2003) 94 RD 312
Uttar Pradesh Panchayat Raj Act, 1947 — Section 95(1)Uttar Pradesh Panchayat Raj Rules, 1997 — Rule 3, 4, 5, 6
High Courts04 Feb 2003Disposed Of
Smt. Shahana alias Shanti Vs State of U.P. and Others
Allahabad High Court · (2003) CriLJ 3438
Criminal Procedure Code, 1973 (CrPC) — Section 97
High Courts04 Feb 2003Dismissed
Deena Nath Vs Sreedhar Dayal Pathak and Another
Allahabad High Court · (2003) 2 AWC 1002(2) : (2003) 94 RD 264
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts04 Feb 2003Disposed Of
Jitendra Kumar Vs State of U.P. and Others
Allahabad High Court · (2003) 2 AWC 1002
Constitution of India, 1950 — Article 226
High Courts04 Feb 2003Dismissed
Smt. Archana Vs Dr. P.K. Tomar
Allahabad High Court · AIR 2003 All 214 : (2003) 2 AWC 1119 : (2003) 4 RCR(Civil) 17
Evidence Act, 1872 — Section 40, 41, 42, 43, 44Hindu Marriage Act, 1955 — Section 13(1), 23(1)Penal Code, 1860 (IPC) — Section 323, 498A, 504, 506
High Courts04 Feb 2003
Commissioner of Wealth Tax Vs Laxmi Dutt
Allahabad High Court · (2003) 263 ITR 225 : (2003) 132 TAXMAN 37
Wealth Tax Act, 1957 — Section 3, 5(1)
High Courts03 Feb 2003Partly Allowed
Brij Lal Vs State
Allahabad High Court · (2004) CriLJ 1873
Penal Code, 1860 (IPC) — Section 299, 302, 304
High Courts03 Feb 2003Dismissed
Major Surendra Singh Sajwan Vs Union of India (UOI) and Others
Allahabad High Court · (2003) 2 AWC 1006
High Courts03 Feb 2003Dismissed
Dan Behari Vs State of U.P.
Allahabad High Court · (2003) CriLJ 4959
Penal Code, 1860 (IPC) — Section 300, 301, 302
High Courts03 Feb 2003Allowed
Parry and Company Ltd. Vs Commissioner of Sales Tax
Allahabad High Court · (2004) 138 STC 437
Central Sales Tax Act, 1956 — Section 6(2)Uttar Pradesh Trade Tax Act, 1948 — Section 13A, 15(A)(1), 28A
High Courts03 Feb 2003Dismissed
I.C. No. 39255 W. Major Surendrasingh Sajwan Vs Union of India (UOI) and Others
Allahabad High Court · (2003) 1 UPLBEC 684
High Courts31 Jan 2003Dismissed
Rakesh and Others Vs State
Allahabad High Court · (2003) CriLJ 3446
Penal Code, 1860 (IPC) — Section 300, 302, 34
High Courts31 Jan 2003Dismissed
Lalta Vs Union of India (UOI) and Others
Allahabad High Court · (2003) CriLJ 2739
National Security Act, 1980 — Section 3
High Courts31 Jan 2003Dismissed
Committee of Management, Lala Ram Kumar Agarwal Uchchatar Madhyamik Vidyalaya and Another Vs State of U.P. and Others
Allahabad High Court · (2003) 2 AWC 1391
Constitution of India, 1950 — Article 226Uttar Pradesh Intermediate Education Act, 1921 — Section 16A