High Courts13 Feb 2003
Ganesh Singh Vs State of U.P. and Others
Allahabad High Court · (2003) 3 AWC 2430(2) : (2003) 97 FLR 1129 : (2003) 2 UPLBEC 1142
COURT ARCHIVE
Allahabad High Court judgments, 2003
2,325 judgments · page 106 of 117
High Courts13 Feb 2003Allowed
Narendra Kumar Tripathi Vs Secretary, Minor Irrigation Department
Allahabad High Court · (2003) 2 AWC 1000 : (2003) 1 UPLBEC 674
High Courts11 Feb 2003
Somaru and Others (in Jail) Vs State of U.P.
Allahabad High Court · (2003) 2 ACR 1033
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302Uttar Pradesh Children Act, 1951 — Section 2(4), 27
High Courts11 Feb 2003Dismissed
Maya Press (P.) Ltd. and Others Vs Deputy Labour Commissioner and Another
Allahabad High Court · (2003) 5 AWC 3847
Constitution of India, 1950 — Article 226Uttar Pradesh Industrial Disputes Act, 1947 — Section 25, 33, 6
High Courts11 Feb 2003Allowed
Vijitendra Kumar Gupta Vs State of U.P.
Allahabad High Court · (2003) CriLJ 4101
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228
High Courts11 Feb 2003
Shyama Charan Gupta Vs Asstt. Commissioner of Income Tax
Allahabad High Court · (2003) 128 TAXMAN 669
Income Tax Act, 1961 — Section 132, 143, 147, 148, 154
High Courts11 Feb 2003Dismissed
Constable Hirendra Kumar Singh Vs State of U.P. and Others
Allahabad High Court · (2003) 3 AWC 2175
Constitution of India, 1950 — Article 226
High Courts11 Feb 2003Allowed
Agrawal Dal and Oil Mills Vs State of U.P. and Others
Allahabad High Court · (2003) 131 STC 170
Uttar Pradesh Trade Tax Act, 1948 — Section 4A
High Courts11 Feb 2003Allowed
Dr. Kavita Srivastava Vs Principal Secretary (Higher Education)
Allahabad High Court · (2003) 2 AWC 1178 : (2003) 1 UPLBEC 689
Constitution of India, 1950 — Article 14
High Courts11 Feb 2003Dismissed
Kumari Susheel Vs Director, Bal Vikas Seva Evam Pushtahar and Others
Allahabad High Court · (2003) 2 AWC 1454
Constitution of India, 1950 — Article 226
High Courts11 Feb 2003Dismissed
Ashok Vs State of U.P.
Allahabad High Court · (2003) 02 AHC CK 0093
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 50, 55
High Courts11 Feb 2003Dismissed
Commissioner of Income Tax Vs Shyama Charan Gupta
Allahabad High Court · (2004) 134 TAXMAN 378
Income Tax Act, 1961 — Section 147, 155
High Courts11 Feb 2003Allowed
Vijay Prakash Misra Vs State of U.P. and Others
Allahabad High Court · (2003) CriLJ 2717
Constitution of India, 1950 — Article 226National Security Act, 1980 — Section 3(2)
High Courts11 Feb 2003
Shyam Lal and Others (in Jail) Vs State of U.P. and Others
Allahabad High Court · (2003) 1 ACR 879
Constitution of India, 1950 — Article 161, 72Criminal Procedure Code, 1973 (CrPC) — Section 433A
High Courts11 Feb 2003
Deepak Kumar Vs State of U.P.
Allahabad High Court · (2003) 1 ACR 871
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 6(2)
High Courts11 Feb 2003
Jaleb Singh and Chet Ram (in Jail) Vs State of U.P. and Others
Allahabad High Court · (2003) 1 ACR 865
Constitution of India, 1950 — Article 161, 72Penal Code, 1860 (IPC) — Section 302
High Courts10 Feb 2003
Ashok Kumar alias Lala (in Jail) Vs State of U.P.
Allahabad High Court · (2003) 2 ACR 1059
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20
High Courts10 Feb 2003
Commissioner of Income Tax Vs Sant Motor Stores
Allahabad High Court · (2003) 132 TAXMAN 107
Income Tax Act, 1961 — Section 187, 256
High Courts10 Feb 2003Dismissed
Onkar Madhav (Dr.) Vs Uttar Pradesh Higher Education Services Commission and Others
Allahabad High Court · (2003) 5 AWC 3759 : (2003) 2 UPLBEC 1020
Uttar Pradesh State Universities Act, 1972 — Section 31C
High Courts10 Feb 2003
Commissioner of Income Tax Vs Shankar Novelties Glass Industries
Allahabad High Court · (2003) 132 TAXMAN 67
Income Tax Act, 1961 — Section 256, 32, 43