High Courts21 Feb 2003Allowed
Shanti Devi and Others Vs District Deputy Director, Consolidation/Collector and Another
Allahabad High Court · (2003) 2 AWC 868
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48(3)
COURT ARCHIVE
Allahabad High Court judgments, 2003
2,325 judgments · page 103 of 117
High Courts21 Feb 2003Dismissed
United India Insurance Co. Ltd. Vs Addl. District and Sessions Judge and Others
Allahabad High Court · (2005) ACJ 470 : AIR 2003 All 234
Motor Vehicles Act, 1988 — Section 166(4), 169Uttar Pradesh Motor Accidents Claims Tribunal Rules, 1967 — Rule 206
High Courts21 Feb 2003Allowed
Smt. Padma Pathak Vs Managing Director, Punjab National Bank and Another
Allahabad High Court · (2003) 3 AWC 1991 : (2003) 97 FLR 685
High Courts21 Feb 2003Allowed
Asha Ram Verma and Others Vs State of U.P. and Others
Allahabad High Court · (2003) 2 AWC 1662 : (2003) 2 UPLBEC 1726
High Courts21 Feb 2003Allowed
Kisan Sahkari Chini Mills Ltd. Vs Presiding Officer, Labour Court and Another
Allahabad High Court · (2003) 2 AWC 1312 : (2003) 97 FLR 202 : (2003) 2 LLJ 793 : (2004) 3 UPLBEC 2554 : (2003) 1 UPLBEC 890
Industrial Disputes Act, 1947 — Section 25B, 25FUttar Pradesh Industrial Disputes Act, 1947 — Section 6N
High Courts21 Feb 2003Allowed
Anupam Saxena Vs Assistant General Manager, Bank of Baroda and Others
Allahabad High Court · (2003) 5 AWC 3802 : (2003) 97 FLR 668 : (2003) 3 LLJ 602 : (2003) 1 UPLBEC 802
High Courts21 Feb 2003
United India Insurance Co. Ltd. Vs Additional District and Sessions Judge and Others
Allahabad High Court · (2003) 2 ACC 594 : (2003) 5 AWC 3756
Civil Procedure Code, 1908 (CPC) — Section 151Motor Vehicles Act, 1988 — Section 168Uttar Pradesh Motor Accidents Claims Tribunal Rules, 1967 — Rule 21
High Courts20 Feb 2003
Jagannath (in Jail) Vs State of U.P.
Allahabad High Court · (2003) 3 ACR 2536
Penal Code, 1860 (IPC) — Section 396
High Courts20 Feb 2003Dismissed
Jawahar Lal Jaiswal Vs District Magistrate/Collector and Others
Allahabad High Court · (2003) 5 AWC 3770 : (2003) 2 UPLBEC 1151
Constitution of India, 1950 — Article 226
High Courts20 Feb 2003
Ram Chandra (in Jail) Vs State of U.P.
Allahabad High Court · (2003) 2 ACR 1125
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
High Courts20 Feb 2003
Keshav Kumar Gupta Vs State of U.P. and Others
Allahabad High Court · (2003) 5 AWC 3723
High Courts20 Feb 2003Dismissed
Mohd. Atiq Khan Vs Union of India (UOI) and Others
Allahabad High Court · (2003) 3 AWC 1818
High Courts20 Feb 2003Dismissed
Om Prakash and Another Vs Secretary, Regional Transport Authority and Another
Allahabad High Court · (2003) 3 AWC 1813(2)
Constitution of India, 1950 — Article 226
High Courts20 Feb 2003
Commissioner of Income Tax Vs Ratan Lal Garib Das
Allahabad High Court · (2003) 261 ITR 200
Income Tax Act, 1961 — Section 187, 187(2)
High Courts20 Feb 2003Allowed
Natho Singh Vs State of Uttar Pradesh and others
Allahabad High Court · (2003) 02 AHC CK 0096
High Courts20 Feb 2003Allowed
Hamid Raza Vs State of U.P.& Ors.
Allahabad High Court · (2003) 02 AHC CK 0077
Arms Act, 1959 — Section 14
High Courts20 Feb 2003
Thakur Prasad Singh Vs State of U.P.
Allahabad High Court · (2003) 2 ACR 1352
Criminal Procedure Code, 1973 (CrPC) — Section 107, 378(1)Penal Code, 1860 (IPC) — Section 302, 34
High Courts19 Feb 2003Dismissed
Balendu Bhushan Singh Vs State of U.P and Others
Allahabad High Court · (2003) 5 AWC 3772
High Courts19 Feb 2003Allowed
Vikky alias Vikram Singh Vs State of U.P. and Others
Allahabad High Court · (2003) CriLJ 3457 : (2003) 4 RCR(Criminal) 688
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 12(1)
High Courts19 Feb 2003
Gujarat Co-operative Milk Marketing Federation Limited Vs Assistant Commissioner (Assessment) Trade Tax and Others
Allahabad High Court · (2004) 137 STC 307
Constitution of India, 1950 — Article 226Uttar Pradesh Trade Tax Act, 1948 — Section 21, 22, 35, 4A