High Courts17 Feb 2003Dismissed
Arvind Kumar Maurya Vs State of U.P. and Another
Allahabad High Court · (2003) 3 AWC 1984
Uttar Pradesh Group D Employees Service Rules, 1985 — Rule 19, 22, 23
COURT ARCHIVE
Allahabad High Court judgments, 2003
2,325 judgments · page 105 of 117
High Courts17 Feb 2003
Bhawani Roller Flour Mills Pvt. Ltd. and Others Vs Senior Regional Manager, Food Corporation of India and Others
Allahabad High Court · (2003) 132 STC 454
Constitution of India, 1950 — Article 226Uttar Pradesh Trade Tax Act, 1948 — Section 3B, 3D, 4BConstitution of India, 1950 — Article 226
High Courts17 Feb 2003
Ramdeo and Others Vs State of U.P.
Allahabad High Court · (2003) CriLJ 4082
Penal Code, 1860 (IPC) — Section 300, 323, 34
High Courts14 Feb 2003Allowed
Smt. Chandra Kala Devi Vs U.P. Secondary Education Service Selection Board
Allahabad High Court · (2003) 5 AWC 3807
High Courts14 Feb 2003Dismissed
Kaleem Vs Union of India (UOI) and Others
Allahabad High Court · (2003) CriLJ 2685 : (2003) 3 RCR(Criminal) 131
Constitution of India, 1950 — Article 22(5)National Security Act, 1980 — Section 3, 3(2)
High Courts14 Feb 2003Allowed
Jia Ram and Another (in Jail) Vs State of U.P.
Allahabad High Court · (2003) 2 ACR 1533
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 323, 324, 34
High Courts14 Feb 2003Allowed
Kallu Ram Yadav and Others Vs Bhagwati and Others
Allahabad High Court · (2003) 02 AHC CK 0085
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts14 Feb 2003Disposed Of
Rameshwar Prasad Agarahari Vs State of U.P.and Others
Allahabad High Court · (2003) 02 AHC CK 0075
High Courts14 Feb 2003Allowed
Smt. Kanti Srivastava Vs State Bank of India and Others
Allahabad High Court · (2003) 2 AWC 1101 : (2003) 97 FLR 245
High Courts14 Feb 2003Dismissed
Daljeet Singh Vs Commissioner, Chitrakoot Dham and Another
Allahabad High Court · (2003) 3 AWC 1878
Uttar Pradesh Minor Minerals Concession Rules, 1963 — Rule 21, 70
High Courts14 Feb 2003Allowed
Udai Raj Vs State of U.P. and Others
Allahabad High Court · (2003) 3 AWC 1876 : (2003) 94 RD 473
Civil Procedure Code, 1908 (CPC) — Section 11Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 38B
High Courts14 Feb 2003Dismissed
Yar Mohammad Vs Commissioner, Devi Pattan Mandal and Others
Allahabad High Court · (2003) 2 AWC 1657 : (2003) 97 FLR 674
High Courts13 Feb 2003
Kare alias Moti Vs State of U.P.
Allahabad High Court · (2003) 1 ACR 854
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts13 Feb 2003Dismissed
Bhanu Pratap Singh Vs District Selection Committee and Others
Allahabad High Court · (2003) 5 AWC 3840
High Courts13 Feb 2003Dismissed
Manjoor alias Pawwa Vs State of U.P.
Allahabad High Court · (2003) CriLJ 4644 : (2004) 1 RCR(Criminal) 55
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 42
High Courts13 Feb 2003Dismissed
Anil Kumar Srivastava Vs Chairman, L.I.C. of India and Others
Allahabad High Court · (2003) 2 AWC 1113 : (2003) 97 FLR 725 : (2003) 3 LLJ 108 : (2003) 2 UPLBEC 1017
Life Insurance Corporation (Staff) Regulations, 1960 — Regulation 39
High Courts13 Feb 2003Dismissed
Mukesh Kumar Vs Regional Transport Authority
Allahabad High Court · (2003) 2 AWC 1106
Motor Vehicles Act, 1939 — Section 47(3)
High Courts13 Feb 2003Allowed
H.M. Industries and Another Vs Sales Tax Officer and Another
Allahabad High Court · (2003) 131 STC 173
Uttar Pradesh Trade Tax Act, 1948 — Section 4A
High Courts13 Feb 2003Dismissed
Bharat Pumps and Compressors Ltd. Vs Regional Labour Commissioner (Central) and Others
Allahabad High Court · (2003) 2 AWC 1321 : (2003) 97 FLR 221 : (2003) 2 LLJ 732 : (2003) 2 UPLBEC 1147
Payment of Gratuity Act, 1972 — Section 2, 7(3), 7(3A)Uttar Pradesh Industrial Disputes Act, 1947 — Section 2
High Courts13 Feb 2003Allowed
Dilip Kumar Upadhyay and Another Vs State of U.P. and Others
Allahabad High Court · (2003) 2 AWC 1115
Uttar Pradesh Police Regulations, 1948 — Regulation 525, 61, 65